Judgements

31 August 2004
Supreme Court
2 pages

DY.COMMNR. OF PROHIBITION & EXCISE &ANR. Vs M/S. BALAJI CATTLE FEEDS

Bench: S.N. VARIAVA,ARIJIT PASAYAT
Case number: Crl.A. No.-001182-001182 / 2003
Diary number: 2726 / 2003
Advocates: Vs K. K. MANI

31 August 2004
Supreme Court
6 pages

VALLIAMMAL (DEAD) BY LRS. Vs SUBRAMANIAM

Bench: ASHOK BHAN,S.H. KAPADIA
Case number: C.A. No.-005142-005142 / 1998
Diary number: 12799 / 1997
Advocates: R. N. KESWANI Vs M. A. KRISHNA MOORTHY

30 August 2004
Supreme Court
0 pages

MADHO SINGH Vs MONI SINGH (D) BY LRS. .

Case number: C.A. No.-005555-005555 / 2004
Diary number: 23373 / 2002
Advocates: B. S. BANTHIA Vs ASHOK K. SRIVASTAVA

30 August 2004
Supreme Court
0 pages

K. RUDRAPPA Vs SHIVAPPA

Case number: C.A. No.-005568-005568 / 2004
Diary number: 12828 / 2003

27 August 2004
Supreme Court
2 pages

K. GANESH SHET Vs A.K. JAYARAMA SHEKA .

Bench: CJI,G.P. MATHUR,C.K. THAKKER
Case number: C.A. No.-001440-001441 / 2004
Diary number: 11103 / 2001

27 August 2004
Supreme Court
3 pages

UNION OF INDIA Vs MUNNA

Case number: Crl.A. No.-000956-000956 / 2004
Diary number: 16211 / 2003
Advocates: B. KRISHNA PRASAD Vs RAVI PRAKASH MEHROTRA

27 August 2004
Supreme Court
5 pages

STATE OF MAHARASHTRA Vs JAGMOHAN SINGH KULDIP SINGH ANAND .

Case number: Crl.A. No.-000952-000953 / 2004
Diary number: 60263 / 2004
Advocates: RAVINDRA KESHAVRAO ADSURE Vs PREM MALHOTRA

27 August 2004
Supreme Court
9 pages

M/S.MAHENDRA SAREE EMPORIUM Vs G.V.SRINIVASA MURTHY

Bench: CJI,G.P. MATHUR,C.K. THAKKER
Case number: C.A. No.-006296-006296 / 1998
Diary number: 18328 / 1998
Advocates: A. SUBBA RAO Vs P. R. RAMASESH

27 August 2004
Supreme Court
8 pages

INDER SAIN BEDI (DEAD) BY LRS. Vs M/S. CHOPRA ELECTRICALS

Bench: ASHOK BHAN,S.H. KAPADIA
Case number: C.A. No.-006405-006405 / 2002
Diary number: 8360 / 2000
Advocates: T. N. SINGH Vs NEERU VAID

26 August 2004
Supreme Court
4 pages

COMMNR.,TRANSPORT-CUM-CHAIRMAN Vs TAPAN KUMAR BISWAS

Case number: C.A. No.-007033-007033 / 2003
Diary number: 16106 / 2002
Advocates: RADHA SHYAM JENA Vs SUBHASH SHARMA

25 August 2004
Supreme Court
8 pages

M/S. TATA IRON & STEEL CO. LTD. Vs STATE OF JHARKHAND .

Case number: C.A. No.-002188-002188 / 2002
Diary number: 15916 / 2001
Advocates: M. K. DUA Vs ASHOK MATHUR

25 August 2004
Supreme Court
3 pages

RAJASTHAN STATE ROAD TPT.CORPN. Vs TILLA RAM

Bench: ARIJIT PASAYAT,D.M. DHARMADHIKARI
Case number: C.A. No.-004032-004032 / 2001
Diary number: 2798 / 2000
Advocates: SUSHIL KUMAR JAIN Vs

25 August 2004
Supreme Court
5 pages

M/S. NICKS INDIA TOOLS Vs RAM SURAT

Case number: C.A. No.-004146-004147 / 2001
Diary number: 1099 / 2001
Advocates: NARESH BAKSHI Vs PREM MALHOTRA

25 August 2004
Supreme Court
6 pages

SWARNAM RAMACHANDRAN Vs ARAVACODE CHAKUNGAL JAYAPALAN

Bench: ASHOK BHAN,S.H. KAPADIA
Case number: C.A. No.-004527-004527 / 2000
Diary number: 12080 / 2000
Advocates: K. R. NAMBIAR Vs K J JOHN AND CO

25 August 2004
Supreme Court
4 pages

B.S. BHARTI Vs I.B.P. COMPANY LTD.

Case number: C.A. No.-000682-000682 / 2001
Diary number: 2218 / 2000
Advocates: S. L. ANEJA Vs ARPUTHAM ARUNA AND CO