Showing 20236 - 20250 of 41947 judgements
03 September 2004
Supreme Court
3 pages
STATE OF RAJASTHAN Vs MAHARAJ SINGH

Case number: Crl.A. No.-000085-000085 / 1998
Diary number: 6304 / 1997

02 September 2004
Supreme Court
10 pages
PARAMANANDA PEGU Vs STATE OF ASSAM

Bench: P. VENKATARAMA REDDI,B.P. SINGH
Case number: Crl.A. No.-001501-001501 / 2003
Diary number: 21444 / 2003
Advocates: Vs CORPORATE LAW GROUP

02 September 2004
Supreme Court
0 pages
STATE OF W.BENGAL Vs BABU CHAKRABORTY

Case number: Crl.A. No.-000426-000426 / 1998
Diary number: 421 / 1998
Advocates: TARA CHANDRA SHARMA Vs ABHIJIT SENGUPTA

02 September 2004
Supreme Court
0 pages
EAGLE FLASK INDS. LTD. Vs COMMNR.OF CENTRAL EXCISE,PUNE

Case number: C.A. No.-004647-004647 / 1998
Diary number: 13371 / 1998
Advocates: GAGRAT AND CO Vs B. KRISHNA PRASAD

01 September 2004
Supreme Court
6 pages
NIRMAL JEET KAUR Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000978-000978 / 2004
Diary number: 15034 / 2003
Advocates: VARINDER KUMAR SHARMA Vs KAMAKSHI S. MEHLWAL

31 August 2004
Supreme Court
2 pages
H.U.D.A. Vs RAJ KUMAR RATHI

Case number: C.A. No.-000030-000030 / 2004
Diary number: 15334 / 2003
Advocates: KAILASH CHAND Vs

31 August 2004
Supreme Court
2 pages
H.U.D.A. Vs DEV DUTT GANDHI

Case number: C.A. No.-005618-005618 / 2004
Diary number: 8396 / 2003
Advocates: UGRA SHANKAR PRASAD Vs

31 August 2004
Supreme Court
2 pages
H.U.D.A. Vs AMARJIT KAUR

Case number: C.A. No.-005619-005619 / 2004
Diary number: 11606 / 2003
Advocates: KAILASH CHAND Vs

31 August 2004
Supreme Court
2 pages
H.U.D.A. Vs SATISH KUMAR

Case number: C.A. No.-005620-005620 / 2004
Diary number: 18119 / 2003
Advocates: KAILASH CHAND Vs P. N. PURI

31 August 2004
Supreme Court
2 pages
H.U.D.A. Vs NAVDEEP CHAUDHARY

Case number: C.A. No.-005621-005621 / 2004
Diary number: 11732 / 2003
Advocates: KAILASH CHAND Vs

31 August 2004
Supreme Court
2 pages
H.U.D.A. Vs SURINDER KUMAR GOEL

Case number: C.A. No.-005622-005622 / 2004
Diary number: 8726 / 2003
Advocates: KAILASH CHAND Vs

31 August 2004
Supreme Court
2 pages
H.U.D.A. Vs SURINDER SINGH

Case number: C.A. No.-005623-005623 / 2004
Diary number: 11602 / 2003
Advocates: KAILASH CHAND Vs

31 August 2004
Supreme Court
2 pages
HARYANA URBAN DEVELOPMENT AUTHORITY Vs LALIT JAIN

Case number: C.A. No.-005624-005624 / 2004
Diary number: 25521 / 2002
Advocates: UGRA SHANKAR PRASAD Vs

31 August 2004
Supreme Court
2 pages
H.U.D.A. Vs SEEMA HANDA

Case number: C.A. No.-005625-005625 / 2004
Diary number: 7297 / 2003
Advocates: UGRA SHANKAR PRASAD Vs

31 August 2004
Supreme Court
9 pages
YAKUB ISMAILBHAI PATEL Vs STATE OF GUJARAT

Bench: K.G. BALAKRISHNAN,DR. AR. LAKSHMANAN
Case number: Crl.A. No.-000062-000062 / 2004
Diary number: 25486 / 2003
Advocates: EJAZ MAQBOOL Vs HEMANTIKA WAHI