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09 September 2004
Supreme Court 19 pages DRAUPADI DEVI Vs
Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA |
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08 September 2004
Supreme Court 20 pages SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD Vs C.I.T., KOLHAPUR .
Bench: RUMA PAL,P. VENKATARAMA REDDI |
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08 September 2004
Supreme Court 4 pages SUDHA RANI GARG Vs JAGDISH KUMAR (DEAD) .
Bench: ARIJIT PASAYAT,PRAKASH PRABHAKAR NAOLEKAR |
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08 September 2004
Supreme Court 5 pages STATE OF RAJASTHAN Vs IKBAL HUSSEN
Bench: ARIJIT PASAYAT,PRAKASH PRABHAKAR NAOLEKAR |
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08 September 2004
Supreme Court 5 pages PRATAP RAI TANWANI Vs UTTAM CHAND
Bench: ARIJIT PASAYAT,PRAKASH PRABHAKAR NAOLEKAR |
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08 September 2004
Supreme Court 0 pages STATE OF RAJASTHAN Vs KHUMA
Case number: Crl.A. No.-000559-000560 / 1999 |
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08 September 2004
Supreme Court 0 pages SRI NARAYAN SAHA Vs STATE OF TRIPURA
Case number: Crl.A. No.-000637-000637 / 2003 |
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06 September 2004
Supreme Court 10 pages MUKESH K. TRIPATHI Vs SR.DIVN.MANAGER, L.I.C.
Bench: N. SANTOSH HEGDE,S.B. SINHA,A.K. MATHUR |
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06 September 2004
Supreme Court 4 pages MUNICIPAL CORPORATION, FARIDABAD Vs SIRI NIWAS
Bench: N. SANTOSH HEGDE,S.B. SINHA |
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06 September 2004
Supreme Court 9 pages L.S. SYNTHETICS LTD. Vs FAIRGROWTH FINANCIAL SERVICES LTD.
Bench: N. SANTOSH HEGDE,S.B. SINHA,A.K. MATHUR |
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03 September 2004
Supreme Court 9 pages COMMNR. OF CENTRAL EXCISE,JAIPUR Vs M/S. J.K. UDAIPUR UDYOG LTD.
Case number: C.A. No.-007257-007258 / 2003 |
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03 September 2004
Supreme Court 4 pages M.S. BRAR Vs UNION OF INDIA .
Case number: C.A. No.-001207-001207 / 2003 |
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03 September 2004
Supreme Court 23 pages CANBANK FINANCIAL SERVICES Vs CUSTODIAN .
Bench: N. SANTOSH HEGDE,S.B. SINHA,A.K. MATHUR |
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03 September 2004
Supreme Court 3 pages STATE OF U.P. Vs OM PRAKASH SINGH
Bench: ARIJIT PASAYAT,B.P. SINGH |
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03 September 2004
Supreme Court 3 pages STATE OF A.P. Vs K.PUNARDANA RAO
Bench: K.G.BALAKRISHNAN,B.N. SRIKRISHNA |