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20 September 2004
Supreme Court 6 pages DEFENCE ENCLAVE RESIDENTS SOCIETY Vs STATE OF U.P. .
Case number: W.P.(C) No.-000344-000344 / 2000 |
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20 September 2004
Supreme Court 0 pages KENDRIYA VIDYALAYA SANGATHAN Vs DAMODAR PRASAD PANDEY .
Case number: C.A. No.-006207-006207 / 2004 |
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20 September 2004
Supreme Court 0 pages KENDRIYA VIDYALAYA SANGATHAN Vs DAMODAR PRASAD PANDEY .
Bench: ARIJIT PASAYAT,C.K. THAKKER |
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17 September 2004
Supreme Court 5 pages SUHBRAMANIUM SETHURAMAN Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-001253-001253 / 2002 |
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17 September 2004
Supreme Court 3 pages JAGTAR SINGH Vs STATE OF PUNJAB .
Case number: Crl.A. No.-001030-001031 / 2004 |
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17 September 2004
Supreme Court 4 pages KIRTI KUMAR NIRULA Vs STATE OF MAHARASHTRA .
Case number: Crl.A. No.-001033-001033 / 2004 |
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17 September 2004
Supreme Court 5 pages SIRI RAM BATRA Vs FINANCIAL COMNR., DELHI .
Bench: SHIVARAJ V. PATIL,B.N. SRIKRISHNA |
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17 September 2004
Supreme Court 4 pages RAMESH RAMNARAYAN DANGARE Vs VITHABAI
Case number: C.A. No.-000058-000058 / 1999 |
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17 September 2004
Supreme Court 5 pages RAM Vs STATE OF KARNATAKA .
Case number: C.A. No.-007431-007431 / 2000 |
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17 September 2004
Supreme Court 6 pages SATCHIDANANDA MISHRA Vs STATE OF ORISSA .
Bench: Y.K. SABHARWAL,D.M. DHARMADHIKARI |
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17 September 2004
Supreme Court 23 pages M.P. HIGH COURT BAR ASSOCIATION Vs UNION OF INDIA .
Bench: CJI R.C. LAHOTI,C.K. THAKKER |
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17 September 2004
Supreme Court 5 pages M/S. MEDLEY MINERALS INDIA LTD. Vs STATE OF ORISSA
Case number: C.A. No.-010106-010106 / 2003 |
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17 September 2004
Supreme Court 4 pages DIPESH CHANDAK Vs UNION OF INDIA
Bench: S. N. VARIAVA,A. K. MATHUR |
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17 September 2004
Supreme Court 9 pages PRAMOD MANDAL Vs STATE OF BIHAR
Bench: P. VENKATARAMA REDDI,B.P. SINGH |
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17 September 2004
Supreme Court 2 pages M/S. PRIYA BLUE INDUSTRIES LTD. Vs COMMNR. OF CUSTOMS (PREVENTIVE)
Bench: S.N. VARIAVA,H. K. SEMA |