Showing 20176 - 20190 of 41947 judgements
20 September 2004
Supreme Court
6 pages
DEFENCE ENCLAVE RESIDENTS SOCIETY Vs STATE OF U.P. .

Case number: W.P.(C) No.-000344-000344 / 2000
Diary number: 3573 / 2000
Advocates: Vs M. P. SHORAWALA

20 September 2004
Supreme Court
0 pages
KENDRIYA VIDYALAYA SANGATHAN Vs DAMODAR PRASAD PANDEY .

Case number: C.A. No.-006207-006207 / 2004
Diary number: 2511 / 2004
Advocates: SURYA KANT Vs MRIDULA RAY BHARADWAJ

20 September 2004
Supreme Court
0 pages
KENDRIYA VIDYALAYA SANGATHAN Vs DAMODAR PRASAD PANDEY .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-006207-006207 / 2004
Diary number: 2511 / 2004
Advocates: SURYA KANT Vs MRIDULA RAY BHARADWAJ

17 September 2004
Supreme Court
5 pages
SUHBRAMANIUM SETHURAMAN Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001253-001253 / 2002
Diary number: 13953 / 2001
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

17 September 2004
Supreme Court
3 pages
JAGTAR SINGH Vs STATE OF PUNJAB .

Case number: Crl.A. No.-001030-001031 / 2004
Diary number: 10554 / 2003
Advocates: Vs BIMAL ROY JAD

17 September 2004
Supreme Court
4 pages
KIRTI KUMAR NIRULA Vs STATE OF MAHARASHTRA .

Case number: Crl.A. No.-001033-001033 / 2004
Diary number: 11783 / 2004
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

17 September 2004
Supreme Court
5 pages
SIRI RAM BATRA Vs FINANCIAL COMNR., DELHI .

Bench: SHIVARAJ V. PATIL,B.N. SRIKRISHNA
Case number: C.A. No.-004551-004551 / 2000
Diary number: 1180 / 2000
Advocates: TARA CHANDRA SHARMA Vs SUMITA RAY

17 September 2004
Supreme Court
4 pages
RAMESH RAMNARAYAN DANGARE Vs VITHABAI

Case number: C.A. No.-000058-000058 / 1999
Diary number: 10447 / 1998
Advocates: SHIVAJI M. JADHAV Vs KULDIP SINGH

17 September 2004
Supreme Court
5 pages
RAM Vs STATE OF KARNATAKA .

Case number: C.A. No.-007431-007431 / 2000
Diary number: 16443 / 1999
Advocates: Vs V. D. KHANNA

17 September 2004
Supreme Court
6 pages
SATCHIDANANDA MISHRA Vs STATE OF ORISSA .

Bench: Y.K. SABHARWAL,D.M. DHARMADHIKARI
Case number: C.A. No.-008039-008039 / 2003
Diary number: 17993 / 2001
Advocates: DEVENDRA SINGH Vs M. A. CHINNASAMY

17 September 2004
Supreme Court
23 pages
M.P. HIGH COURT BAR ASSOCIATION Vs UNION OF INDIA .

Bench: CJI R.C. LAHOTI,C.K. THAKKER
Case number: C.A. No.-005327-005327 / 2002
Diary number: 13350 / 2002

17 September 2004
Supreme Court
5 pages
M/S. MEDLEY MINERALS INDIA LTD. Vs STATE OF ORISSA

Case number: C.A. No.-010106-010106 / 2003
Diary number: 18957 / 2003
Advocates: PARIJAT SINHA Vs SHANKAR DIVATE

17 September 2004
Supreme Court
4 pages
DIPESH CHANDAK Vs UNION OF INDIA

Bench: S. N. VARIAVA,A. K. MATHUR
Case number: Crl.A. No.-001032-001032 / 2004
Diary number: 10637 / 2002
Advocates: Vs B. V. BALARAM DAS

17 September 2004
Supreme Court
9 pages
PRAMOD MANDAL Vs STATE OF BIHAR

Bench: P. VENKATARAMA REDDI,B.P. SINGH
Case number: Crl.A. No.-000174-000174 / 2003
Diary number: 15062 / 2002
Advocates: RATAN KUMAR CHOUDHURI Vs

17 September 2004
Supreme Court
2 pages
M/S. PRIYA BLUE INDUSTRIES LTD. Vs COMMNR. OF CUSTOMS (PREVENTIVE)

Bench: S.N. VARIAVA,H. K. SEMA
Case number: R.P.(C) No.-000096-000096 / 2004
Diary number: 26911 / 2003
Advocates: Vs P. PARMESWARAN