Showing 20206 - 20220 of 41947 judgements
13 September 2004
Supreme Court
0 pages
PRAKASH BABU RAGHUVANSHI Vs STATE OF M.P.

Case number: Crl.A. No.-001011-001011 / 2004
Diary number: 383 / 2004

10 September 2004
Supreme Court
3 pages
B.E.M.L.EMPLYS.HOUSE BLD.CO-OP.SO.LTD. Vs STATE OF KARNATAKA .

Case number: C.A. No.-006288-006288 / 1999
Diary number: 11648 / 1998
Advocates: Vs P. R. RAMASESH

10 September 2004
Supreme Court
5 pages
STATE OF H.P. Vs MAST RAM

Bench: B.N. AGRAWAL,H.K. SEMA
Case number: Crl.A. No.-000267-000267 / 1999
Diary number: 1194 / 1999

10 September 2004
Supreme Court
9 pages
MANAGEMENT OF KRISHNAKALI TEA ESTATE Vs AKHIL BHARATIYA CHAH MAZDOOR SANGA

Case number: C.A. No.-002194-002194 / 2001
Diary number: 7616 / 2000
Advocates: Vs SUDHIR KUMAR GUPTA

10 September 2004
Supreme Court
6 pages
SITU SAHU Vs STATE OF JHARKHAND AND OTHERS

Bench: SHIVARAJ V. PATIL,B.N. SRIKRISHNA
Case number: C.A. No.-002414-002415 / 1999
Diary number: 4044 / 1998
Advocates: Vs GOPAL PRASAD

10 September 2004
Supreme Court
2 pages
KISHNIA Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000120-000120 / 1998
Diary number: 14473 / 1997
Advocates: B. D. SHARMA Vs

10 September 2004
Supreme Court
3 pages
RAM KISHAN Vs STATE OF U.P.

Bench: K.G. BALAKRISHNAN,DR. AR. LAKSHMANAN
Case number: Crl.A. No.-000229-000229 / 2002
Diary number: 22211 / 2001
Advocates: Vs JATINDER KUMAR BHATIA

10 September 2004
Supreme Court
6 pages
UPKAR SINGH Vs VED PRAKASH .

Case number: Crl.A. No.-000411-000411 / 2002
Diary number: 9212 / 2001
Advocates: JITENDRA MOHAN SHARMA Vs J. P. DHANDA

10 September 2004
Supreme Court
3 pages
LOPCHAND NARUJI JAT Vs STATE OF GUJARAT

Bench: ARIJIT PASAYAT,PRAKASH PRABHAKAR NAOLEKAR
Case number: Crl.A. No.-000580-000580 / 1999
Diary number: 474 / 1999
Advocates: Vs HEMANTIKA WAHI

10 September 2004
Supreme Court
3 pages
U.O.I. Vs STATE OF ASSAM

Case number: Crl.A. No.-000608-000608 / 1999
Diary number: 12290 / 1998
Advocates: Vs CORPORATE LAW GROUP

10 September 2004
Supreme Court
4 pages
STATE BY POLICE INSPECTOR Vs T. VENKATESH MURTHY

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000997-000997 / 2004
Diary number: 14615 / 2003

10 September 2004
Supreme Court
3 pages
METRO MARINS Vs BONUS WATCH CO. PVT. LTD. .

Case number: C.A. No.-005901-005901 / 2004
Diary number: 26572 / 2003
Advocates: V. K. MONGA Vs BIJOY KUMAR JAIN

10 September 2004
Supreme Court
3 pages
METRO MARINS Vs BONUS WATCH CO. PVT. LTD. .

Case number: C.A. No.-005901-005901 / 2004
Diary number: 26572 / 2003
Advocates: V. K. MONGA Vs BIJOY KUMAR JAIN

10 September 2004
Supreme Court
0 pages
UPKAR SINGH Vs VED PRAKASH .

Case number: Crl.A. No.-000411-000411 / 2002
Diary number: 9212 / 2001
Advocates: JITENDRA MOHAN SHARMA Vs J. P. DHANDA

10 September 2004
Supreme Court
0 pages
M/S.I.T.C. LTD. Vs COMMNR. OF CENT.EXCISE,N.D.

Case number: C.A. No.-000070-000070 / 1999
Diary number: 18390 / 1998
Advocates: RAJAN NARAIN Vs B. KRISHNA PRASAD