Showing 20191 - 20205 of 41947 judgements
17 September 2004
Supreme Court
11 pages
UNION OF INDIA Vs MUKESH HANS

Case number: C.A. No.-006109-006109 / 2004
Diary number: 21030 / 2001
Advocates: Vs MANOJ SWARUP

16 September 2004
Supreme Court
5 pages
ANIL KUMAR Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000616-000616 / 1999
Diary number: 7634 / 1999
Advocates: Vs PRAVEEN SWARUP

16 September 2004
Supreme Court
2 pages
PANKAJ GUPTA Vs STATE OF JAMMU & KASHMIR .

Bench: K.G. BALAKRISHNAN,DR. AR. LAKSHMANAN.
Case number: C.A. No.-004927-004929 / 2002
Diary number: 3638 / 2001

16 September 2004
Supreme Court
0 pages
SURENDRA PAL SHIRBALAKPAL Vs STATE OF GUJARAT

Case number: Crl.A. No.-000259-000259 / 2004
Diary number: 2237 / 2004
Advocates: JAIL PETITION Vs HEMANTIKA WAHI

15 September 2004
Supreme Court
4 pages
MALLESHI Vs STATE OF KARNATAKA

Bench: ARIJIT PASAYAT,PRAKASH PRABHAKAR NAOLEKAR
Case number: Crl.A. No.-001343-001343 / 2002
Diary number: 22499 / 2002

14 September 2004
Supreme Court
5 pages
RAJ KUMAR Vs STATE OF M.P.

Case number: Crl.A. No.-000120-000120 / 2004
Diary number: 21750 / 2003

14 September 2004
Supreme Court
17 pages
COMMNR. OF CUSTOMS, MUMBAI Vs M/S. B.V. JEWELS AND ORS.'

Bench: S.N. VARIAVA,ARIJIT PASAYAT
Case number: C.A. No.-004254-004260 / 2003
Diary number: 8306 / 2003
Advocates: B. KRISHNA PRASAD Vs RAJESH KUMAR

14 September 2004
Supreme Court
8 pages
STATE OF H.P. Vs M/S.SHIVALIK AGRO POLY PRODUCTS&ORS

Bench: CJI.,G. P. MATHUR,C. K. THAKKER.
Case number: C.A. No.-002122-002122 / 1999
Diary number: 10435 / 1998
Advocates: Vs SYED SHAHID HUSSAIN RIZVI

14 September 2004
Supreme Court
0 pages
STATE OF RAJASTHAN Vs BHANWAR SINGH

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000594-000594 / 1999
Diary number: 19047 / 1998

14 September 2004
Supreme Court
0 pages
STATE OF RAJASTHAN Vs BHANWAR SINGH

Case number: Crl.A. No.-000594-000594 / 1999
Diary number: 19047 / 1998

13 September 2004
Supreme Court
6 pages
STATE OF PUNJAB Vs BALBIR SINGH

Bench: Y.K. SABHARWAL,D.M. DHARMADHIKARI
Case number: C.A. No.-006342-006342 / 2001
Diary number: 2259 / 2001

13 September 2004
Supreme Court
2 pages
RAJASTHAN STATE GANGANAGAR S. MILLS LTD. Vs STATE OF RAJASTHAN

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-005969-005969 / 2004
Diary number: 10760 / 2003
Advocates: Vs PARMANAND GAUR

13 September 2004
Supreme Court
5 pages
STATE OF HIMACHAL PRADESH Vs SHREE KANT SHEKHARI

Bench: ARIJIT PASAYAT,PRAKASH PRABHAKAR NAOLEKAR
Case number: Crl.A. No.-000589-000589 / 1999
Diary number: 5900 / 1999
Advocates: Vs S. K. VERMA

13 September 2004
Supreme Court
72 pages
GAINDA RAM Vs M.C.D. .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: W.P.(C) No.-001699-001699 / 1987
Diary number: 61421 / 1987
Advocates: K. N. RAI Vs INDRA SAWHNEY

13 September 2004
Supreme Court
0 pages
M/S.DALE & CARRINGTON INVT.P.LTD. Vs P.K. PRATHAPAN .

Case number: C.A. No.-005915-005916 / 2002
Diary number: 11268 / 2002
Advocates: Vs M. P. VINOD