M/S.I.T.C. LTD. Vs COMMNR. OF CENT.EXCISE,N.D.

10 September 2004
Supreme Court
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M/S.I.T.C. LTD. Vs COMMNR. OF CENT.EXCISE,N.D.

Case number: C.A. No.-000070-000070 / 1999
Diary number: 18390 / 1998
Advocates: RAJAN NARAIN Vs B. KRISHNA PRASAD