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27 October 2004
Supreme Court 12 pages MAHACHANDRA PRASAD SINGH Vs HON.CHAIRMAN,BIHAR LEGISLAT.COUNCIL&ORS.
Bench: CJI R.C. LAHOTI,G. P. MATHUR,P.K. BALASUBRAMANYAN |
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27 October 2004
Supreme Court 6 pages ABB LTD. Vs INDS.FINANCE CORPN.OF INDIA
Case number: C.A. No.-003574-003574 / 1998 |
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27 October 2004
Supreme Court 6 pages SARDAR HARCHARAN SINGH BRAR Vs SUKH DARSHAN SINGH .
Bench: CJI,C.K. THAKKER |
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27 October 2004
Supreme Court 3 pages DINESH KUMAR Vs STATE OF M.P.
Bench: ARIJIT PASAYAT,C.K. THAKKER |
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27 October 2004
Supreme Court 0 pages VIRENDER SINGH HOODA Vs STATE OF HARYANA
Case number: W.P.(C) No.-000215-000215 / 2002 |
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26 October 2004
Supreme Court 7 pages STATE OF U.P. Vs SATYA NARAIN KAPOOR (DEAD) BY LRS.
Case number: C.A. No.-001273-001275 / 1998 |
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26 October 2004
Supreme Court 4 pages F.C.I. Vs ASSAM STATE COOP MKT.&CONSUMER FED.&ORS
Case number: C.A. No.-002259-002259 / 1999 |
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26 October 2004
Supreme Court 14 pages J.P. SRIVASTAVA & SONS PVT. LTD. Vs M/S. GWALIOR SUGAR CO. LTD. .
Bench: RUMA PAL,ARUN KUMAR |
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26 October 2004
Supreme Court 3 pages GANDHI SAHITYA SANGH TRUST Vs UNION OF INDIA .
Case number: C.A. No.-006952-006954 / 2004 |
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26 October 2004
Supreme Court 0 pages STATE OF PUNJAB Vs BALBIR SINGH .
Case number: Crl.A. No.-001218-001219 / 2004 |
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25 October 2004
Supreme Court 5 pages ANUMATI Vs PUNJAB NATIONAL BANK
Bench: RUMA PAL,ARUN KUMAR |
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25 October 2004
Supreme Court 4 pages ESCORTS LTD. Vs COMMNR. OF CENTRAL EXCISE DELHI -II
Bench: ARIJIT PASAYAT,C.K. THAKKER |
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25 October 2004
Supreme Court 9 pages STATE OF MAHARASHTRA Vs SANJAY
Bench: P. VENKATARAMA REDDI,P.P. NAOLEKAR |
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15 October 2004
Supreme Court 2 pages D. GOPALAKRISHNAN Vs SADANAND NAIK
Bench: K.G. BALARKRISHNAN,DR. AR. LAKSHMANAN |
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15 October 2004
Supreme Court 7 pages POONAM CHAND JAIN Vs FAZRU
Bench: ARIJIT PASAYAT,C.K. THAKKER |