Judgements

05 November 2004
Supreme Court
3 pages

RUCHI AGARWAL Vs AMIT KUMAR AGRAWAL .

Case number: Crl.A. No.-001274-001274 / 2004
Diary number: 13647 / 2003
Advocates: Vs SANJAY JAIN

05 November 2004
Supreme Court
5 pages

GOVERNMENT OF ORISSA Vs M/S. ASHOK TRANSPORT AGENCY .

Bench: C.J.I.R.C. LAHOTI,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-003209-003209 / 2002
Diary number: 3492 / 2001
Advocates: KIRTI RENU MISHRA Vs SUBHASH SHARMA

05 November 2004
Supreme Court
14 pages

TATA CONSULTANCY SERVICES Vs STATE OF A P

Bench: N. SANTOSH HEGDE,S. N. VARIAVA,B. P. SINGH,H. K. SEMA
Case number: C.A. No.-002582-002582 / 1998
Diary number: 10554 / 1997
Advocates: MANIK KARANJAWALA Vs MOHAN PRASAD MEHRIA

05 November 2004
Supreme Court
10 pages

M.P. SPL. POLICE ESTABLISHMENT Vs STATE OF M.P. .

Bench: N. SANTOSH HEGDE,S. N. VARIAVA,B. P. SINGH,H. K. SEMA
Case number: C.A. No.-007256-007257 / 2004
Diary number: 7702 / 2003
Advocates: PAREKH & CO. Vs

05 November 2004
Supreme Court
25 pages

TATA CONSULTANCY SERVICES Vs STATE OF A P

Bench: N. Santosh Hegde , S.N. Variava , B.P. Singh , H.K. Sema , S.B. Sinha
Case number: C.A. No.-002582-002582 / 1998
Diary number: 10554 / 1997
Advocates: MANIK KARANJAWALA Vs MOHAN PRASAD MEHRIA

05 November 2004
Supreme Court
24 pages

E.V. CHINNAIAH Vs STATE OF ANDHRA PRADESH .

Bench: N.Santosh Hegde , S.N.Variava , B.P.Singh , H.K.Sema , S.B.Sinha
Case number: C.A. No.-006758-006758 / 2000
Diary number: 19642 / 2000
Advocates: Vs MOHANPRASAD MEHARIA

05 November 2004
Supreme Court
11 pages

M.P. SPL. POLICE ESTABLISHMENT Vs STATE OF M.P. .

Bench: N.SANTOSH HEGDE , S.N.VARIAVA , BISHESHWAR P.SINGH , HOTOI KHETOHO SEMA , S.B.SINHA
Case number: C.A. No.-007256-007257 / 2004
Diary number: 7702 / 2003
Advocates: PAREKH & CO. Vs

05 November 2004
Supreme Court
0 pages

STATE LEGAL AID COMMITTEE, J & K Vs STATE OF J & K AND ORS.

Case number: Writ Petition (crl.) 8 of 2004

04 November 2004
Supreme Court
6 pages

STATE OF KERALA Vs M/S.POPULAR ESTATES

Bench: SHIVARAJ V. PATIL,B. N. SRIKRISHNA
Case number: C.A. No.-007111-007111 / 1999
Diary number: 16198 / 1997
Advocates: RAMESH BABU M. R. Vs P. K. MANOHAR

04 November 2004
Supreme Court
7 pages

SHYAM SUNDAR SARMA Vs PANNALAL JAISWAL .

Bench: C.J.I.R.C. LAHOTI,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-005550-005550 / 2004
Diary number: 24308 / 2003
Advocates: Vs TARA CHANDRA SHARMA

04 November 2004
Supreme Court
4 pages

JIMMY JAHANGIR MADAN Vs BOLLY CARIYAPPA HINDLEY (D) BY LRS.

Case number: Crl.A. No.-001222-001223 / 2002
Diary number: 63626 / 2002
Advocates: Vs RAKESH K. SHARMA

04 November 2004
Supreme Court
4 pages

J K GUPTA Vs D.G.INVESTIGATION & REGISTRATION

Bench: B.N.AGRAWAL,H.K.SEMA
Case number: Crl.A. No.-000664-000664 / 1997
Diary number: 11856 / 1997
Advocates: VISHWAJIT SINGH Vs P. PARMESWARAN

04 November 2004
Supreme Court
4 pages

JIMMY JAHANGIR MADAN Vs BOLLY CARIYAPPA HINDLEY (D) BY LRS.

Bench: B.N.AGRAWAL,H.K.SEMA
Case number: Crl.A. No.-001222-001223 / 2002
Diary number: 63626 / 2002
Advocates: Vs RAKESH K. SHARMA

04 November 2004
Supreme Court
0 pages

COMMNR.OF CENT.EXCISE,PUNE Vs M/S.KRIPA CHEMICALS P.LTD.

Case number: C.A. No.-005000-005000 / 1999
Diary number: 13059 / 1999
Advocates: B. KRISHNA PRASAD Vs C. N. SREE KUMAR

03 November 2004
Supreme Court
8 pages

ARVIND MOHAN JOHARI Vs STATE OF U.P.

Case number: Crl.A. No.-001265-001266 / 2004
Diary number: 9130 / 2004