Showing 19981 - 19995 of 41947 judgements
23 November 2004
Supreme Court
0 pages
KRISHNA KUMAR SINGH Vs STATE OF BIHAR .

Bench: R.C. LAHOTI CJI,S.V. PATIL,K.G. BALAKRISHNAN,B.N. SRIKRISHNA,G.P.
Case number: C.A. No.-005875-005875 / 1994
Diary number: 10896 / 1994
Advocates: ATTORNEY GENERAL FOR INDIA Vs

22 November 2004
Supreme Court
4 pages
JAYA CHANDRA MOHAPATRA Vs LAND ACQUISITION OFFICER, RAYAGADA

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: C.A. No.-007518-007519 / 2004
Diary number: 18373 / 2003
Advocates: Vs KIRTI RENU MISHRA

22 November 2004
Supreme Court
11 pages
MAHENDRA L. JAIN Vs INDORE DEVELOPMENT AUTHORITY .

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: C.A. No.-000337-000337 / 2002
Diary number: 7881 / 2000
Advocates: SUSHIL KUMAR JAIN Vs

22 November 2004
Supreme Court
2 pages
HUDA Vs BABESWAR KANHAR

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-007522-007522 / 2004
Diary number: 11533 / 2004
Advocates: Vs RESPONDENT-IN-PERSON

22 November 2004
Supreme Court
6 pages
JUSTINIANO ANTAO Vs SMT.BERNADETTE B.PEREIRA

Case number: C.A. No.-000901-000901 / 1999
Diary number: 9337 / 1998
Advocates: CHANDER SHEKHAR ASHRI Vs SHIV SAGAR TIWARI

22 November 2004
Supreme Court
0 pages
BANNARI AMMAN SUGARS LTD. Vs COMMERCIAL TAX OFFICER .

Case number: C.A. No.-008605-008605 / 2002
Diary number: 8635 / 2002

22 November 2004
Supreme Court
0 pages
BANNARI AMMAN SUGARS LTD. Vs COMMERCIAL TAX OFFICER .

Case number: C.A. No.-008605-008605 / 2002
Diary number: 8635 / 2002

19 November 2004
Supreme Court
3 pages
RISHIKUL BRAHMACHARYA ASH.COMMITTEE&ANR Vs STATE OF UTTARANCHAL .

Case number: C.A. No.-001652-001652 / 1999
Diary number: 19618 / 1998
Advocates: ANIS AHMED KHAN Vs CHITRA MARKANDAYA

19 November 2004
Supreme Court
8 pages
TARAK SINGH Vs JYOTI BASU

Bench: S.N. VARIAVA,H.K. SEMA
Case number: C.A. No.-006707-006707 / 1999
Diary number: 6616 / 1999

19 November 2004
Supreme Court
6 pages
M/S.AHAD BROTHERS Vs STATE OF M.P.

Bench: SHIVARAJ V. PATIL,B.N. SRIKRISHNA
Case number: C.A. No.-006276-006276 / 1999
Diary number: 7218 / 1999
Advocates: SHAKIL AHMED SYED Vs

19 November 2004
Supreme Court
8 pages
GOVT. OF A.P. Vs SYED AKBAR

Bench: SHIVARAJ V. PATIL,B.N. SRIKRISHNA
Case number: C.A. No.-006546-006546 / 1999
Diary number: 15631 / 1999
Advocates: MOHANPRASAD MEHARIA Vs R. N. KESWANI

19 November 2004
Supreme Court
3 pages
RAJ KUMAR Vs DIPENDER KAUR SETHI

Case number: C.A. No.-007484-007485 / 2004
Diary number: 26596 / 2003
Advocates: DEVENDRA SINGH Vs ARUN K. SINHA

19 November 2004
Supreme Court
3 pages
M/S. BRITISH MOTOR CAR CO. Vs MADAN LAL SAGGI(DEAD)

Case number: SLP(C) No.-011001-011001 / 2001
Diary number: 10283 / 2001
Advocates: Vs M. A. CHINNASAMY

19 November 2004
Supreme Court
0 pages
MUTHU KUTTY Vs STATE BY INSPECTOR OF POLICE, TAMIL NADU

Case number: Crl.A. No.-001301-001301 / 2004
Diary number: 27393 / 2003
Advocates: RAKESH K. SHARMA Vs

18 November 2004
Supreme Court
3 pages
STATE OF PUNJAB Vs PARVEEN KUMAR

Case number: Crl.A. No.-000633-000633 / 1999
Diary number: 6377 / 1999
Advocates: BIMAL ROY JAD Vs KAMAL MOHAN GUPTA