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23 November 2004
Supreme Court 0 pages KRISHNA KUMAR SINGH Vs STATE OF BIHAR .
Bench: R.C. LAHOTI CJI,S.V. PATIL,K.G. BALAKRISHNAN,B.N. SRIKRISHNA,G.P. |
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22 November 2004
Supreme Court 4 pages JAYA CHANDRA MOHAPATRA Vs LAND ACQUISITION OFFICER, RAYAGADA
Bench: N. SANTOSH HEGDE,S.B. SINHA |
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22 November 2004
Supreme Court 11 pages MAHENDRA L. JAIN Vs INDORE DEVELOPMENT AUTHORITY .
Bench: N. SANTOSH HEGDE,S.B. SINHA |
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22 November 2004
Supreme Court 2 pages HUDA Vs BABESWAR KANHAR
Bench: ARIJIT PASAYAT,S.H. KAPADIA |
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22 November 2004
Supreme Court 6 pages JUSTINIANO ANTAO Vs SMT.BERNADETTE B.PEREIRA
Case number: C.A. No.-000901-000901 / 1999 |
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22 November 2004
Supreme Court 0 pages BANNARI AMMAN SUGARS LTD. Vs COMMERCIAL TAX OFFICER .
Case number: C.A. No.-008605-008605 / 2002 |
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22 November 2004
Supreme Court 0 pages BANNARI AMMAN SUGARS LTD. Vs COMMERCIAL TAX OFFICER .
Case number: C.A. No.-008605-008605 / 2002 |
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19 November 2004
Supreme Court 3 pages RISHIKUL BRAHMACHARYA ASH.COMMITTEE&ANR Vs STATE OF UTTARANCHAL .
Case number: C.A. No.-001652-001652 / 1999 |
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19 November 2004
Supreme Court 8 pages TARAK SINGH Vs JYOTI BASU
Bench: S.N. VARIAVA,H.K. SEMA |
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19 November 2004
Supreme Court 6 pages M/S.AHAD BROTHERS Vs STATE OF M.P.
Bench: SHIVARAJ V. PATIL,B.N. SRIKRISHNA |
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19 November 2004
Supreme Court 8 pages GOVT. OF A.P. Vs SYED AKBAR
Bench: SHIVARAJ V. PATIL,B.N. SRIKRISHNA |
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19 November 2004
Supreme Court 3 pages RAJ KUMAR Vs DIPENDER KAUR SETHI
Case number: C.A. No.-007484-007485 / 2004 |
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19 November 2004
Supreme Court 3 pages M/S. BRITISH MOTOR CAR CO. Vs MADAN LAL SAGGI(DEAD)
Case number: SLP(C) No.-011001-011001 / 2001 |
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19 November 2004
Supreme Court 0 pages MUTHU KUTTY Vs STATE BY INSPECTOR OF POLICE, TAMIL NADU
Case number: Crl.A. No.-001301-001301 / 2004 |
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18 November 2004
Supreme Court 3 pages STATE OF PUNJAB Vs PARVEEN KUMAR
Case number: Crl.A. No.-000633-000633 / 1999 |