Showing 19966 - 19980 of 41947 judgements
29 November 2004
Supreme Court
8 pages
U.P.S.R.T.C. Vs STATE OF U.P.

Bench: CJI.,R.C. LAHOTI,G. P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-006341-006341 / 2002
Diary number: 17056 / 2002
Advocates: Vs RANI CHHABRA

25 November 2004
Supreme Court
19 pages
COMMNR. OF ENDOWMENTS Vs VITTAL RAO

Bench: SHIVARAJ V. PATIL,B.N. SRIKRISHNA
Case number: C.A. No.-006246-006246 / 1998
Diary number: 18117 / 1998
Advocates: K. RAM KUMAR Vs V. N. RAGHUPATHY

25 November 2004
Supreme Court
3 pages
BANKAT Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001344-001345 / 2004
Diary number: 8498 / 2004
Advocates: VENKATESWARA RAO ANUMOLU Vs

25 November 2004
Supreme Court
5 pages
Om Hemrajani Vs State of U.P. & Anr.

Bench: Y.K. SABHARWAL,D.M. DHARMADHIKARI
Case number: Special Leave Petition (crl.) 99 of 2004

25 November 2004
Supreme Court
0 pages
FULCHAND BHAGWANDAS GUGALE Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-006142-006142 / 2002
Diary number: 15646 / 2001
Advocates: C. G. SOLSHE Vs V. N. RAGHUPATHY

24 November 2004
Supreme Court
2 pages
STATE OF KERALA Vs NAZAR

Case number: Crl.A. No.-001043-001043 / 1999
Diary number: 60306 / 1999
Advocates: RAMESH BABU M. R. Vs SANJAY PARIKH

24 November 2004
Supreme Court
2 pages
VIJAYENDRA KUMAR Vs STATE OF BIHAR

Case number: Crl.A. No.-001248-001248 / 1999
Diary number: 11043 / 1999
Advocates: LAKSHMI RAMAN SINGH Vs

24 November 2004
Supreme Court
5 pages
KHUMAN SINGH Vs STATE OF M.P.

Bench: B.P.SINGH,ARUN KUMAR
Case number: Crl.A. No.-000998-000998 / 1999
Diary number: 1457 / 1999
Advocates: BINU TAMTA Vs KAMAKSHI S. MEHLWAL

24 November 2004
Supreme Court
3 pages
STATE OF KERALA Vs NAZAR

Case number: Appeal (c)1043 of 1999

23 November 2004
Supreme Court
9 pages
VIRENDRA KUMAR SRIVASTAVA Vs U.P. RAJYA KARMACHARI KAL.NIGAM

Bench: Y. K. SABHARWAL,D. M. DHARMADHIKARI
Case number: C.A. No.-005047-005047 / 2000
Diary number: 1079 / 2000
Advocates: PRADEEP MISRA Vs

23 November 2004
Supreme Court
7 pages
M/S. GEM GRANITES Vs COMMNR. OF INCOME TAX, TAMIL NADU

Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-000319-000319 / 2004
Diary number: 14281 / 2003
Advocates: PRABHA SWAMI Vs B. V. BALARAM DAS

23 November 2004
Supreme Court
5 pages
SATYAJIT BANERJEE Vs STATE OF WEST BENGAL .

Bench: Y K. SABHARWAL,D.M. DHARMADHIKARI
Case number: Crl.A. No.-001331-001331 / 2004
Diary number: 363 / 2003
Advocates: RAJESH SRIVASTAVA Vs TARA CHANDRA SHARMA

23 November 2004
Supreme Court
6 pages
M/S.KORES INDIA LTD., CHENNAI Vs COMMNR. OF CENT. EXCISE, CHENNAI

Bench: ARIJIT PASAYAT,C.K.THAKKER
Case number: C.A. No.-004322-004322 / 1999
Diary number: 9882 / 1999
Advocates: V. BALACHANDRAN Vs B. KRISHNA PRASAD

23 November 2004
Supreme Court
0 pages
SUBRAMANI Vs M. CHANDRALEKHA

Case number: C.A. No.-003966-003966 / 2003
Diary number: 17603 / 2002

23 November 2004
Supreme Court
0 pages
M/S.SHYAM OIL CAKE LTD. Vs COLLECTOR OF CENTRAL EXCISE,JAIPUR

Case number: C.A. No.-001287-001289 / 1999
Diary number: 2033 / 1999
Advocates: RAJAN NARAIN Vs B. KRISHNA PRASAD