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29 November 2004
Supreme Court 8 pages U.P.S.R.T.C. Vs STATE OF U.P.
Bench: CJI.,R.C. LAHOTI,G. P. MATHUR,P.K. BALASUBRAMANYAN |
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25 November 2004
Supreme Court 19 pages COMMNR. OF ENDOWMENTS Vs VITTAL RAO
Bench: SHIVARAJ V. PATIL,B.N. SRIKRISHNA |
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25 November 2004
Supreme Court 3 pages BANKAT Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-001344-001345 / 2004 |
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25 November 2004
Supreme Court 5 pages Om Hemrajani Vs State of U.P. & Anr.
Bench: Y.K. SABHARWAL,D.M. DHARMADHIKARI |
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25 November 2004
Supreme Court 0 pages FULCHAND BHAGWANDAS GUGALE Vs STATE OF MAHARASHTRA .
Case number: C.A. No.-006142-006142 / 2002 |
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24 November 2004
Supreme Court 2 pages STATE OF KERALA Vs NAZAR
Case number: Crl.A. No.-001043-001043 / 1999 |
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24 November 2004
Supreme Court 2 pages VIJAYENDRA KUMAR Vs STATE OF BIHAR
Case number: Crl.A. No.-001248-001248 / 1999 |
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24 November 2004
Supreme Court 5 pages KHUMAN SINGH Vs STATE OF M.P.
Bench: B.P.SINGH,ARUN KUMAR |
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24 November 2004
Supreme Court 3 pages STATE OF KERALA Vs NAZAR
Case number: Appeal (c)1043 of 1999 |
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23 November 2004
Supreme Court 9 pages VIRENDRA KUMAR SRIVASTAVA Vs U.P. RAJYA KARMACHARI KAL.NIGAM
Bench: Y. K. SABHARWAL,D. M. DHARMADHIKARI |
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23 November 2004
Supreme Court 7 pages M/S. GEM GRANITES Vs COMMNR. OF INCOME TAX, TAMIL NADU
Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER |
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23 November 2004
Supreme Court 5 pages SATYAJIT BANERJEE Vs STATE OF WEST BENGAL .
Bench: Y K. SABHARWAL,D.M. DHARMADHIKARI |
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23 November 2004
Supreme Court 6 pages M/S.KORES INDIA LTD., CHENNAI Vs COMMNR. OF CENT. EXCISE, CHENNAI
Bench: ARIJIT PASAYAT,C.K.THAKKER |
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23 November 2004
Supreme Court 0 pages SUBRAMANI Vs M. CHANDRALEKHA
Case number: C.A. No.-003966-003966 / 2003 |
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23 November 2004
Supreme Court 0 pages M/S.SHYAM OIL CAKE LTD. Vs COLLECTOR OF CENTRAL EXCISE,JAIPUR
Case number: C.A. No.-001287-001289 / 1999 |