Showing 20026 - 20040 of 41947 judgements
03 November 2004
Supreme Court
7 pages
MEENAKSHIAMMAL (DEAD) BY LRS.&ORS Vs CHANDRASEKARAN

Bench: ASHOK BHAN,S.H. KAPADIA
Case number: C.A. No.-001387-001387 / 1999
Diary number: 7112 / 1998

03 November 2004
Supreme Court
5 pages
SOMPAL SINGH Vs SUNIL RATHI

Case number: Crl.A. No.-001269-001269 / 2004
Diary number: 14550 / 2004
Advocates: Vs P. NARASIMHAN

03 November 2004
Supreme Court
13 pages
DEELIP SINGH @ DILIP KUMAR Vs STATE OF BIHAR

Bench: P. VENKATARAMA REDDI,P.P. NAOLEKAR
Case number: Crl.A. No.-000044-000044 / 2004
Diary number: 23951 / 2003
Advocates: DEBASIS MISRA Vs

03 November 2004
Supreme Court
0 pages
SARAVANAN Vs STATE OF PONDICHERRY

Case number: Crl.A. No.-001070-001070 / 1999
Diary number: 2091 / 1999
Advocates: Vs V. G. PRAGASAM

02 November 2004
Supreme Court
4 pages
V. RAJA KUMARI Vs P.SUBBARAMA NAIDU

Bench: ARIJIT PASAYAT,C.K.THAKKER
Case number: Crl.A. No.-000887-000887 / 1999
Diary number: 2431 / 1999
Advocates: S.. UDAYA KUMAR SAGAR Vs SUNIL KUMAR

02 November 2004
Supreme Court
10 pages
DHARMA PRATHISHTHANAM Vs M/S. MADHOK CONSTRUCTION PVT. LTD.

Bench: CJI R.C. LAHOTI,G.P. MATHUR,P.P. NAOLEKAR
Case number: C.A. No.-007140-007140 / 2004
Diary number: 5058 / 2003
Advocates: MANOJ SWARUP AND CO. Vs KUSUM CHAUDHARY

02 November 2004
Supreme Court
2 pages
DAMODAR Vs STATE OF U.P.

Case number: Crl.A. No.-001129-001129 / 1999
Diary number: 15139 / 1999
Advocates: RACHANA SRIVASTAVA Vs RAVI PRAKASH MEHROTRA

01 November 2004
Supreme Court
3 pages
SWADESH PAL BALIYAN Vs AIR FORCE COMMANDING IN-CHIEF

Case number: C.A. No.-006049-006050 / 1999
Diary number: 184 / 1999
Advocates: SATYA MITRA GARG Vs ANIL KATIYAR

01 November 2004
Supreme Court
12 pages
KUMAR DHIRENDRA MULLICK Vs TIVOLI PARK APARTMENTS (P) LTD.

Bench: ASHOK BHAN,S.H. KAPADIA
Case number: C.A. No.-007234-007234 / 1999
Diary number: 17426 / 1999
Advocates: Vs PAREKH & CO.

01 November 2004
Supreme Court
6 pages
ZANDU PHARMACHEUTICAL WORKS LTD&ORS Vs MD. SHARAFUL HAQUE

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-001241-001241 / 2004
Diary number: 21827 / 2003
Advocates: UGRA SHANKAR PRASAD Vs KISHAN DATTA

01 November 2004
Supreme Court
11 pages
FRIENDS COLONY DEV. COMMITTEE Vs STATE OF ORISSA

Bench: CJI R.C. LAHOTI,ASHOK BHAN
Case number: C.A. No.-012984-012984 / 1996
Diary number: 77788 / 1996
Advocates: VINOO BHAGAT Vs RAJ KUMAR MEHTA

01 November 2004
Supreme Court
20 pages
DIST. REGISTRAR & COLL.,HYDERABAD Vs CANARA BANK ETC

Bench: CJI R.C. LAHOTI,ASHOK BHAN
Case number: C.A. No.-006350-006374 / 1997
Diary number: 12870 / 1997
Advocates: K. RAM KUMAR Vs

29 October 2004
Supreme Court
10 pages
U.P.STATE SUGAR CORPN. Vs M/S.MAHALCHAND M. KOTHARI

Bench: M. DHARMADHIKARI,P. P. NAOLEKAR
Case number: C.A. No.-000357-000358 / 1999
Diary number: 16216 / 1998
Advocates: PRADEEP MISRA Vs ARVIND MINOCHA

29 October 2004
Supreme Court
5 pages
STATE OF M.P. Vs DHARKOLE @ GOVIND SINGH .

Bench: ARIJIT PASAYAT,C.K.THAKKER
Case number: Crl.A. No.-000238-000239 / 2004
Diary number: 17049 / 2003

27 October 2004
Supreme Court
3 pages
M/S. AERO TRADERS PVT. LTD. Vs RAVINDER KUMAR SURI

Case number: C.A. No.-006973-006974 / 2004
Diary number: 232 / 2004
Advocates: Vs URMILA SIRUR