Showing 19996 - 20010 of 41947 judgements
18 November 2004
Supreme Court
6 pages
STATE OF M.P. Vs RAMESH

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-001023-001023 / 1999
Diary number: 13152 / 1999
Advocates: KAMAKSHI S. MEHLWAL Vs G. PRAKASH

18 November 2004
Supreme Court
10 pages
STATE OF KERALA Vs ALEX GEORGE .

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-000979-000986 / 1999
Diary number: 644 / 1999
Advocates: K. R. SASIPRABHU Vs K J JOHN AND CO

17 November 2004
Supreme Court
10 pages
K. HASHIM Vs STATE OF TAMIL NADU

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000185-000185 / 2004
Diary number: 14782 / 2003
Advocates: K. RAJEEV Vs

17 November 2004
Supreme Court
10 pages
REGISTRAR,HIGH COURT OF GUJARAT Vs C.G. SHARMA

Bench: K.G.BALAKRISHNAN,DR. AR. LAKSHMANAN
Case number: C.A. No.-004019-004019 / 2002
Diary number: 20853 / 2001
Advocates: HEMANTIKA WAHI Vs APARNA BHAT

17 November 2004
Supreme Court
12 pages
GANESH SANTA RAM SIRUR Vs STATE BANK OF INDIA

Bench: K.G.BALAKRISHNAN,DR. AR. LAKSHMANAN
Case number: C.A. No.-007058-007058 / 2002
Diary number: 63631 / 2002
Advocates: RAMESHWAR PRASAD GOYAL Vs SANJAY KAPUR

17 November 2004
Supreme Court
7 pages
STATE OF JHARKHAND Vs AMBAY CEMENTS

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-007994-007994 / 2003
Diary number: 5800 / 2003
Advocates: ASHOK MATHUR Vs

17 November 2004
Supreme Court
8 pages
MANJU VARMA Vs STATE OF U.P.

Bench: RUMA PAL,P.VENKATARAMA REDDI
Case number: C.A. No.-008290-008290 / 2002
Diary number: 63638 / 2002
Advocates: RAJAN NARAIN Vs RACHANA SRIVASTAVA

17 November 2004
Supreme Court
6 pages
STATE OF A.P. Vs S. JANARDHANA RAO

Bench: B.N.AGRAWAL,A.K.MATHUR
Case number: Crl.A. No.-000865-000865 / 2003
Diary number: 9912 / 2003
Advocates: D. BHARATHI REDDY Vs MADHU MOOLCHANDANI

17 November 2004
Supreme Court
0 pages
NIRMAL SINGH Vs STATE OF BIHAR

Case number: Crl.A. No.-000170-000171 / 2004
Diary number: 25433 / 2003
Advocates: ATISHI DIPANKAR Vs

16 November 2004
Supreme Court
10 pages
MUNSHI SINGH GAUTAM(DEAD) Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,C.K.THAKKER
Case number: Crl.A. No.-000919-000919 / 1999
Diary number: 12565 / 1999
Advocates: DEBASIS MISRA Vs KAMAKSHI S. MEHLWAL

16 November 2004
Supreme Court
3 pages
DAULAT RAM Vs SODHA .

Case number: C.A. No.-005032-005032 / 2002
Diary number: 19229 / 2001
Advocates: S. K. VERMA Vs YASH PAL DHINGRA

16 November 2004
Supreme Court
18 pages
SANJEEV GUPTA Vs UNION OF INDIA

Bench: CJI.,ASHOK BHAN,G.P. MATHUR
Case number: W.P.(C) No.-000604-000604 / 2002
Diary number: 20777 / 2002

05 November 2004
Supreme Court
12 pages
TATA CONSULTANCY SERVICES Vs STATE OF A P

Case number: C.A. No.-002582-002582 / 1998
Diary number: 10554 / 1997
Advocates: MANIK KARANJAWALA Vs MOHAN PRASAD MEHRIA

05 November 2004
Supreme Court
14 pages
E.V. CHINNAIAH Vs STATE OF ANDHRA PRADESH .

Bench: N. SANTOSH HEGDE,S.N. VARIAVA,B.P. SINGH
Case number: C.A. No.-006758-006758 / 2000
Diary number: 19642 / 2000
Advocates: Vs MOHANPRASAD MEHARIA

05 November 2004
Supreme Court
5 pages
STATE OF MADHYA PRADESH Vs BALU

Case number: Crl.A. No.-001273-001273 / 2004
Diary number: 4942 / 2004
Advocates: Vs B. K. PAL