KRISHNA KUMAR SINGH Vs STATE OF BIHAR .

Bench: R.C. LAHOTI CJI,S.V. PATIL,K.G. BALAKRISHNAN,B.N. SRIKRISHNA,G.P.
Case number: C.A. No.-005875-005875 / 1994
Diary number: 10896 / 1994
Advocates: ATTORNEY GENERAL FOR INDIA Vs