Showing 19936 - 19950 of 41947 judgements
08 December 2004
Supreme Court
7 pages
THANGAIYA Vs STATE OF TAMIL NADU

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-001456-001456 / 2004
Diary number: 21112 / 2003
Advocates: REVATHY RAGHAVAN Vs

08 December 2004
Supreme Court
2 pages
Hari Badan Rai & Ors. Vs State of Bihar

Bench: K.G. BALAKRISHNAN,DR. AR. LAKSHMANAN
Case number: Appeal (civil) 1419 of 2003

07 December 2004
Supreme Court
0 pages
COLLECTOR OF CUSTOMS, BANGALORE Vs M/S. MAESTRO MOTORS LTD.

Case number: C.A. No.-003532-003560 / 1997
Diary number: 3415 / 1997
Advocates: B. KRISHNA PRASAD Vs

06 December 2004
Supreme Court
7 pages
JANKI VASHDEO BHOJWANI Vs INDUSIND BANK LTD. .

Bench: D.M. DHARMADHIKARI,H. K. SEMA
Case number: C.A. No.-006790-006790 / 2003
Diary number: 11487 / 2003
Advocates: PAREKH & CO. Vs PRANAB KUMAR MULLICK

06 December 2004
Supreme Court
7 pages
HARINARAYAN G. BAJAJ Vs RAJESH MEGHSNI

Case number: C.A. No.-007890-007890 / 2004
Diary number: 25519 / 2003
Advocates: P. N. PURI Vs BIJOY KUMAR JAIN

06 December 2004
Supreme Court
7 pages
THAYARAMMAL(DEAD)BY LR. Vs KANAKAMMAL

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-006060-006060 / 1999
Diary number: 3995 / 1999
Advocates: Y. RAJA GOPALA RAO Vs M. J. PAUL

06 December 2004
Supreme Court
0 pages
SUNITA DEVI Vs STATE OF BIHAR

Case number: Crl.A. No.-001424-001424 / 2004
Diary number: 19069 / 2003
Advocates: ANIRUDDHA P. MAYEE Vs

06 December 2004
Supreme Court
0 pages
ISRAR Vs STATE OF U.P.

Case number: Crl.A. No.-001425-001425 / 2004
Diary number: 1615 / 2004
Advocates: JITENDRA MOHAN SHARMA Vs JATINDER KUMAR BHATIA

03 December 2004
Supreme Court
9 pages
STATE OF WEST BENGAL Vs ASHISH KUMAR ROY .

Bench: SHIVARAJ V. PATIL,B.N. SRIKRISHNA
Case number: C.A. No.-004454-004454 / 1999
Diary number: 9757 / 1999
Advocates: AVIJIT BHATTACHARJEE Vs BIJOY KUMAR JAIN

03 December 2004
Supreme Court
8 pages
STATE OF JHARKHAND Vs GOVIND SINGH

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-001405-001405 / 2004
Diary number: 25835 / 2003
Advocates: GOPAL PRASAD Vs

03 December 2004
Supreme Court
4 pages
STATE OF U.P. Vs GULAB SHANKAR SRIVASTAVA

Case number: C.A. No.-007839-007840 / 2004
Diary number: 11630 / 2003
Advocates: NIRANJANA SINGH Vs DEBASIS MISRA

03 December 2004
Supreme Court
4 pages
GHAZIABAD DEVELOPMENT AUTHORITY Vs BALBIR SINGH

Case number: C.A. No.-007173-007173 / 2002
Diary number: 19088 / 2001
Advocates: Vs RAVINDRA KUMAR

02 December 2004
Supreme Court
10 pages
RAJINDER SINGH Vs STATE OF HARYANA .

Bench: C.J.I R.C.LAHOTI,G.P.MATHUR,P.K.BALASUBRAMANYAN
Case number: C.A. No.-002671-002671 / 2004
Diary number: 11151 / 2003
Advocates: Vs T. V. GEORGE

02 December 2004
Supreme Court
6 pages
A. JAYACHANDRA Vs ANEEL KAUR

Bench: RUMA PAL,ARIJIT PASAYAT,C.K.THAKKER
Case number: C.A. No.-007763-007764 / 2004
Diary number: 6038 / 2003
Advocates: MOMOTA DEVI OINAM Vs B. SUNITA RAO

02 December 2004
Supreme Court
8 pages
BABULAL BHAGWAN KANDARE Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001403-001403 / 2004
Diary number: 1040 / 2004