Showing 19951 - 19965 of 41947 judgements
02 December 2004
Supreme Court
10 pages
RAJINDER SINGH Vs STATE OF HARYANA .

Case number: C.A. No.-002671-002671 / 2004
Diary number: 11151 / 2003
Advocates: Vs T. V. GEORGE

02 December 2004
Supreme Court
9 pages
BABULAL BHAGWAN KANDARE Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001403-001403 / 2004
Diary number: 1040 / 2004

01 December 2004
Supreme Court
21 pages
DEB NARAYAN SHYAM Vs STATE OF WEST BENGAL .

Bench: B.N.AGRAWAL,A.K. MATHUR
Case number: C.A. No.-001179-001179 / 2002
Diary number: 21890 / 2001
Advocates: AVIJIT BHATTACHARJEE Vs

01 December 2004
Supreme Court
9 pages
POLYMAT INDIA P.LTD. Vs NATIONAL INSURANCE CO.LTD.&ORS

Bench: B.N. AGRAWA,A.K. MATHUR
Case number: C.A. No.-004366-004366 / 1999
Diary number: 10456 / 1999
Advocates: SHIRAZ CONTRACTOR PATODIA Vs B. K. SATIJA

01 December 2004
Supreme Court
2 pages
SARJAS RAI Vs BAKSHI INDERJIT SINGH

Case number: C.A. No.-006558-006558 / 1999
Diary number: 9140 / 1999
Advocates: K. V. MOHAN Vs

01 December 2004
Supreme Court
3 pages
SABITRI CHATTERJEE Vs DEBI DAS ROY

Case number: C.A. No.-009475-009475 / 2003
Diary number: 22609 / 2001
Advocates: SUSHIL KUMAR JAIN Vs BHARGAVA V. DESAI

01 December 2004
Supreme Court
5 pages
K. RAGHUNATH Vs CHANDRASEKHAR

Bench: B.P.SINGH,ARUN KUMAR
Case number: C.A. No.-004533-004533 / 2001
Diary number: 8764 / 2000
Advocates: M. K. DUA Vs

01 December 2004
Supreme Court
0 pages
STATE OF U.P. Vs PAPPU @ YUNUS

Case number: Crl.A. No.-001382-001382 / 2004
Diary number: 23323 / 2003

01 December 2004
Supreme Court
0 pages
SIDRAM S. PATIL Vs GURUNATH S. PATIL

Bench: R.C. LAHOTI CJI,N.S. HEGDE,Y.K. SABHARWAL,S.V. PATIL,D.M.
Case number: R.P.(C) No.-001267-001267 / 2004
Diary number: 10936 / 2004
Advocates: (MRS. ) VIPIN GUPTA Vs

30 November 2004
Supreme Court
3 pages
STATE OF U.P. Vs KISHAN

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-001381-001381 / 2004
Diary number: 20492 / 2003

30 November 2004
Supreme Court
18 pages
ASSOCIATION OF REGISTRATION PLATES Vs UNION OF INDIA .

Bench: Y. K. SABHARWAL,D. M. DHARMADHIKARI,TARUN CHATTERJEE]
Case number: W.P.(C) No.-000041-000041 / 2003
Diary number: 25561 / 2002
Advocates: Vs ANIL KATIYAR

30 November 2004
Supreme Court
4 pages
N.C.O.A.OF CENT.PUBLIC SECTOR UNDER.&ORS Vs U.O.I.

Bench: ASHOK BHAN,DR.AR. LAKSHMANAN
Case number: W.P.(C) No.-000427-000427 / 1999
Diary number: 14165 / 1999
Advocates: JAI PRAKASH PANDEY Vs B. SUNITA RAO

29 November 2004
Supreme Court
6 pages
BAL THACKREY Vs HARISH PIMPALKHUTE

Case number: Crl.A. No.-000149-000150 / 1997
Diary number: 2987 / 1997

29 November 2004
Supreme Court
9 pages
RAMAKRISHNA VIVEKANANDA MISSION Vs STATE OF WEST BENGAL

Bench: Y.K. SABHARWAL,D.M. DHARMADHIKARI
Case number: C.A. No.-003232-003234 / 2000
Diary number: 17327 / 1999
Advocates: INDRA SAWHNEY Vs

29 November 2004
Supreme Court
8 pages
STATE OF ORISSA Vs DEBENDRA NATH PADHI

Bench: Y.K. SABHARWAL,D.M. DHARMADHIKARI,TARUN CHATTERJEE
Case number: Crl.A. No.-000497-000497 / 2001
Diary number: 20164 / 2000
Advocates: Vs MANOJ SWARUP