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02 December 2004
Supreme Court 10 pages RAJINDER SINGH Vs STATE OF HARYANA .
Case number: C.A. No.-002671-002671 / 2004 |
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02 December 2004
Supreme Court 9 pages BABULAL BHAGWAN KANDARE Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-001403-001403 / 2004 |
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01 December 2004
Supreme Court 21 pages DEB NARAYAN SHYAM Vs STATE OF WEST BENGAL .
Bench: B.N.AGRAWAL,A.K. MATHUR |
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01 December 2004
Supreme Court 9 pages POLYMAT INDIA P.LTD. Vs NATIONAL INSURANCE CO.LTD.&ORS
Bench: B.N. AGRAWA,A.K. MATHUR |
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01 December 2004
Supreme Court 2 pages SARJAS RAI Vs BAKSHI INDERJIT SINGH
Case number: C.A. No.-006558-006558 / 1999 |
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01 December 2004
Supreme Court 3 pages SABITRI CHATTERJEE Vs DEBI DAS ROY
Case number: C.A. No.-009475-009475 / 2003 |
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01 December 2004
Supreme Court 5 pages K. RAGHUNATH Vs CHANDRASEKHAR
Bench: B.P.SINGH,ARUN KUMAR |
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01 December 2004
Supreme Court 0 pages STATE OF U.P. Vs PAPPU @ YUNUS
Case number: Crl.A. No.-001382-001382 / 2004 |
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01 December 2004
Supreme Court 0 pages SIDRAM S. PATIL Vs GURUNATH S. PATIL
Bench: R.C. LAHOTI CJI,N.S. HEGDE,Y.K. SABHARWAL,S.V. PATIL,D.M. |
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30 November 2004
Supreme Court 3 pages STATE OF U.P. Vs KISHAN
Bench: ARIJIT PASAYAT,S.H. KAPADIA |
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30 November 2004
Supreme Court 18 pages ASSOCIATION OF REGISTRATION PLATES Vs UNION OF INDIA .
Bench: Y. K. SABHARWAL,D. M. DHARMADHIKARI,TARUN CHATTERJEE] |
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30 November 2004
Supreme Court 4 pages N.C.O.A.OF CENT.PUBLIC SECTOR UNDER.&ORS Vs U.O.I.
Bench: ASHOK BHAN,DR.AR. LAKSHMANAN |
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29 November 2004
Supreme Court 6 pages BAL THACKREY Vs HARISH PIMPALKHUTE
Case number: Crl.A. No.-000149-000150 / 1997 |
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29 November 2004
Supreme Court 9 pages RAMAKRISHNA VIVEKANANDA MISSION Vs STATE OF WEST BENGAL
Bench: Y.K. SABHARWAL,D.M. DHARMADHIKARI |
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29 November 2004
Supreme Court 8 pages STATE OF ORISSA Vs DEBENDRA NATH PADHI
Bench: Y.K. SABHARWAL,D.M. DHARMADHIKARI,TARUN CHATTERJEE |