Judgements

21 February 2005
Supreme Court
6 pages

INDIA LITERACY BOARD Vs VEENA CHATURVEDI .

Bench: ASHOK BHAN,DR. AR. LAKSHMANAN
Case number: C.A. No.-001317-001317 / 2005
Diary number: 11366 / 2003
Advocates: Vs PRADEEP MISRA

18 February 2005
Supreme Court
8 pages

M. AHAMMEDKUTTY HAJI Vs TAHSILDAR, KOZHIKODE, KERALA .

Bench: RUMA PAL,C.K. THAKKER
Case number: C.A. No.-001307-001307 / 2005
Diary number: 4290 / 2004
Advocates: S. N. BHAT Vs K. R. SASIPRABHU

17 February 2005
Supreme Court
1 pages

COMMNR. OF CENTRAL EXCISE & CUSTOMS Vs M/S.CEAT LTD., NASIK

Case number: C.A. No.-006971-006971 / 1999
Diary number: 11547 / 1999
Advocates: P. PARMESWARAN Vs RAJAN NARAIN

17 February 2005
Supreme Court
9 pages

COMMNR.OF CENT.EXCISE, ALLAHABAD Vs M/S.GINNI FILAMENTS LTD.

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-005830-005830 / 1999
Diary number: 12984 / 1999
Advocates: B. KRISHNA PRASAD Vs ASHOK KUMAR SINGH

17 February 2005
Supreme Court
7 pages

STATE OF A.P. Vs M/S.KONE ELEVATORS (I)LTD.

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-006585-006585 / 1999
Diary number: 15923 / 1999
Advocates: GUNTUR PRABHAKAR Vs Y. RAJA GOPALA RAO

17 February 2005
Supreme Court
1 pages

COMMNR. OF CENTRAL EXCISE & CUSTOMS Vs M/S. CEAT LTD.

Case number: C.A. No.-002015-002015 / 2002
Diary number: 2002 / 2002
Advocates: P. PARMESWARAN Vs RAJAN NARAIN

16 February 2005
Supreme Court
3 pages

STATE OF MAHARASHTRA Vs M/S.BRADMA OF INDIA LTD.

Case number: C.A. No.-003960-003960 / 1999
Diary number: 8159 / 1999
Advocates: MUKESH K. GIRI Vs PRANAB KUMAR MULLICK

16 February 2005
Supreme Court
3 pages

SURESH Vs MAHADEVAPPA SHIVAPPA DANANNAVA

Bench: ASHOK BHAN,DR. AR. LAKSHMANAN
Case number: Crl.A. No.-000308-000308 / 2005
Diary number: 15248 / 2004
Advocates: JAVED MAHMUD RAO Vs

14 February 2005
Supreme Court
6 pages

M/S OSWAL AGRO FURANE LTD. Vs OSWAL AGRO FURANCE WORKERS UNION

Bench: N.S. HEGDE,S.B. SINHA
Case number: C.A. No.-001469-001469 / 1999
Diary number: 15523 / 1998
Advocates: P. N. PURI Vs HIMINDER LAL

14 February 2005
Supreme Court
7 pages

MGMT.M/S.SONEPAT CO-OP SUGAR MILLS LTD Vs AJIT SINGH

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: C.A. No.-008453-008454 / 2002
Diary number: 1071 / 2002
Advocates: PRASHANT KUMAR Vs

14 February 2005
Supreme Court
4 pages

RAJASTHAN STATE ROAD TRANS.CORPN. Vs BHIK NATH

Case number: C.A. No.-001952-001952 / 2003
Diary number: 11128 / 2001
Advocates: SUSHIL KUMAR JAIN Vs SURYA KANT

14 February 2005
Supreme Court
3 pages

ADIL JAMSHED FRENCHMAN (D) BY LRS. Vs SARDAR DASTUR SCHOOLS TRUST .

Case number: C.A. No.-001210-001210 / 2005
Diary number: 17626 / 2002
Advocates: MANIK KARANJAWALA Vs R. N. KESWANI

14 February 2005
Supreme Court
3 pages

AJAD SINGH @ AJAD Vs CHATRA .

Case number: C.A. No.-001211-001211 / 2005
Diary number: 1844 / 2002
Advocates: Vs BALBIR SINGH GUPTA

14 February 2005
Supreme Court
9 pages

KALYAN CHANDRA SARKAR Vs RAJESH RANJAN @ PAPPU YADAV

Case number: Crl.A. No.-001129-001129 / 2004
Diary number: 20734 / 2004
Advocates: Vs PREM MALHOTRA

14 February 2005
Supreme Court
6 pages

COMMNR. OF CUSTOMS, MUMBAI Vs M/S. BUREAU VERITAS .

Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-000808-000811 / 2004
Diary number: 21254 / 2003
Advocates: B. KRISHNA PRASAD Vs