Judgements

Showing 19801 - 19815 of 41947 judgements
02 February 2005
Supreme Court
58 pages
M/S. ZEE TELEFILMS LTD. Vs UNION OF INDIA .

Bench: N.Santosh Hegde,S.N. Variava,B.P.Singh,H.K.Sema,S.B. Sinha
Case number: W.P.(C) No.-000541-000541 / 2004
Diary number: 20863 / 2004
Advocates: Vs B. KRISHNA PRASAD

02 February 2005
Supreme Court
29 pages
PRATAP SINGH Vs STATE OF JHARKHAND

Bench: HEGDE, N. SANTOSH (J),VARIAVA, S.N. (J),SINGH, BISHESHWAR P. (J),SEMA, HOTOI KHETOHO (J),SINHA, S.B. (J)
Case number: Crl.A. No.-000210-000210 / 2005
Diary number: 17243 / 2001
Advocates: HIMANSHU SHEKHAR Vs KRISHNANAND PANDEYA

02 February 2005
Supreme Court
17 pages
Pratap Singh Vs State of Jharkhand & Anr.

Bench: S.B. SINHA
Case number: Special Leave Petition (crl.) 3749 of 2001
01 February 2005
Supreme Court
2 pages
GOVERNMENT OF TAMIL NADU Vs A. ANANCHU ASARI .

Case number: R.P.(C) No.-000648-000649 / 2004
Diary number: 1396 / 2004
01 February 2005
Supreme Court
5 pages
KAMESH PANJIYAR @ KAMLESH PANJIYAR Vs STATE OF BIHAR

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000205-000205 / 2005
Diary number: 6981 / 2004
Advocates: KRISHAN SINGH CHAUHAN Vs

31 January 2005
Supreme Court
4 pages
COMMNR. OF INCOME TAX, MUMBAI Vs D.P. SANDU BROS CHEMBUR (P) LTD.

Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-002335-002335 / 2003
Diary number: 19870 / 2001
Advocates: B. V. BALARAM DAS Vs MANIK KARANJAWALA

31 January 2005
Supreme Court
5 pages
IDRISH BHAI DAUDBHAI Vs STATE OF GUJARAT

Bench: P. VENKATARAMA. REDDI,S.B. SINHA
Case number: Crl.A. No.-000614-000614 / 2004
Diary number: 19669 / 2003
Advocates: PAREKH & CO. Vs HEMANTIKA WAHI

28 January 2005
Supreme Court
8 pages
SRIDEVI Vs JAYARAJA SHETTY

Bench: ASHOK BHAN,A.K. MATHUR
Case number: C.A. No.-003749-003749 / 1999
Diary number: 10448 / 1998
Advocates: NAVEEN R. NATH Vs S. N. BHAT

28 January 2005
Supreme Court
7 pages
SOBHA HYMAVATHI DEVI Vs SETTI GANGADHARA SWAMY .

Bench: C.J.I,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-004413-004414 / 2003
Diary number: 12557 / 2003
Advocates: GUNTUR PRABHAKAR Vs LAWYER S KNIT & CO

28 January 2005
Supreme Court
1 pages
SANDHYA THAKUR Vs VIMLA DEVI KUSHWAH

Case number: C.A. No.-000701-000701 / 2004
Diary number: 3186 / 2003
Advocates: PRATIBHA JAIN Vs

28 January 2005
Supreme Court
4 pages
M. JANARDHANA RAO Vs JT. COMMNR. OF INCOME TAX

Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-004232-004232 / 2003
Diary number: 8168 / 2003
Advocates: Vs B. V. BALARAM DAS

28 January 2005
Supreme Court
2 pages
M/S. MANGALORE GANESH BEEDI WORKS Vs COMMNR. OF INCOME TAX, MYSORE

Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-000767-000768 / 2005
Diary number: 6727 / 2003
Advocates: Vs B. V. BALARAM DAS

27 January 2005
Supreme Court
3 pages
CHRISTOPHER BARLA Vs BASUDEV NAIK(D) BY LRS.

Case number: C.A. No.-000875-000875 / 1998
Diary number: 82458 / 1993
Advocates: S. P. SHARMA Vs Y. PRABHAKARA RAO

27 January 2005
Supreme Court
2 pages
RAGHABENDRA BOSE Vs SUNIL KRISHNA GHOSH .

Case number: C.A. No.-006760-006761 / 2003
Diary number: 14765 / 2002
Advocates: Vs RADHA SHYAM JENA

25 January 2005
Supreme Court
11 pages
COMMNR.OF SALES TAX, DELHI &ORS Vs M/S.SHRI KRISHNA ENGG. CO.

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-001717-001719 / 1999
Diary number: 1757 / 1999
Advocates: SUSHMA SURI Vs RR-EX-PARTE