Judgements

28 February 2005
Supreme Court
6 pages

HARYANA STATE COOP. LAND DEV. BANK Vs NEELAM

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: C.A. No.-001672-001672 / 2002
Diary number: 7194 / 2000
Advocates: Vs KAILASH CHAND

28 February 2005
Supreme Court
2 pages

NETAI DUTTA Vs STATE OF WEST BENGAL

Case number: Crl.A. No.-000359-000359 / 2005
Diary number: 10101 / 2004
Advocates: RADHA RANGASWAMY Vs SATISH VIG

28 February 2005
Supreme Court
3 pages

SECRETARY TO THE GOVT. Vs M. SENTHIL KUMAR

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001453-001453 / 2005
Diary number: 12846 / 2004

25 February 2005
Supreme Court
7 pages

DHARIWAL INDUSTRIES LTD. Vs M/S. M.S.S. FOOD PRODUCTS

Case number: C.A. No.-001407-001407 / 2005
Diary number: 15232 / 2004
Advocates: PAREKH & CO. Vs

25 February 2005
Supreme Court
6 pages

M/S. CASTROL INDIA LTD. Vs COMNR. OF CENTRAL EXCISE, CALCUTTA-I

Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-006289-006290 / 1999
Diary number: 16768 / 1999
Advocates: RAJAN NARAIN Vs B. KRISHNA PRASAD

24 February 2005
Supreme Court
6 pages

K.G. ARUMUGHAM Vs K.A. CHINNAPPAN

Case number: C.A. No.-005923-005924 / 1999
Diary number: 18245 / 1998
Advocates: RAKESH K. SHARMA Vs R. N. KESWANI

24 February 2005
Supreme Court
3 pages

SURESH CHANDRA SHARMA Vs CHAIRMAN,UPSEB

Case number: W.P.(C) No.-000079-000079 / 1997
Diary number: 1501 / 1997
Advocates: R. D. UPADHYAY Vs PRADEEP MISRA

24 February 2005
Supreme Court
4 pages

STATE OF J.&K. Vs SANJEEV KUMAR .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001396-001397 / 2005
Diary number: 22464 / 2003
Advocates: Vs ARPUTHAM ARUNA AND CO

24 February 2005
Supreme Court
9 pages

FOOD CORPORATION OF INDIA Vs BHANU LODH .

Bench: K.G. BALAKRISHNAN,B. N. SRIKRISHNA
Case number: C.A. No.-001402-001404 / 2005
Diary number: 8944 / 2004
Advocates: AJIT PUDUSSERY Vs SANJAY PARIKH

24 February 2005
Supreme Court
4 pages

MANGAL PRASAD TAMOLI(DEAD)BY LRS. Vs NARVEDSHWAR MISHRA(DEAD)BY LRS. .

Case number: C.A. No.-003902-003902 / 1999
Diary number: 4008 / 1997
Advocates: I. B GAUR Vs RR-EX-PARTE

24 February 2005
Supreme Court
7 pages

MANGU KHAN Vs STATE OF RAJASTHAN

Bench: K.G. BALAKRISHNAN,B. N. SRIKRISHNA
Case number: Crl.A. No.-000030-000030 / 2004
Diary number: 18046 / 2003
Advocates: PRATIBHA JAIN Vs

24 February 2005
Supreme Court
4 pages

STATE OF PUNJAB Vs BALWANT RAI

Bench: B.P. SINGH,ARUN KUMAR
Case number: Crl.A. No.-001240-001240 / 1999
Diary number: 7535 / 1999
Advocates: Vs RANA RANJIT SINGH

24 February 2005
Supreme Court
1 pages

M/S. HINDUSTAN ZINC LTD. Vs COMMNR. OF CENTRAL EXCISE, JAIPUR

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-003991-003991 / 2001
Diary number: 7241 / 2001
Advocates: V. BALACHANDRAN Vs B. KRISHNA PRASAD

24 February 2005
Supreme Court
4 pages

M/S. HINDUSTAN ZINC LTD. Vs COMNR. OF CENTRAL EXCISE, JAIPUR

Case number: C.A. No.-000430-000430 / 2000
Diary number: 19831 / 1999
Advocates: V. BALACHANDRAN Vs B. KRISHNA PRASAD

24 February 2005
Supreme Court
7 pages

M/S. PAHWA CHEMICALS PVT. LTD. Vs COMMNR. OF CENTRAL EXCISE, DELHI

Bench: S. N. VARIAVA,DR. AR. LAKSHMANAN,S. H. KAPADIA
Case number: C.A. No.-002350-002350 / 2002
Diary number: 16931 / 2001
Advocates: RAJESH KUMAR Vs B. KRISHNA PRASAD