Showing 19771 - 19785 of 41947 judgements
11 February 2005
Supreme Court
3 pages
J.H. JADHAV Vs GOKAK TEXTILES LTD.

Bench: RUMA PAL,C.K. THAKKER
Case number: C.A. No.-001089-001089 / 2005
Diary number: 15500 / 2004
Advocates: ANJANA CHANDRASHEKAR Vs GAGRAT AND CO

11 February 2005
Supreme Court
3 pages
BHUNA COOP. SUGAR MILLS LTD. Vs COMMNR. OF INCOME TAX, ROHTAK

Bench: N.SANTOSH HEGDE,S.B.SINHA
Case number: C.A. No.-001100-001101 / 2005
Diary number: 1296 / 2004
Advocates: D. MAHESH BABU Vs B. V. BALARAM DAS

11 February 2005
Supreme Court
12 pages
B.P. ACHALA ANAND Vs S. APPI REDDY

Bench: CJI,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-004250-004250 / 2000
Diary number: 12537 / 1999
Advocates: Vs P. R. RAMASESH

11 February 2005
Supreme Court
11 pages
S.PUSHPA Vs SIVACHANMUGAVELU .

Bench: CJI,K.G. BALAKRISHNAN,G. P. MATHUR
Case number: C.A. No.-000006-000007 / 1998
Diary number: 4063 / 1997
Advocates: Vs M. A. CHINNASAMY

11 February 2005
Supreme Court
31 pages
YASHPAL Vs STATE OF CHHATTISGARH .

Bench: CJI,G. P. MATHUR,P.K. BALASUBRAMANYAN
Case number: W.P.(C) No.-000019-000019 / 2004
Diary number: 25683 / 2003
Advocates: LAKSHMI RAMAN SINGH Vs

11 February 2005
Supreme Court
1 pages
M. SELVANATHAN Vs REGISTRAR, C.A.T., CHENNAI .

Bench: CJI,K.G. BALAKRISHNAN,G. P. MATHUR
Case number: C.A. No.-001381-001382 / 2004
Diary number: 11948 / 2002
Advocates: Vs V. G. PRAGASAM

09 February 2005
Supreme Court
4 pages
SECY.DEPTT. OF HOME SECY. A.P. Vs B. CHINNAM NAIDU

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001014-001014 / 2005
Diary number: 160 / 2004
Advocates: MOHANPRASAD MEHARIA Vs ASHA GOPALAN NAIR

09 February 2005
Supreme Court
2 pages
COMNR. OF CENTRAL EXCISE, HYD. Vs SUNDER STEELS LTD.

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-006826-006826 / 1999
Diary number: 16702 / 1999
Advocates: B. KRISHNA PRASAD Vs V. G. PRAGASAM

08 February 2005
Supreme Court
6 pages
M/S. UDAYANI SHIP BREAKERS LTD. Vs COMMNR.OF CUSTOMS &CENTRAL EXCISE,RAJKOT

Case number: C.A. No.-002338-002338 / 2001
Diary number: 2997 / 2001
Advocates: RAJESH KUMAR Vs P. PARMESWARAN

08 February 2005
Supreme Court
5 pages
DHAMPUR SUGAR MILLS LTD. Vs BHOLA SINGH

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: C.A. No.-001262-001263 / 2003
Diary number: 11985 / 2002
Advocates: PRANAB KUMAR MULLICK Vs

08 February 2005
Supreme Court
6 pages
SOUTHERN AGRIFURANE INDUSTRIES LTD. Vs COMMERCIAL TAX OFFICER .

Case number: C.A. No.-008607-008610 / 2002
Diary number: 11432 / 2002
Advocates: K. K. MANI Vs

08 February 2005
Supreme Court
7 pages
STATE OF U.P. Vs SATISH

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000256-000257 / 2005
Diary number: 2636 / 2004
Advocates: PRAVEEN SWARUP Vs SATYENDRA KUMAR

07 February 2005
Supreme Court
3 pages
COLLECTOR OF CENT.EXCISE,PUNE Vs M/S.BAJAJ TEMPO LTD.

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-003840-003840 / 1999
Diary number: 10578 / 1999
Advocates: B. KRISHNA PRASAD Vs K. J. JOHN

07 February 2005
Supreme Court
3 pages
STATE OF HARYANA Vs RAM PAL .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000234-000234 / 2005
Diary number: 15417 / 2003
Advocates: VINAY KUMAR GARG Vs MANOJ SWARUP

04 February 2005
Supreme Court
4 pages
MUNICIPAL COMMITTEE, SIRSA Vs MUNSHI RAM

Case number: C.A. No.-000021-000021 / 2003
Diary number: 10054 / 2002