Showing 19726 - 19740 of 41947 judgements
24 February 2005
Supreme Court
6 pages
K.G. Arumugham & Ors. Vs K.A.Chinnappan & Ors.

Case number: Appeal (civil) 5923 of 5924

23 February 2005
Supreme Court
9 pages
GOVT.OF A.P. Vs J.B. EDUCATIONAL SOCIETY

Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA
Case number: C.A. No.-000976-000978 / 1999
Diary number: 13227 / 1998
Advocates: D. BHARATHI REDDY Vs B. KANTA RAO

23 February 2005
Supreme Court
1 pages
STATE OF RAJASTHAN Vs GURMAIL SINGH

Case number: Crl.A. No.-001179-001179 / 1999
Diary number: 19726 / 1998
Advocates: Vs SURYA KANT

23 February 2005
Supreme Court
1 pages
STATE OF RAJASTHAN Vs GURMAIL SINGH

Case number: Crl.A. No.-001179-001179 / 1999
Diary number: 19726 / 1998
Advocates: Vs SURYA KANT

23 February 2005
Supreme Court
3 pages
BALAKRISHNA H.SAWANT Vs SANGLI,MIRAJ &KUPWAD CITY M.CORPN..

Case number: C.A. No.-000438-000438 / 2000
Diary number: 7107 / 1999
Advocates: SHIVAJI M. JADHAV Vs

23 February 2005
Supreme Court
2 pages
RAM SWARUP Vs MOHD. JAVED RAZACK

Case number: Crl.A. No.-001239-001239 / 1999
Diary number: 14002 / 1999
Advocates: VISHWAJIT SINGH Vs

23 February 2005
Supreme Court
9 pages
SHENYANG MASTSUSHITA S. BATTERY CO.LTD. Vs M/S. EXIDE INDUSTRIES LTD. .

Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-006371-006371 / 2003
Diary number: 16186 / 2003

23 February 2005
Supreme Court
6 pages
GANGADEEP PRATISTHAN PVT. LTD. Vs M/S. MECHANO .

Case number: C.A. No.-005325-005325 / 2003
Diary number: 18361 / 2002
Advocates: Vs RANJAN MUKHERJEE

23 February 2005
Supreme Court
7 pages
SIDHESHWAR SAHAKARI SAKHAR KARKHANA LTD Vs U.O.I.

Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-005866-005866 / 1999
Diary number: 12204 / 1999
Advocates: Vs B. KRISHNA PRASAD

23 February 2005
Supreme Court
2 pages
STATE BANK OF PATIALA Vs PHOOLPATI

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001363-001363 / 2005
Diary number: 12558 / 2004
Advocates: ANIL KUMAR SANGAL Vs RAMESHWAR PRASAD GOYAL

23 February 2005
Supreme Court
2 pages
COMMISSIONER OF CENTRAL EXCISE,BOLPUR Vs M/S.RATAN MELTING & WIRE INDUSTRIES

Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-004022-004022 / 1999
Diary number: 8816 / 1999
Advocates: P. PARMESWARAN Vs PRAMOD B. AGARWALA

23 February 2005
Supreme Court
2 pages
STATE OF HARYANA Vs SATISH KUMAR

Case number: Appeal (c)1235 of 1999

22 February 2005
Supreme Court
11 pages
D.C.L. POLYESTER LTD., NAGPUR Vs COLLECTOR OF CENTRAL EXCISE & CUSTOMS

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-006559-006559 / 1999
Diary number: 17586 / 1999
Advocates: RAJESH KUMAR Vs P. PARMESWARAN

22 February 2005
Supreme Court
3 pages
TRIVENI GLASS LTD., ALLAHABAD Vs UNION OF INDIA .

Bench: S. N. VARIAVA,DR. AR. LAKSHMANAN,S. H. KAPADIA
Case number: C.A. No.-001115-001115 / 2000
Diary number: 1286 / 2000
Advocates: PRAVEEN KUMAR Vs B. KRISHNA PRASAD

22 February 2005
Supreme Court
5 pages
EMPLOYERS,MGMT.,M.COLLIERY,M/S.BCCL LTD. Vs BIHAR COLLIERY KAMGAR UNION THR.WORKMEN

Case number: C.A. No.-003439-003439 / 2003
Diary number: 21630 / 2002