Judgements

Showing 19786 - 19800 of 41947 judgements
04 February 2005
Supreme Court
2 pages
M.P. LOHIA Vs STATE OF WEST BENGAL

Case number: Crl.A. No.-000219-000219 / 2005
Diary number: 4093 / 2004
Advocates: Vs TARA CHANDRA SHARMA

04 February 2005
Supreme Court
9 pages
GOVINDARAJU Vs MARIAMMAN

Bench: ASHOK BHAN,A.K. MATHUR
Case number: C.A. No.-002292-002292 / 1999
Diary number: 14015 / 1998
Advocates: A. T. M. SAMPATH Vs K. K. MANI

04 February 2005
Supreme Court
8 pages
M/S. O.K. PLAY (INDIA) LTD. Vs COMMNR. OF CENTRAL EXCISE, NEW DELHI

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-000275-000276 / 2001
Diary number: 17746 / 2000
Advocates: Vs B. KRISHNA PRASAD

03 February 2005
Supreme Court
2 pages
STATE OF U.P. Vs JAWAHAR LAL BHATIA

Case number: C.A. No.-001993-001993 / 2002
Diary number: 5620 / 2000
Advocates: PRADEEP MISRA Vs ABHA R. SHARMA

03 February 2005
Supreme Court
2 pages
AYODHYA SINGH Vs STATE OF BIHAR

Case number: Crl.A. No.-000392-000393 / 1998
Diary number: 17612 / 1997
Advocates: SHIVA PUJAN SINGH Vs

03 February 2005
Supreme Court
1 pages
CHAIRMAN,STATE BANK OF INDIA Vs H.C. AGARWAL

Case number: C.A. No.-002427-002427 / 2002
Diary number: 22541 / 2001
Advocates: SANJAY KAPUR Vs RAMESHWAR PRASAD GOYAL

03 February 2005
Supreme Court
1 pages
BADRILAL Vs CHANDAN SINGH .

Bench: B.P. SINGH,B.N. SRIKRISHNA
Case number: Crl.A. No.-000147-000147 / 2003
Diary number: 9415 / 2002
Advocates: PRATIBHA JAIN Vs NIRAJ SHARMA

03 February 2005
Supreme Court
1 pages
STATE OF GUJARAT Vs GOPAL LAXMAN THAKUR

Case number: Crl.A. No.-000063-000063 / 1999
Diary number: 19943 / 1998
Advocates: HEMANTIKA WAHI Vs

03 February 2005
Supreme Court
2 pages
STATE OF ORISSA Vs NIRANJAN MOHAPATRA

Case number: Crl.A. No.-000938-000939 / 1998
Diary number: 11871 / 1998
Advocates: RADHA SHYAM JENA Vs K. SHARDA DEVI

03 February 2005
Supreme Court
8 pages
M/S. O.K. PLAY (INDIA) LTD. Vs COMMNR. OF CENTRAL EXCISE DELHI-III

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-006980-006983 / 2004
Diary number: 19744 / 2004
Advocates: Vs P. PARMESWARAN

03 February 2005
Supreme Court
2 pages
PRESIDENT, POORNATHRAYISHA S. SANGHAM Vs K. THILAKAN KAVANAL .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000874-000876 / 2005
Diary number: 9321 / 2003
Advocates: Vs A. RAGHUNATH

02 February 2005
Supreme Court
47 pages
M/S. ZEE TELEFILMS LTD. Vs UNION OF INDIA .

Bench: S.N. VARIAVA,S.B. SINHA
Case number: W.P.(C) No.-000541-000541 / 2004
Diary number: 20863 / 2004
Advocates: Vs B. KRISHNA PRASAD

02 February 2005
Supreme Court
12 pages
M/S. ZEE TELEFILMS LTD. Vs UNION OF INDIA .

Bench: N SANTOSH HEGDE,B P SINGH,H K SEMA
Case number: W.P.(C) No.-000541-000541 / 2004
Diary number: 20863 / 2004
Advocates: Vs B. KRISHNA PRASAD

02 February 2005
Supreme Court
9 pages
PRATAP SINGH Vs STATE OF JHARKHAND

Bench: N. SANTOSH HEGDE,S.N. VARIAVA,B.P. SINGH,H.K. SEMA
Case number: Crl.A. No.-000210-000210 / 2005
Diary number: 17243 / 2001
Advocates: HIMANSHU SHEKHAR Vs KRISHNANAND PANDEYA

02 February 2005
Supreme Court
2 pages
NAGESH DATTA SHETTI Vs STATE OF KARNATAKA .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000853-000853 / 2005
Diary number: 14792 / 2003
Advocates: Vs BRIJ BHUSHAN