Showing 19741 - 19755 of 41947 judgements
22 February 2005
Supreme Court
5 pages
SANJAY GERA Vs H.U.D.A.

Case number: C.A. No.-004611-004611 / 1999
Diary number: 1482 / 1999
Advocates: MANOJ SWARUP Vs PREM MALHOTRA

22 February 2005
Supreme Court
5 pages
BALKAR SINGH Vs JAGDISH KUMAR .

Case number: Crl.A. No.-000964-000964 / 2002
Diary number: 1818 / 2002
Advocates: KAILASH CHAND Vs

22 February 2005
Supreme Court
4 pages
LAXMI SALES CORPORATION Vs M/S. BALANGIR TRADING COMPANY .

Case number: C.A. No.-001348-001348 / 2005
Diary number: 3464 / 2004
Advocates: ABHISTH KUMAR Vs R. P. WADHWANI

22 February 2005
Supreme Court
9 pages
C.I.T., JALPAIGURI Vs OM PRAKASH MITTAL

Case number: C.A. No.-005334-005334 / 1999
Diary number: 12794 / 1999
Advocates: SUSHMA SURI Vs BHARGAVA V. DESAI

22 February 2005
Supreme Court
4 pages
M/S. S.&S. ENTERPRISE Vs DESIGNATED AUTHORITY .

Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-009012-009012 / 2003
Diary number: 17541 / 2003
Advocates: HINGORANI & ASSOCIATES Vs

22 February 2005
Supreme Court
2 pages
SWASTHYA RAKSHA SAMITI RATI CHOWK Vs CHAUDHARY RAM HARAKH CHAND (D)BY LRS&ORS

Case number: C.A. No.-001391-001391 / 1999
Diary number: 12363 / 1996
Advocates: RACHNA GUPTA Vs K. K. MOHAN

22 February 2005
Supreme Court
7 pages
MAHINDRA & MAHINDRA LTD. Vs N.B. NARAVADE

Case number: C.A. No.-001508-001508 / 2003
Diary number: 17602 / 2002
Advocates: S. S. JAUHAR Vs VISHWAJIT SINGH

22 February 2005
Supreme Court
4 pages
MGMT.,MADURANTAKAM CO-OP.SUGAR MILL LTD. Vs S. VISWANATHAN

Case number: C.A. No.-002619-002619 / 2003
Diary number: 547 / 2002
Advocates: R. N. KESWANI Vs NAVEEN R. NATH

22 February 2005
Supreme Court
10 pages
COMMNR.OF CENT.EXCISE.ALLAHABAD Vs M/S.HINDUSTAN SAFETY GLASS WORKS LTD.

Bench: S. N. VARIAVA,DR. AR. LAKSHMANAN,S. H. KAPADIA
Case number: C.A. No.-003819-003819 / 1999
Diary number: 10496 / 1999
Advocates: B. KRISHNA PRASAD Vs PRAVEEN KUMAR

22 February 2005
Supreme Court
3 pages
KISHAN LAL Vs STATE OF M.P. .

Case number: C.A. No.-001529-001529 / 2000
Diary number: 17014 / 1999

22 February 2005
Supreme Court
3 pages
U.P.PARENTS ASSOCIATION Vs S.K.BHARGAVA

Case number: C.A. No.-006746-006746 / 1999
Diary number: 9630 / 1998
Advocates: R. P. GUPTA Vs PRASHANT KUMAR

22 February 2005
Supreme Court
5 pages
KANCHUSTHABAM SATYANARAYANA Vs NAMUDURI ATCHUTARAMAYYA

Bench: B.P.SINGH,ARUN KUMAR
Case number: C.A. No.-006892-006893 / 1999
Diary number: 10438 / 1999
Advocates: SATISH VIG Vs P. K. MANOHAR

22 February 2005
Supreme Court
5 pages
M/S W.P.I.L. LTD., GHAZIABAD Vs COMMNR. OF CENTRAL EXCISE, MEERUT,U.P.

Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-004228-004229 / 1999
Diary number: 9948 / 1999
Advocates: SURUCHII AGGARWAL Vs B. KRISHNA PRASAD

21 February 2005
Supreme Court
6 pages
ADRI DHARAN DAS Vs STATE OF WEST BENGAL

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000326-000326 / 2005
Diary number: 1065 / 2004
Advocates: Vs BIJAN KUMAR GHOSH

21 February 2005
Supreme Court
7 pages
COMMNR.OF CENTRAL EXCISE,PUNE Vs ABHI CHEMICALS&PHARMA. P.LTD.

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-005646-005646 / 1999
Diary number: 9972 / 1999
Advocates: Vs VISHWAJIT SINGH