|
22 February 2005
Supreme Court 5 pages SANJAY GERA Vs H.U.D.A.
Case number: C.A. No.-004611-004611 / 1999 |
|
22 February 2005
Supreme Court 5 pages BALKAR SINGH Vs JAGDISH KUMAR .
Case number: Crl.A. No.-000964-000964 / 2002 |
|
22 February 2005
Supreme Court 4 pages LAXMI SALES CORPORATION Vs M/S. BALANGIR TRADING COMPANY .
Case number: C.A. No.-001348-001348 / 2005 |
|
22 February 2005
Supreme Court 9 pages C.I.T., JALPAIGURI Vs OM PRAKASH MITTAL
Case number: C.A. No.-005334-005334 / 1999 |
|
22 February 2005
Supreme Court 4 pages M/S. S.&S. ENTERPRISE Vs DESIGNATED AUTHORITY .
Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER |
|
22 February 2005
Supreme Court 2 pages SWASTHYA RAKSHA SAMITI RATI CHOWK Vs CHAUDHARY RAM HARAKH CHAND (D)BY LRS&ORS
Case number: C.A. No.-001391-001391 / 1999 |
|
22 February 2005
Supreme Court 7 pages MAHINDRA & MAHINDRA LTD. Vs N.B. NARAVADE
Case number: C.A. No.-001508-001508 / 2003 |
|
22 February 2005
Supreme Court 4 pages MGMT.,MADURANTAKAM CO-OP.SUGAR MILL LTD. Vs S. VISWANATHAN
Case number: C.A. No.-002619-002619 / 2003 |
|
22 February 2005
Supreme Court 10 pages COMMNR.OF CENT.EXCISE.ALLAHABAD Vs M/S.HINDUSTAN SAFETY GLASS WORKS LTD.
Bench: S. N. VARIAVA,DR. AR. LAKSHMANAN,S. H. KAPADIA |
|
22 February 2005
Supreme Court 3 pages KISHAN LAL Vs STATE OF M.P. .
Case number: C.A. No.-001529-001529 / 2000 |
|
22 February 2005
Supreme Court 3 pages U.P.PARENTS ASSOCIATION Vs S.K.BHARGAVA
Case number: C.A. No.-006746-006746 / 1999 |
|
22 February 2005
Supreme Court 5 pages KANCHUSTHABAM SATYANARAYANA Vs NAMUDURI ATCHUTARAMAYYA
Bench: B.P.SINGH,ARUN KUMAR |
|
22 February 2005
Supreme Court 5 pages M/S W.P.I.L. LTD., GHAZIABAD Vs COMMNR. OF CENTRAL EXCISE, MEERUT,U.P.
Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER |
|
21 February 2005
Supreme Court 6 pages ADRI DHARAN DAS Vs STATE OF WEST BENGAL
Bench: ARIJIT PASAYAT,S.H. KAPADIA |
|
21 February 2005
Supreme Court 7 pages COMMNR.OF CENTRAL EXCISE,PUNE Vs ABHI CHEMICALS&PHARMA. P.LTD.
Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA |