Showing 19651 - 19665 of 41947 judgements
18 March 2005
Supreme Court
29 pages
SMT.CLAUDE-LILA PARULEKAR Vs M/S.SAKAL PAPERS PVT.LTD.

Case number: C.A. No.-000698-000700 / 1995
Diary number: 74806 / 1991
Advocates: SURUCHII AGGARWAL Vs PAREKH & CO.

17 March 2005
Supreme Court
2 pages
ONKAR NATH MISRA Vs STATE OF HARYANA

Case number: C.A. No.-003670-003670 / 2003
Diary number: 63717 / 2002
Advocates: Vs MADHU SIKRI

17 March 2005
Supreme Court
4 pages
BANK OF BARODA Vs GHEMARBHAI HARJIBHAI RABARI

Case number: C.A. No.-004396-004396 / 2003
Diary number: 2104 / 2003
Advocates: PRAMOD B. AGARWALA Vs SANJAY KAPUR

17 March 2005
Supreme Court
15 pages
GUJARAT AMBUJA CEMENTS LTD. Vs U.O.I. .

Bench: RUMA PAL,ARUN KUMAR
Case number: W.P.(C) No.-000539-000539 / 2000
Diary number: 16915 / 2000
Advocates: GAGRAT AND CO Vs B. KRISHNA PRASAD

17 March 2005
Supreme Court
3 pages
LAL SINGH RAM SINGH RAJPUT Vs THE ASST. EXECUTIVE ENGINEER

Case number: C.A. No.-003874-003874 / 2003
Diary number: 20769 / 2002
Advocates: RAJESH MAHALE Vs

17 March 2005
Supreme Court
8 pages
MANICKA POOSALI (DEAD) BY LRS. Vs ANJALAI AMMAL

Bench: ASHOK BHAN,A.K. MATHUR
Case number: C.A. No.-006736-006736 / 1999
Diary number: 1832 / 1999
Advocates: REVATHY RAGHAVAN Vs K. RAM KUMAR

17 March 2005
Supreme Court
5 pages
M/S. NOBLE SYNTHETICS LTD. Vs COLLECTOR OF CENTRAL EXCISE, BOMBAY

Case number: C.A. No.-007103-007103 / 1999
Diary number: 18339 / 1999
Advocates: R. NEDUMARAN Vs B. KRISHNA PRASAD

17 March 2005
Supreme Court
2 pages
DISTRICT COLLECTOR,ANANTHAPUR Vs V. LAXMANNA

Case number: Crl.A. No.-000436-000436 / 2005
Diary number: 13053 / 2003
Advocates: D. BHARATHI REDDY Vs PROMILA

17 March 2005
Supreme Court
6 pages
MEDIQUP SYSTEMS PVT. LTD. Vs PROXIMA MEDICAL SYSTEM GMBH

Bench: ASHOK BHAN,DR. AR. LAKSHMANAN
Case number: C.A. No.-001811-001811 / 2005
Diary number: 22606 / 2003
Advocates: SARLA CHANDRA Vs BRAJ KISHORE MISHRA

16 March 2005
Supreme Court
8 pages
KAPRA MAZDOOR EKTA UNION Vs MGMT.,M/S.BIRLA COTTON S.&W.MILL.LTD&ANR

Bench: N. SANTOSH HEGDE,B.P. SINGH,S.B. SINHA
Case number: C.A. No.-003475-003475 / 2003
Diary number: 21504 / 2001
Advocates: VIJAY K. JAIN Vs K. RAJEEV

16 March 2005
Supreme Court
8 pages
KRISHNASAMY REDDIAR EDUCATIONAL TRUST Vs MEMBER SECRETARY, N.C.T.E.

Bench: RUMA PAL,C.K. THAKKER
Case number: C.A. No.-001776-001776 / 2005
Diary number: 2474 / 2005
Advocates: R. NEDUMARAN Vs

16 March 2005
Supreme Court
14 pages
MAHENDRA BABURAO MAHADIK Vs SUBHASH KRISHNA KANITKAR .

Bench: B.P. SINGH,S.B. SINHA
Case number: C.A. No.-002733-002733 / 2001
Diary number: 16475 / 2000
Advocates: Vs VISHWAJIT SINGH

16 March 2005
Supreme Court
4 pages
UNION INDIA Vs TECCO TRICHY ENGINEERS & CONTRACTORS

Bench: CJI R.C. LAHOTI,G.P. MATHUR,P.P. NAOLEKAR
Case number: C.A. No.-001784-001784 / 2005
Diary number: 19052 / 2002
Advocates: ANIL KATIYAR Vs LAXMI ARVIND

16 March 2005
Supreme Court
7 pages
SECRETARY, A.P.PUBLIC SERVICE COMMISSION Vs B. SWAPNA .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001775-001775 / 2005
Diary number: 23211 / 2003
Advocates: GUNTUR PRABHAKAR Vs A. SUBBA RAO

16 March 2005
Supreme Court
6 pages
RAMESH CHAND DAGA Vs RAMESHWARI BAI

Bench: B.P. SINGH,S.B. SINHA
Case number: C.A. No.-001780-001780 / 2005
Diary number: 7842 / 2004
Advocates: PRATIBHA JAIN Vs S. C. BIRLA