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18 March 2005
Supreme Court 29 pages SMT.CLAUDE-LILA PARULEKAR Vs M/S.SAKAL PAPERS PVT.LTD.
Case number: C.A. No.-000698-000700 / 1995 |
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17 March 2005
Supreme Court 2 pages ONKAR NATH MISRA Vs STATE OF HARYANA
Case number: C.A. No.-003670-003670 / 2003 |
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17 March 2005
Supreme Court 4 pages BANK OF BARODA Vs GHEMARBHAI HARJIBHAI RABARI
Case number: C.A. No.-004396-004396 / 2003 |
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17 March 2005
Supreme Court 15 pages GUJARAT AMBUJA CEMENTS LTD. Vs U.O.I. .
Bench: RUMA PAL,ARUN KUMAR |
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17 March 2005
Supreme Court 3 pages LAL SINGH RAM SINGH RAJPUT Vs THE ASST. EXECUTIVE ENGINEER
Case number: C.A. No.-003874-003874 / 2003 |
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17 March 2005
Supreme Court 8 pages MANICKA POOSALI (DEAD) BY LRS. Vs ANJALAI AMMAL
Bench: ASHOK BHAN,A.K. MATHUR |
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17 March 2005
Supreme Court 5 pages M/S. NOBLE SYNTHETICS LTD. Vs COLLECTOR OF CENTRAL EXCISE, BOMBAY
Case number: C.A. No.-007103-007103 / 1999 |
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17 March 2005
Supreme Court 2 pages DISTRICT COLLECTOR,ANANTHAPUR Vs V. LAXMANNA
Case number: Crl.A. No.-000436-000436 / 2005 |
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17 March 2005
Supreme Court 6 pages MEDIQUP SYSTEMS PVT. LTD. Vs PROXIMA MEDICAL SYSTEM GMBH
Bench: ASHOK BHAN,DR. AR. LAKSHMANAN |
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16 March 2005
Supreme Court 8 pages KAPRA MAZDOOR EKTA UNION Vs MGMT.,M/S.BIRLA COTTON S.&W.MILL.LTD&ANR
Bench: N. SANTOSH HEGDE,B.P. SINGH,S.B. SINHA |
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16 March 2005
Supreme Court 8 pages KRISHNASAMY REDDIAR EDUCATIONAL TRUST Vs MEMBER SECRETARY, N.C.T.E.
Bench: RUMA PAL,C.K. THAKKER |
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16 March 2005
Supreme Court 14 pages MAHENDRA BABURAO MAHADIK Vs SUBHASH KRISHNA KANITKAR .
Bench: B.P. SINGH,S.B. SINHA |
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16 March 2005
Supreme Court 4 pages UNION INDIA Vs TECCO TRICHY ENGINEERS & CONTRACTORS
Bench: CJI R.C. LAHOTI,G.P. MATHUR,P.P. NAOLEKAR |
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16 March 2005
Supreme Court 7 pages SECRETARY, A.P.PUBLIC SERVICE COMMISSION Vs B. SWAPNA .
Bench: ARIJIT PASAYAT,S.H. KAPADIA |
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16 March 2005
Supreme Court 6 pages RAMESH CHAND DAGA Vs RAMESHWARI BAI
Bench: B.P. SINGH,S.B. SINHA |