Judgements

31 March 2005
Supreme Court
3 pages

Brij Mohan Lal Vs Union of India & Others

Bench: S.B. SINHA,S.H. KAPADIA
Case number: Transfer Case (civil) 22 of 2001

30 March 2005
Supreme Court
6 pages

M/S. KEC INTERNATIONAL LTD. Vs SHANKAR LAL SHARMA

Case number: C.A. No.-002257-002258 / 2005
Diary number: 8816 / 2004

30 March 2005
Supreme Court
7 pages

K. KALIMUTHU Vs STATE BY D.S.P.

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000469-000469 / 2005
Diary number: 7910 / 2004
Advocates: K. V. VIJAYAKUMAR Vs P. PARMESWARAN

30 March 2005
Supreme Court
15 pages

M/S. TATA IRON & STEEL CO. LTD. Vs STATE OF JHARKHAND .

Bench: B.P. SINGH,S.B. SINHA
Case number: C.A. No.-001912-001912 / 2004
Diary number: 20104 / 2003
Advocates: M. K. DUA Vs GOPAL PRASAD

30 March 2005
Supreme Court
6 pages

STATE OF KARNATAKA Vs SANGAPPA DYAVAPPA BIRADAR .

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: C.A. No.-002266-002268 / 2005
Diary number: 21093 / 2003

30 March 2005
Supreme Court
7 pages

KARNATAKA STATE INDS.INVT.&DEV.CORPN.LTD Vs M/S CAVALET INDIA LTD. .

Bench: Y.K. SABHARWAL,TARUN CHATTERJEE
Case number: C.A. No.-002062-002062 / 2002
Diary number: 12140 / 2000
Advocates: NAVEEN R. NATH Vs RAHUL PRASANNA DAVE

29 March 2005
Supreme Court
8 pages

SUBHLAXMI FABRICS PVT. LTD. Vs CHAND MAL MARADIA .

Bench: D.M. DHARMADHIKARI,G.P. MATHUR
Case number: C.A. No.-007653-007653 / 2004
Diary number: 18827 / 2002
Advocates: ABHIJIT SENGUPTA Vs B. S. BANTHIA

29 March 2005
Supreme Court
6 pages

C.S. KRISHNAMURTHY Vs STATE OF KARNATAKA

Bench: P. VENKATARAMA REDDI,A.K. MATHUR
Case number: Crl.A. No.-000462-000462 / 2005
Diary number: 18982 / 2004
Advocates: GUNTUR PRABHAKAR Vs P. PARMESWARAN

29 March 2005
Supreme Court
6 pages

HEM RAJ Vs STATE OF HARYANA

Bench: P.VENKATARAMA REDDI,P.P. NAOLEKAR
Case number: Crl.A. No.-000957-000957 / 1998
Diary number: 12242 / 1998
Advocates: Vs ARVIND KUMAR GUPTA

29 March 2005
Supreme Court
5 pages

NEW INDIA ASSURANCE CO. LTD. Vs CHARLIE

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001862-001862 / 2005
Diary number: 14943 / 2004
Advocates: HETU ARORA SETHI Vs R. SATHISH

28 March 2005
Supreme Court
5 pages

STATE OF RAJASTHAN Vs M/S NAV BHARAT CONSTRUCTION CO.

Case number: C.A. No.-008052-008052 / 2001
Diary number: 11215 / 2001
Advocates: Vs RESPONDENT-IN-PERSON

28 March 2005
Supreme Court
4 pages

BIJENDER SINGH Vs STATE OF HARYANA

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000448-000448 / 2005
Diary number: 20970 / 2003
Advocates: SUNIL ROY Vs VINAY KUMAR GARG

18 March 2005
Supreme Court
2 pages

MOHANDAS N. HEGDE(DEAD) THR. LRS. Vs STATE OF KARNATAKA

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-007398-007398 / 2000
Diary number: 16874 / 2000

18 March 2005
Supreme Court
29 pages

SMT.CLAUDE-LILA PARULEKAR Vs M/S.SAKAL PAPERS PVT.LTD.

Bench: RUMA PAL,P.VENKATARAMA REDDI
Case number: C.A. No.-000698-000700 / 1995
Diary number: 74806 / 1991
Advocates: SURUCHII AGGARWAL Vs PAREKH & CO.

18 March 2005
Supreme Court
10 pages

STATE OF TAMIL NADU Vs M. KRISHNAPPAN .

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-001869-001880 / 2000
Diary number: 694 / 2000
Advocates: Vs K. V. MOHAN