Showing 19696 - 19710 of 41947 judgements
04 March 2005
Supreme Court
5 pages
M.P.E.B. Vs JAGDISHCHANDRA SHARMA

Bench: N.SANTOSH HEGE,TARUN CHATTERJEE,P.K.BALASUBRAMANYAN
Case number: C.A. No.-001339-001339 / 2003
Diary number: 17736 / 2001
Advocates: Vs SHANKAR DIVATE

04 March 2005
Supreme Court
4 pages
DEVALSAB (DEAD)BY LRS Vs IBRAHIMSAB F. KARAJAGI

Case number: C.A. No.-005628-005628 / 1999
Diary number: 15376 / 1998

04 March 2005
Supreme Court
5 pages
M.P.E.B. Vs JAGDISHCHANDRA SHARMA

Case number: C.A. No.-001339-001339 / 2003
Diary number: 17736 / 2001
Advocates: Vs SHANKAR DIVATE

04 March 2005
Supreme Court
5 pages
RAVI KUMAR Vs STATE OF PUNJAB

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000377-000377 / 2005
Diary number: 27544 / 2003
Advocates: Vs ARUN K. SINHA

03 March 2005
Supreme Court
10 pages
REKHA MUKHERJEE Vs ASHIS KUMAR DAS .

Bench: N.S. HEGDE,S.B. SINHA
Case number: C.A. No.-001509-001509 / 2005
Diary number: 27352 / 2004
Advocates: Vs DEBA PRASAD MUKHERJEE

03 March 2005
Supreme Court
9 pages
K.S.R.T.C. Vs S.G.KOTTURAPPA

Bench: N.SANTOSH HEGDE,S.B.SINHA
Case number: C.A. No.-004868-004868 / 1999
Diary number: 67 / 1998

03 March 2005
Supreme Court
4 pages
BALBIR SINGH Vs STATE OF PUNJAB & ETC.,

Case number: Crl.A. No.-000713-000714 / 2004
Diary number: 8107 / 2004
Advocates: ANNAM D. N. RAO Vs ARUN K. SINHA

03 March 2005
Supreme Court
5 pages
RAMESH Vs STATE OF TAMIL NADU

Bench: P. VENKATARAMA REDDI,A.K. MATHUR
Case number: Crl.A. No.-000372-000372 / 2005
Diary number: 24274 / 2003
Advocates: Vs R. AYYAM PERUMAL

03 March 2005
Supreme Court
5 pages
V. SUBRAMANI Vs STATE OF TAMIL NADU

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000378-000378 / 2005
Diary number: 8647 / 2004
Advocates: T. HARISH KUMAR Vs

03 March 2005
Supreme Court
2 pages
COAL INDIA LTD. Vs IMENK SOU .

Bench: N. SANTOSH HEGDE,B.P. SINGH,S.B. SINHA
Case number: SLP(C) No.-002061-002061 / 2005
Diary number: 1922 / 2005
Advocates: Vs RAJIV MEHTA

03 March 2005
Supreme Court
10 pages
Sushanta Tagore & Ors. Vs UoI&Ors.

Bench: N.SANTOSH HEGDE,S.B.SINHA
Case number: Appeal (civil) 1151 of 2005

03 March 2005
Supreme Court
0 pages
M/S. BAKSHI & CO. Vs COMMNR. OF SALES TAX, LUCKNOW

Bench: R.C. LAHOTI CJI,N. SANTOSH HEGDE,Y.K. SABHARWAL,RUMA PAL,ARUN KUMAR
Case number: R.P.(C) No.-001005-001005 / 2004
Diary number: 7593 / 2004

02 March 2005
Supreme Court
8 pages
THE TATA IRON AND STEEL CO.LTD., BIHAR Vs THE COLLECTOR OF CENTRAL EXCISE,PATNA

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-005421-005421 / 1999
Diary number: 13386 / 1999
Advocates: RAJAN NARAIN Vs B. KRISHNA PRASAD

01 March 2005
Supreme Court
3 pages
HARBANS KAUR Vs STATE OF HARYANA

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000370-000370 / 2005
Diary number: 4125 / 2004
Advocates: SHALU SHARMA Vs VINAY KUMAR GARG

01 March 2005
Supreme Court
6 pages
COMMNR. OF CENTRAL EXCISE, NAGPUR Vs M/S. SIMPLEX MILLS CO. LTD.

Bench: RUMA PAL,ARIJIT PASAYAT,C.K.THAKKER
Case number: C.A. No.-002816-002818 / 2002
Diary number: 63640 / 2002
Advocates: B. KRISHNA PRASAD Vs S. NARAIN & CO.