Showing 19621 - 19635 of 41947 judgements
01 April 2005
Supreme Court
6 pages
STATE OF NAGALAND Vs LIPOK AO .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000484-000484 / 2005
Diary number: 20647 / 2003
Advocates: SUMITA HAZARIKA Vs PRAVIR CHOUDHARY

01 April 2005
Supreme Court
2 pages
COMMNR. OF CENTRAL EXCISE, BELGAUM Vs M/S. AKAY COSMETIC (P) LTD. HUMBLI

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-000336-000336 / 2001
Diary number: 10876 / 2000
Advocates: Vs RAJESH KUMAR

01 April 2005
Supreme Court
16 pages
COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs M/S. AKAY COSMETICS PVT. LTD.

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-003792-003803 / 2000
Diary number: 8899 / 2000
Advocates: Vs RAJESH KUMAR

01 April 2005
Supreme Court
4 pages
K.C. SHARMA Vs DELHI STOCK EXCHANGE .

Case number: C.A. No.-007055-007055 / 2002
Diary number: 13360 / 2002
Advocates: Vs YASH PAL DHINGRA

01 April 2005
Supreme Court
1 pages
COMMNR. OF CENTRAL EXCISE Vs M/S. DABUR INDIA LTD.

Case number: C.A. No.-008927-008928 / 2003
Diary number: 15576 / 2003
Advocates: Vs RAJESH KUMAR

01 April 2005
Supreme Court
1 pages
COMMNR. OF CENTRAL EXCISE Vs M/S. DABUR (INDIA) LTD.

Case number: C.A. No.-001112-001112 / 2003
Diary number: 25150 / 2002
Advocates: Vs RAJESH KUMAR

01 April 2005
Supreme Court
4 pages
INDIAN CHARGE CHROME LTD. Vs UNION OF INDIA .

Case number: R.P.(C) No.-000353-000353 / 2003
Diary number: 534 / 2003
Advocates: Vs EJAZ MAQBOOL

31 March 2005
Supreme Court
3 pages
CIFCO PROPERTIES PVT. LTD. Vs CUSTODIAN .

Bench: CJI R.C. LAHOTI,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-008358-008358 / 2004
Diary number: 27022 / 2004

31 March 2005
Supreme Court
13 pages
V.M. SALGAOCAR & BROS. Vs BOARD OF TRUSTEES OF PORT OF MORMUGAO

Bench: ASHOK BHAN,A.K. MATHUR
Case number: C.A. No.-004662-004663 / 1999
Diary number: 1778 / 1999
Advocates: K J JOHN AND CO Vs GAGRAT AND CO

31 March 2005
Supreme Court
9 pages
BHARTI TELENET LTD. Vs UNION OF INDIA .

Bench: ASHOK BHAN A.K.MATHUR
Case number: C.A. No.-007200-007200 / 2002
Diary number: 20139 / 2002
Advocates: BINA GUPTA Vs NAVIN CHAWLA

31 March 2005
Supreme Court
4 pages
BINOD KUMAR GUPTA Vs RAM ASHRAY MAHOTO .

Case number: C.A. No.-002298-002299 / 2005
Diary number: 18354 / 2001
Advocates: Vs SANJAY JAIN

31 March 2005
Supreme Court
9 pages
SREE BALAJI RICE MILL, BELLARY Vs STATE OF KARNATAKA

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-002643-002644 / 2000
Diary number: 4135 / 2000

31 March 2005
Supreme Court
2 pages
N.S. VISHWANTHA SHETTY Vs K.R. SHIVASWAMY .

Case number: C.A. No.-002303-002308 / 2005
Diary number: 13312 / 2004
Advocates: Vs S. N. BHAT

31 March 2005
Supreme Court
12 pages
CANARA BANK Vs V.K. AWASTHY

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-002300-002300 / 2005
Diary number: 11627 / 2004
Advocates: Vs SHRISH KUMAR MISRA

31 March 2005
Supreme Court
6 pages
Kuldeep Singh & another Vs State of Tamil Nadu & Ors.

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Appeal (civil) 156 of 2005