Judgements

11 March 2005
Supreme Court
6 pages

COMNR. OF CENTRAL EXCISE, MEERUT Vs M/S. UNIVERSAL GLASS LTD.

Bench: S.N.VARIAVA,DR.AR.LAKSHMANAN,S.H.KAPADIA
Case number: C.A. No.-000894-000894 / 2000
Diary number: 21000 / 1999
Advocates: B. KRISHNA PRASAD Vs RAJESH KUMAR

11 March 2005
Supreme Court
7 pages

COMNR. OF CENTRAL EXCISE, CALCUTTA Vs HINDUSTAN NATIONAL GLASS & INDS. LTD.

Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-007313-007421 / 1999
Diary number: 17650 / 1999
Advocates: B. KRISHNA PRASAD Vs RAJESH PRASAD SINGH

11 March 2005
Supreme Court
6 pages

SHANMUGHASUNDARAM Vs DIRAVIA NADAR (DEAD)BY LRS.

Bench: D.M. DHARMADHIKARI,G.P. MATHUR
Case number: C.A. No.-003117-003117 / 1999
Diary number: 15144 / 1998

11 March 2005
Supreme Court
13 pages

IQBAL SINGH MARWAH Vs MEENAKSHI MARWAH

Bench: R.C.LAHOTI CJI , B.N.AGRAWAL , HOTOI KHETOHO SEMA , G.P.MATHUR , P.K.BALASUBRAMANYAN
Case number: Crl.A. No.-000402-000402 / 2005
Diary number: 17507 / 2000
Advocates: B. K. SATIJA Vs CHANCHAL KUMAR GANGULI

11 March 2005
Supreme Court
2 pages

S. K. Bhatt Vs State of U.P. and others

Case number: Special Leave Petition (crl.) 96 of 2005

10 March 2005
Supreme Court
5 pages

SHEIKH MEHEBOOB @ HETAK Vs STATE OF MAHARASHTRA

Bench: K.G. BALAKRISHNAN,B. N. SRIKRISHNA
Case number: Crl.A. No.-000772-000772 / 2004
Diary number: 10773 / 2004
Advocates: VENKATESWARA RAO ANUMOLU Vs MUKESH K. GIRI

10 March 2005
Supreme Court
6 pages

SAVITABEN SOMABHAI BHATIYA Vs STATE OF GUJARAT .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000399-000399 / 2005
Diary number: 543 / 2004
Advocates: S. C. PATEL Vs HARESH RAICHURA

09 March 2005
Supreme Court
17 pages

CALCUTTA MUNICIPAL CORPORATION Vs M/S.SHREY MERCANTILE PVT. LTD. .

Bench: S.N.VARIAVA,DR.AR.LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-005631-005631 / 2000
Diary number: 13540 / 2000
Advocates: L. C. AGRAWALA Vs SHIPRA GHOSE

09 March 2005
Supreme Court
5 pages

RAM DAYAL RAI Vs JHARKHAND STATE ELECTRICITY BOARD .

Bench: ASHOK BHAN,DR. AR. LAKSHMANAN
Case number: C.A. No.-001599-001599 / 2005
Diary number: 14121 / 2003
Advocates: S. JANANI Vs

09 March 2005
Supreme Court
3 pages

GAYATRI DEVI Vs SHASHI PAL SINGH

Case number: C.A. No.-001595-001595 / 2005
Diary number: 8185 / 2004
Advocates: Vs CHANDER SHEKHAR ASHRI

09 March 2005
Supreme Court
5 pages

CHIEF ENGINEER (CONSTRUCTION) Vs KESHAVA RAO (D) BY LRS.

Case number: C.A. No.-003791-003791 / 2003
Diary number: 19964 / 2002
Advocates: ANIL KATIYAR Vs K. SARADA DEVI

09 March 2005
Supreme Court
9 pages

M/S.SAHAKARI KHAND UDYOG MANDAL LTD. Vs COMMISSIONER OF CENTRAL EXCISE &CUSTOMS

Case number: C.A. No.-006832-006832 / 1999
Diary number: 15315 / 1999
Advocates: K. J. JOHN Vs P. PARMESWARAN

09 March 2005
Supreme Court
3 pages

K. VENKATACHALA BHAT Vs KRISHNA NAYAK (D) BY LRS. .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001604-001604 / 2005
Diary number: 9289 / 2003
Advocates: A. S. BHASME Vs

07 March 2005
Supreme Court
3 pages

COMMNR. TRADE TAX, U.P. Vs S/S.NATIONAL CEREAL PRODUCT

Case number: C.A. No.-006221-006221 / 1999
Diary number: 14537 / 1999
Advocates: Vs PRAVEEN KUMAR

07 March 2005
Supreme Court
4 pages

KIRLOSKAR BROS. LTD. Vs COMNR. OF CENTRAL EXCISE, PUNE

Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-006938-006938 / 1999
Diary number: 19167 / 1999
Advocates: Vs B. KRISHNA PRASAD