Showing 19666 - 19680 of 41947 judgements
16 March 2005
Supreme Court
14 pages
STATE OF WEST BENGAL Vs PURVI COMMUNICATION PVT. LTD. .

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-002508-002508 / 2001
Diary number: 3203 / 2001
Advocates: TARA CHANDRA SHARMA Vs

16 March 2005
Supreme Court
2 pages
HARI SHANKAR RASTOGI Vs SHRI SHAM MANOHAR .

Bench: S. N. VARIAVA,H. K. SEMA
Case number: C.A. No.-001787-001787 / 2005
Diary number: 9551 / 2004
Advocates: M. K. DUA Vs SURESH CHANDRA TRIPATHY

16 March 2005
Supreme Court
5 pages
AHMED NOORMOHMED BHATTI Vs STATE OF GUJARAT

Bench: N. SANTOSH HEGDE,B.P. SINGH,S.B. SINHA
Case number: Crl.A. No.-000109-000109 / 2001
Diary number: 77793 / 1996
Advocates: KAMINI JAISWAL Vs HEMANTIKA WAHI

15 March 2005
Supreme Court
8 pages
AGASTYAR TRUST Vs COMMNR. & SECY TO GOVT.,REV.DEPTT.

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-001083-001084 / 2000
Diary number: 20541 / 1999
Advocates: PRASHANT KUMAR Vs

15 March 2005
Supreme Court
3 pages
STATE OF ORISSA Vs LOKNATH RAY .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001779-001779 / 2005
Diary number: 11201 / 2003

15 March 2005
Supreme Court
19 pages
NARMADA BACHAO ANDOLAN Vs UNION OF INDIA .

Bench: Y.K. SABHARWAL,K.G. BALAKRISHNAN,S.B. SINHA
Case number: W.P.(C) No.-000328-000328 / 2002
Diary number: 10215 / 2002
Advocates: PRASHANT BHUSHAN Vs ASHA GOPALAN NAIR

14 March 2005
Supreme Court
12 pages
ANDHRA BANK Vs OFFICIAL LIQUIDATOR

Bench: N. SANTOSH HEGDE,B.P. SINGH,S.B. SINHA
Case number: C.A. No.-001321-001321 / 2003
Diary number: 7890 / 2002
Advocates: BELA MAHESHWARI Vs RADHA RANGASWAMY

14 March 2005
Supreme Court
15 pages
MANAGER, R.B.I., BANGALORE Vs S. MANI .

Bench: N. SANTOSH HEGDE,B.P. SINGH,S.B. SINHA
Case number: C.A. No.-006306-006316 / 2003
Diary number: 20357 / 2002
Advocates: H. S. PARIHAR Vs S. N. BHAT

14 March 2005
Supreme Court
7 pages
M.P. HOUSING BOARD Vs ANIL KUMAR KHIWANI

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001731-001731 / 2005
Diary number: 21721 / 2004
Advocates: B. S. BANTHIA Vs K. L. JANJANI

14 March 2005
Supreme Court
4 pages
STATE OF PUNJAB Vs MOHINDER SINGH

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001730-001730 / 2005
Diary number: 22782 / 2003
Advocates: ARUN K. SINHA Vs S. JANANI

11 March 2005
Supreme Court
13 pages
IQBAL SINGH MARWAH Vs MEENAKSHI MARWAH

Bench: CJI R.C.LAHOTI,B.N.AGRAWAL,H.K.SEMA,G.P.MATHUR
Case number: Crl.A. No.-000402-000402 / 2005
Diary number: 17507 / 2000
Advocates: B. K. SATIJA Vs CHANCHAL KUMAR GANGULI

11 March 2005
Supreme Court
5 pages
CHARANJIT LAL MEHRA Vs KAMAL SAROJ MAHAJAN

Bench: P.VENKATARAMA REDDI,A.K. MATHUR
Case number: SLP(C) No.-020914-020914 / 2004
Diary number: 20326 / 2004
Advocates: Vs M. A. CHINNASAMY

11 March 2005
Supreme Court
6 pages
VITHALBHAI PVT. LTD. Vs UNION BANK OF INDIA

Bench: CJI R.C. LAHOTI,G.P. MATHUR
Case number: C.A. No.-002390-002390 / 2002
Diary number: 17488 / 2001
Advocates: Vs SANJEEV MALHOTRA

11 March 2005
Supreme Court
5 pages
RAJ KUMAR YADAV Vs SAMIR KUMAR MAHASETH .

Bench: CJI R.C. LAHOTI,D.M. DHARMADHIKARI,P.K. BALASUBRAMANYAN
Case number: C.A. No.-000595-000595 / 2004
Diary number: 23684 / 2003
Advocates: AMIT KUMAR Vs

11 March 2005
Supreme Court
9 pages
BOLIN CHETIA Vs JOGADISH BHUYAN .

Bench: CJI R.C. LAHOTI,G.P. MATHUR
Case number: C.A. No.-007376-007376 / 2003
Diary number: 16965 / 2003
Advocates: Vs KAILASH CHAND