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22 July 2005
Supreme Court 6 pages GUNTAIAH Vs HAMBAMMA
Bench: K.G. BALAKRISHNAN,P. VENKATARAMA REDDI |
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22 July 2005
Supreme Court 1 pages PRIYANKA BISWAS Vs SUBRATO BISWAS
Case number: T.P.(C) No.-000549-000549 / 2004 |
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22 July 2005
Supreme Court 3 pages C.R. Patil Vs State of Gujarat and Ors.
Case number: Special Leave Petition (crl.) 5321 of 2004 |
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21 July 2005
Supreme Court 3 pages MAHILA VIKAS MANDAL COLABA Vs STATE OF MAHARASHTRA
Bench: ARIJIT PASAYAT,H.K. SEMA |
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21 July 2005
Supreme Court 2 pages M.L. BINJOLKAR Vs STATE OF M.P.
Bench: ARIJIT PASAYAT,H.K. SEMA |
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21 July 2005
Supreme Court 4 pages SURESH CHANDRA Vs STATE OF U.P.
Bench: P. VENKATARAMA REDDI,D.M. DHARMADHIKARI |
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20 July 2005
Supreme Court 10 pages GANGA KUMAR SRIVASTAVA Vs STATE OF BIHAR
Case number: Crl.A. No.-001186-001186 / 1999 |
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20 July 2005
Supreme Court 2 pages STATE OF U.P. Vs VIJAY SHANKER TRIPATHI
Bench: ARIJIT PASAYAT,H.K. SEMA |
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20 July 2005
Supreme Court 3 pages JAI SINGH B. CHAUHAN Vs PUNJAB NATIONAL BANK .
Bench: ARIJIT PASAYAT,H.K. SEMA |
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19 July 2005
Supreme Court 4 pages EMPLOYEES STATE INSURANCE CORPN. Vs GNANAMBIGAI MILLS LTD.
Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN |
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19 July 2005
Supreme Court 4 pages SUSHILKUMAR SHARMA Vs UNION OF INDIA .
Bench: ARIJIT PASAYAT,H.K. SEMA |
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19 July 2005
Supreme Court 0 pages M/S.S.B.P. & CO. Vs M/S. PATEL ENGINEERING LTD.
Bench: R.C. LAHOTI CJI,ARUN KUMAR,G.P. MATHUR,C.K. THAKKER,P.K.I. |
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18 July 2005
Supreme Court 37 pages IN RE:NOISE POLLUTION -IMPLEMENTATION OF Vs THE LAWS FOR RESTRICTING USE OF LOUD
Bench: CJI R.C. LAHOTI,ASHOK BHAN |
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18 July 2005
Supreme Court 24 pages STATE OF H.P. Vs GUJARAT AMBUJA CEMENT LTD.
Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER |
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15 July 2005
Supreme Court 3 pages U.P.S.R.T.C. Vs OMADITYA VERMA
Case number: C.A. No.-006716-006719 / 1999 |