Showing 19441 - 19455 of 41947 judgements
22 July 2005
Supreme Court
6 pages
GUNTAIAH Vs HAMBAMMA

Bench: K.G. BALAKRISHNAN,P. VENKATARAMA REDDI
Case number: C.A. No.-004308-004310 / 1998
Diary number: 10231 / 1998

22 July 2005
Supreme Court
1 pages
PRIYANKA BISWAS Vs SUBRATO BISWAS

Case number: T.P.(C) No.-000549-000549 / 2004
Diary number: 15759 / 2004
Advocates: VISHWAJIT SINGH Vs

22 July 2005
Supreme Court
3 pages
C.R. Patil Vs State of Gujarat and Ors.

Case number: Special Leave Petition (crl.) 5321 of 2004

21 July 2005
Supreme Court
3 pages
MAHILA VIKAS MANDAL COLABA Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-004399-004399 / 2005
Diary number: 12617 / 2004
Advocates: B. VIJAYALAKSHMI MENON Vs RAVINDRA KESHAVRAO ADSURE

21 July 2005
Supreme Court
2 pages
M.L. BINJOLKAR Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-008662-008662 / 2002
Diary number: 12955 / 2002

21 July 2005
Supreme Court
4 pages
SURESH CHANDRA Vs STATE OF U.P.

Bench: P. VENKATARAMA REDDI,D.M. DHARMADHIKARI
Case number: Crl.A. No.-000746-000746 / 2003
Diary number: 18904 / 2002
Advocates: SUDHIR KULSHRESHTHA Vs RAVI PRAKASH MEHROTRA

20 July 2005
Supreme Court
10 pages
GANGA KUMAR SRIVASTAVA Vs STATE OF BIHAR

Case number: Crl.A. No.-001186-001186 / 1999
Diary number: 11658 / 1999
Advocates: RANJAN MUKHERJEE Vs

20 July 2005
Supreme Court
2 pages
STATE OF U.P. Vs VIJAY SHANKER TRIPATHI

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-005242-005242 / 2002
Diary number: 8766 / 2000
Advocates: RAVI PRAKASH MEHROTRA Vs VISHWAJIT SINGH

20 July 2005
Supreme Court
3 pages
JAI SINGH B. CHAUHAN Vs PUNJAB NATIONAL BANK .

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-003845-003845 / 2005
Diary number: 60264 / 2005
Advocates: D. MAHESH BABU Vs

19 July 2005
Supreme Court
4 pages
EMPLOYEES STATE INSURANCE CORPN. Vs GNANAMBIGAI MILLS LTD.

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN
Case number: C.A. No.-000695-000695 / 2004
Diary number: 3910 / 2003
Advocates: V. J. FRANCIS Vs E. C. AGRAWALA

19 July 2005
Supreme Court
4 pages
SUSHILKUMAR SHARMA Vs UNION OF INDIA .

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: W.P.(C) No.-000141-000141 / 2005
Diary number: 6079 / 2005

19 July 2005
Supreme Court
0 pages
M/S.S.B.P. & CO. Vs M/S. PATEL ENGINEERING LTD.

Bench: R.C. LAHOTI CJI,ARUN KUMAR,G.P. MATHUR,C.K. THAKKER,P.K.I.
Case number: C.A. No.-004168-004168 / 2003
Diary number: 5403 / 2003
Advocates: ANUPAM LAL DAS Vs K J JOHN AND CO

18 July 2005
Supreme Court
37 pages
IN RE:NOISE POLLUTION -IMPLEMENTATION OF Vs THE LAWS FOR RESTRICTING USE OF LOUD

Bench: CJI R.C. LAHOTI,ASHOK BHAN
Case number: W.P.(C) No.-000072-000072 / 1998
Diary number: 960 / 1998
Advocates: Vs ANIL KATIYAR

18 July 2005
Supreme Court
24 pages
STATE OF H.P. Vs GUJARAT AMBUJA CEMENT LTD.

Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-002641-002641 / 2000
Diary number: 18943 / 1999
Advocates: Vs BINA GUPTA

15 July 2005
Supreme Court
3 pages
U.P.S.R.T.C. Vs OMADITYA VERMA

Case number: C.A. No.-006716-006719 / 1999
Diary number: 438 / 1998
Advocates: Vs SUNIL KUMAR JAIN