Judgements

15 July 2005
Supreme Court
3 pages

DIRECTOR OF EDUCATION Vs VED PRAKASH JOSHI .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-003713-003713 / 2005
Diary number: 6936 / 2004
Advocates: JATINDER KUMAR BHATIA Vs E. C. VIDYA SAGAR

14 July 2005
Supreme Court
8 pages

STATE OF PUNJAB Vs SUKHWINDER SINGH

Bench: CJI R.C. LAHOTI,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-004441-004441 / 2001
Diary number: 9737 / 2001
Advocates: Vs UGRA SHANKAR PRASAD

14 July 2005
Supreme Court
9 pages

ANIL BULANI Vs SURENDRA SINGH NEGI

Bench: CJI R.C. LAHOTI,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-006521-006521 / 2004
Diary number: 21174 / 2004
Advocates: Vs ANIL NAG

14 July 2005
Supreme Court
5 pages

G.M. HARYANA ROADWAYS Vs RUDHAN SINGH

Bench: CJI R.C. LAHOTI,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-007501-007501 / 2002
Diary number: 16499 / 2001
Advocates: Vs HARINDER MOHAN SINGH

14 July 2005
Supreme Court
4 pages

DIVISIONAL MANAGER, U.I.I.CO. LTD. Vs SAMIR CHANDRA CHAUDHARY

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-003663-003663 / 2005
Diary number: 23027 / 2004
Advocates: Vs RANJAN MUKHERJEE

13 July 2005
Supreme Court
4 pages

STATE OF M.P. Vs SALEEM @ CHAMARU

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000822-000822 / 2005
Diary number: 9172 / 2004
Advocates: C. D. SINGH Vs MOHAN PANDEY

12 July 2005
Supreme Court
8 pages

AANAIMUTHU THEVAR (DEAD) BY LRS. Vs ALAGAMMAL .

Bench: D. M. DHARMADHIKARI,TARUN CHATTERJEE
Case number: C.A. No.-002592-002593 / 2000
Diary number: 10910 / 1999
Advocates: RAKESH K. SHARMA Vs

12 July 2005
Supreme Court
20 pages

COMMNR. OF TRADE TAX, U.P. Vs M/S. KAJARIA CERAMICS LTD.

Bench: RUMA PAL,ARUN KUMAR
Case number: C.A. No.-004601-004601 / 2000
Diary number: 10010 / 2000
Advocates: PUNIT DUTT TYAGI Vs PRAVEEN KUMAR

12 July 2005
Supreme Court
3 pages

RAM SAKHI DEVI Vs CHHATRA DEVI .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-003608-003608 / 2005
Diary number: 2267 / 2003
Advocates: DEBASIS MISRA Vs S. K. VERMA

12 July 2005
Supreme Court
7 pages

K. Vidya Sagar Vs State of Uttar Pradesh and others

Case number: Writ Petition (crl.) 182 of 2004

12 July 2005
Supreme Court
0 pages

SARBANANDA SONOWAL Vs UNION OF INDIA

Bench: R.C. LAHOTI,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: W.P.(C) No.-000131-000131 / 2000
Diary number: 4571 / 2000
Advocates: PRASHANT KUMAR Vs SUSHMA SURI

11 July 2005
Supreme Court
4 pages

SHANTI PRASAD DEVI Vs SHANKAR MAHTO .

Bench: D. M. DHARMADHIKARI,B. N. SRIKRISHNA
Case number: C.A. No.-002718-002719 / 2000
Diary number: 16603 / 1999
Advocates: AKHILESH KUMAR PANDEY Vs KRISHAN SINGH CHAUHAN

11 July 2005
Supreme Court
4 pages

N.V. SRINIVASA MURTHY Vs MARIYAMMA DEAD BY PROPOSED LRS

Bench: D. M. DHARMADHIKARI,B. N. SRIKRISHNA
Case number: C.A. No.-004500-004500 / 2004
Diary number: 17650 / 2003

11 July 2005
Supreme Court
5 pages

STATE OF KERALA Vs P.V. NEELAKANDAN NAIR .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-003603-003605 / 2005
Diary number: 18619 / 2003
Advocates: RAMESH BABU M. R. Vs E. M. S. ANAM

13 May 2005
Supreme Court
6 pages

SANJEEV BHATNAGAR Vs UNION OF INDIA .

Bench: CJI R.C. LAHOTI,P.K. BALASUBRAMANYAN
Case number: W.P.(C) No.-000016-000016 / 2005
Diary number: 26329 / 2004