Showing 19426 - 19440 of 41947 judgements
28 July 2005
Supreme Court
7 pages
VINAYAKA DEV IDAGUNJI Vs SHIVARAM .

Bench: B.P. SINGH,ARUN KUMAR
Case number: C.A. No.-005641-005641 / 2004
Diary number: 9596 / 2004
Advocates: Vs V. D. KHANNA

28 July 2005
Supreme Court
3 pages
T.N. RAJASEKAR Vs N. KASIVISWANATHAN .

Bench: RUMA PAL,DR. AR. LAKSHMANAN
Case number: C.A. No.-004561-004564 / 2005
Diary number: 13924 / 2003
Advocates: P. NARASIMHAN Vs A. T. M. SAMPATH

28 July 2005
Supreme Court
7 pages
VINAYAKA DEV IDAGUNJI Vs SHIVARAM .

Bench: B.P. SINGH,ARUN KUMAR
Case number: C.A. No.-005641-005641 / 2004
Diary number: 9596 / 2004
Advocates: Vs V. D. KHANNA

28 July 2005
Supreme Court
5 pages
STATE OF U.P. Vs SHIV NARAIN UPADHYAY

Bench: ARIJIT PASAYAT,H. K. SEMA
Case number: C.A. No.-005489-005489 / 2003
Diary number: 4177 / 2003
Advocates: JATINDER KUMAR BHATIA Vs VARINDER KUMAR SHARMA

27 July 2005
Supreme Court
3 pages
COMMNR. OF CENTRAL EXCISE, GHAZIABAD Vs M/S. APEX TRADERS

Bench: B.P. SINGH,S.H. KAPADIA
Case number: C.A. No.-000192-000192 / 2004
Diary number: 24016 / 2003
Advocates: P. PARMESWARAN Vs ARPUTHAM ARUNA AND CO

27 July 2005
Supreme Court
4 pages
COMMNR.OF CENTRAL EXCISE, MERRUT-I Vs M/S. DELHI BISLERI MINERAL CO. LTD.

Bench: B.P. SINGH,S.H. KAPADIA
Case number: C.A. No.-000772-000772 / 2001
Diary number: 5357 / 2000
Advocates: P. PARMESWARAN Vs ARPUTHAM ARUNA AND CO

27 July 2005
Supreme Court
4 pages
KANWARPAL S. GILL Vs STATE (ADMN.,U.T.CHD.)THRO SECY.,&ANR

Case number: Crl.A. No.-001032-001032 / 1998
Diary number: 14719 / 1998
Advocates: PARIJAT SINHA Vs MANOJ SWARUP

27 July 2005
Supreme Court
2 pages
UNION OF INDIA Vs GAGAN KUMAR

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-001026-001026 / 2003
Diary number: 25505 / 2002
Advocates: B. V. BALARAM DAS Vs JITENDRA MOHAN SHARMA

26 July 2005
Supreme Court
2 pages
VISWANATHA ACHARI Vs KANAKASABAPATHY

Bench: ARIJIT PASAYAT,H. K. SEMA
Case number: C.A. No.-003398-003398 / 2000
Diary number: 5308 / 2000
Advocates: S. SRINIVASAN Vs

26 July 2005
Supreme Court
2 pages
M/S. BIRLA CORPORATION LTD. Vs COMMNR. OF CENTRAL EXCISE

Bench: B.P. SINGH,S.H. KAPADIA
Case number: C.A. No.-005118-005118 / 2003
Diary number: 12954 / 2003
Advocates: PRAVEEN KUMAR Vs RR-EX-PARTE

25 July 2005
Supreme Court
5 pages
STATE OF A.P. Vs T. SURYACHANDRA RAO

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-004461-004461 / 2005
Diary number: 5594 / 2004
Advocates: MOHANPRASAD MEHARIA Vs JOHN MATHEW

25 July 2005
Supreme Court
5 pages
R. MURALI Vs KANYAKA P. DEVASTHANAM & CHARITIES

Bench: D. M. DHARMADHIKARI,ARUN KUMAR
Case number: C.A. No.-004467-004467 / 2005
Diary number: 5949 / 2004
Advocates: V. BALACHANDRAN Vs T. HARISH KUMAR

25 July 2005
Supreme Court
5 pages
STATE OF PUNJAB Vs SAWARAN SINGH

Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA
Case number: Crl.A. No.-000763-000763 / 1997
Diary number: 12255 / 1997
Advocates: Vs R. D. UPADHYAY

25 July 2005
Supreme Court
3 pages
NATIONAL INSURANCE CO.LTD. Vs HARJEET RICE MILLS

Case number: C.A. No.-002431-002431 / 2000
Diary number: 15776 / 1999
Advocates: Vs K. K. MOHAN

22 July 2005
Supreme Court
4 pages
UNION OF INDIA Vs KAMLA DEVI

Bench: RUMA PAL,DR. AR. LAKSHMANAN
Case number: C.A. No.-004502-004502 / 2005
Diary number: 21646 / 2004
Advocates: V. K. VERMA Vs