Judgements

04 August 2005
Supreme Court
8 pages

P.T. THOMAS Vs THOMAS JOB

Bench: RUMA PAL,DR. AR. LAKSHMANAN
Case number: C.A. No.-004677-004677 / 2005
Diary number: 21665 / 2003
Advocates: T. G. NARAYANAN NAIR Vs M. P. VINOD

04 August 2005
Supreme Court
12 pages

ICICI BANK LTD. Vs MUNICIPAL CORPORATION OF GR.BOMBAY

Bench: P. VENKATARAMA REDDI,P.P. NAOLEKAR
Case number: C.A. No.-004678-004678 / 2005
Diary number: 22358 / 2002
Advocates: BHARAT SANGAL Vs PRAVIR CHOUDHARY

04 August 2005
Supreme Court
4 pages

R.P. SINGH Vs UNION OF INDIA .

Case number: C.A. No.-001067-001068 / 2001
Diary number: 16575 / 2000
Advocates: EJAZ MAQBOOL Vs D. S. MAHRA

04 August 2005
Supreme Court
11 pages

M/S. A.B.C. (INDIA) LTD. Vs STATE OF ASSAM

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN
Case number: C.A. No.-002768-002768 / 2000
Diary number: 5559 / 2000
Advocates: HIMANSHU SHEKHAR Vs CORPORATE LAW GROUP

04 August 2005
Supreme Court
107 pages

STATE (N.C.T. OF DELHI) Vs NAVJOT SANDHU @ AFSAN GURU

Bench: P. VENKATARAMA REDDI,P.P. NAOLEKAR
Case number: Crl.A. No.-000373-000375 / 2004
Diary number: 26532 / 2003
Advocates: Vs ANITHA SHENOY

03 August 2005
Supreme Court
4 pages

INDIAN DRUGS&PHARMACEUTICALS LTD. Vs R.K.SHEWARAMANI

Bench: ARIJIT PASAYAT,H. K. SEMA
Case number: C.A. No.-005595-005595 / 2002
Diary number: 12875 / 2002
Advocates: MEERA MATHUR Vs RAJESH SRIVASTAVA

02 August 2005
Supreme Court
7 pages

M/S. VADILAL CHEMICALS LTD. Vs STATE OF A.P. .

Bench: RUMA PAL,TARUN CHATTERJEE
Case number: C.A. No.-001905-001905 / 2004
Diary number: 20602 / 2003
Advocates: Vs MOHANPRASAD MEHARIA

02 August 2005
Supreme Court
3 pages

A.P.S.R.T.C. Vs ABDUL KAREEM

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-007797-007797 / 2003
Diary number: 3036 / 2003

02 August 2005
Supreme Court
46 pages

SALEM ADVOCATE BAR ASSOCIATION, T.NADU Vs UNION OF INDIA

Bench: Y.K.SABHARWAL,D.M.DHARMADIKHARI,TARUN CHATTERJEE
Case number: W.P.(C) No.-000496-000496 / 2002
Diary number: 17319 / 2002
Advocates: Vs SHREEKANT N. TERDAL

02 August 2005
Supreme Court
7 pages

ISHWAR DUTT Vs LAND ACQUISITION COLLECTOR

Bench: ASHOK BHAN,S.B. SINHA
Case number: C.A. No.-000443-000443 / 2001
Diary number: 5194 / 2000

02 August 2005
Supreme Court
3 pages

STATE OF U.P. Vs RAM BACHAN TRIPATHI

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-003725-003725 / 2002
Diary number: 20650 / 2001
Advocates: PRAVEEN SWARUP Vs T. MAHIPAL

01 August 2005
Supreme Court
4 pages

PHOOL PATA Vs VISHWANATH SINGH .

Case number: C.A. No.-004592-004592 / 2005
Diary number: 27055 / 2004
Advocates: E. C. AGRAWALA Vs MOHAN PANDEY

29 July 2005
Supreme Court
2 pages

UNION OF INDIA Vs NARENDER SINGH

Bench: ARIJIT PASAYAT,H. K. SEMA
Case number: C.A. No.-001813-001813 / 2003
Diary number: 14869 / 2002
Advocates: Vs KAILASH CHAND

28 July 2005
Supreme Court
11 pages

CHAIRMAN, LIFE INSURANCE CORPN. Vs RAJIV KUMAR BHASKER

Bench: ASHOK BHAN,S.B. SINHA
Case number: C.A. No.-006028-006028 / 2002
Diary number: 63213 / 2002
Advocates: A. V. RANGAM Vs MAYA RAO

28 July 2005
Supreme Court
6 pages

S.D.O. GRID CORPN.OF ORISSA LTD. Vs TIMUDU ORAM

Case number: C.A. No.-001726-001726 / 1999
Diary number: 1430 / 1999
Advocates: RAJ KUMAR MEHTA Vs