Showing 19396 - 19410 of 41947 judgements
09 August 2005
Supreme Court
2 pages
UNION OF INDIA Vs M/S.ESSEL MINING & INDUSTRIES LTD.

Bench: ARIJIT PASAYAT AND H.K. SEMA
Case number: C.A. No.-005920-005920 / 1999
Diary number: 8810 / 1999
Advocates: SUSHMA SURI Vs BHARAT SANGAL

08 August 2005
Supreme Court
10 pages
A.N. VENKATESH Vs STATE OF KARNATAKA

Bench: P. VENKATARAMA REDDI,P.P. NAOLEKAR
Case number: Crl.A. No.-000482-000482 / 2003
Diary number: 3727 / 2003
Advocates: EJAZ MAQBOOL Vs

08 August 2005
Supreme Court
6 pages
G.M., O.N.G.C. LTD. Vs SENDHABHAI VASTRAM PATEL .

Bench: ASHOK BHAN,S.B. SINHA
Case number: C.A. No.-000173-000173 / 2004
Diary number: 21661 / 2001
Advocates: REKHA PANDEY Vs

08 August 2005
Supreme Court
9 pages
BAL PATIL Vs U.O.I.

Bench: CHIEF JUSTICE OF INDIA,D. M. DHARMADHIKARI,P. K. BALASUBRAMANYAN
Case number: C.A. No.-004730-004730 / 1999
Diary number: 3026 / 1999
Advocates: PRASHANT KUMAR Vs B. KRISHNA PRASAD

08 August 2005
Supreme Court
3 pages
UMESH KORGA BHANDARI Vs MAHANAGAR TELEPHONE NIGAM LIMITED .

Bench: ARIJIT PASAYAT,H. K. SEMA
Case number: C.A. No.-006462-006462 / 2003
Diary number: 9516 / 2001
Advocates: JYOTI MENDIRATTA Vs VASUDEVAN RAGHAVAN

08 August 2005
Supreme Court
4 pages
P.V. MAHADEVAN Vs M.D., TAMIL NADU HOUSING BOARD

Bench: RUMA PAL,DR. AR. LAKSHMANAN
Case number: C.A. No.-004901-004901 / 2005
Diary number: 27386 / 2004
Advocates: REVATHY RAGHAVAN Vs R. AYYAM PERUMAL

08 August 2005
Supreme Court
0 pages
BINNY LTD Vs V. SADASIVAN

Bench: K.G. BALAKRISHNAN,P. VENKATARAMA REDDI
Case number: C.A. No.-001976-001976 / 1998
Diary number: 21746 / 1997
Advocates: Vs S. R. SETIA

05 August 2005
Supreme Court
21 pages
JACOB MATHEW Vs STATE OF PUNJAB

Bench: CJI R.C. LAHOTI,G.P. MATHUR,P.K.BALASUBRAMANYAN
Case number: Crl.A. No.-000144-000145 / 2004
Diary number: 8436 / 2003
Advocates: Vs BIMAL ROY JAD

05 August 2005
Supreme Court
3 pages
SUPRIYO BASU Vs WEST BENGAL HOUSING BOARD .

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-001766-001766 / 2002
Diary number: 12536 / 2000
Advocates: Vs K. S. RANA

05 August 2005
Supreme Court
3 pages
KISHUN @ RAM KISHUN (DEAD) THRU LRS. Vs BIHARI (D) BY LRS.

Bench: CJI R.C. LAHOTI,C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: C.A. No.-004802-004803 / 2005
Diary number: 25908 / 2003
Advocates: RAJESH KUMAR Vs SHAKIL AHMED SYED

05 August 2005
Supreme Court
17 pages
COMMNR. OF CUSTOMS (GENERAL), N. DELHI Vs GUJARAT PERSTORP ELECTRONICS LTD.

Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-008568-008569 / 2001
Diary number: 60107 / 2001

05 August 2005
Supreme Court
5 pages
LIFE INSURANCE CORPORATION OF INDIA Vs MANI RAM

Bench: CJI R.C. LAHOTI,C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: C.A. No.-004806-004806 / 2005
Diary number: 1604 / 2003
Advocates: A. V. RANGAM Vs HIMINDER LAL

05 August 2005
Supreme Court
8 pages
COMMNR. OF CENTRAL EXCISE, NEW DELHI Vs M/S. S.R. TISSUES PVT. LTD.

Bench: B.P. SINGH,S.H. KAPADIA
Case number: C.A. No.-005293-005294 / 2001
Diary number: 7087 / 2001
Advocates: Vs V. BALACHANDRAN

05 August 2005
Supreme Court
6 pages
INDIAN CITY PROPERTIES LTD. Vs MUNICIPAL COMMNR., GR. BOMBAY

Bench: RUMA PAL,DR. AR LAKSHMANAN
Case number: C.A. No.-004801-004801 / 2005
Diary number: 13104 / 2001
Advocates: RAJEEV SHARMA Vs SUCHITRA ATUL CHITALE

05 August 2005
Supreme Court
2 pages
Ref.U/Article 317(1)for Inquiry & Report on Dr. H.B. Mirdha, Chairman, O.P.S.C Vs .............

Bench: CJI R.C. LAHOTI,D.M. DHARMADHIKARI,G.P. MATHUR
Case number: Special Reference Case 1 of 2003