Judgements

Showing 19381 - 19395 of 41947 judgements
12 August 2005
Supreme Court
50 pages
P.A. INAMDAR Vs STATE OF MAHARASHTRA .

Bench: CJI R.C. LAHOTI Y.K. SABHARWAL D.M. DHARMADHIKARI ARUN KUMAR,G.P. MATHUR,TARUN CHATTERJEE,P.K. BALASUBRAMANYAN
Case number: C.A. No.-005041-005041 / 2005
Diary number: 10513 / 2004
Advocates: V. D. KHANNA Vs RAVINDRA KESHAVRAO ADSURE

12 August 2005
Supreme Court
8 pages
RAJENDRA CONSTRUCTION COMPANY Vs MAHARASHTRA HOUSING& AREA DEV.AUTH.

Bench: C.K. THAKKER,P.K.BALASUBRAMANYAN
Case number: C.A. No.-005045-005046 / 2005
Diary number: 12031 / 2003
Advocates: RAVINDRA KESHAVRAO ADSURE Vs

12 August 2005
Supreme Court
12 pages
SHIN-ETSU CHEMICAL CO. LTD. Vs M/S.AKSH OPTIFIBRE LTD.

Bench: B. N. SRIKRISHNA
Case number: C.A. No.-005048-005048 / 2005
Diary number: 2976 / 2005
Advocates: Vs P. V. YOGESWARAN

12 August 2005
Supreme Court
50 pages
P.A. INAMDAR Vs STATE OF MAHARASHTRA .

Bench: LAHOTI, R.C. (CJI),SABHARWAL,Y.K. (J),DHARMADHIKARI, D.M. (J),KUMAR, ARUN (J) & MATHUR, G.P. (J),CHATTERJEE, TARUN (J) & BALASUBRAMANYAN P.K.I.(J)
Case number: C.A. No.-005041-005041 / 2005
Diary number: 10513 / 2004
Advocates: V. D. KHANNA Vs RAVINDRA KESHAVRAO ADSURE

11 August 2005
Supreme Court
8 pages
STATE OF PUNJAB Vs AMAR NATH GOYAL .

Bench: Y. K. SABHARWAL,B. N. SRIKRISHNA
Case number: C.A. No.-000129-000129 / 2003
Diary number: 16741 / 2002
Advocates: Vs ASHOK K. MAHAJAN

11 August 2005
Supreme Court
8 pages
PUNJAB STATE ELECTRICITY BOARD LTD. Vs ZORA SINGH .

Bench: ASHOK BHAN,S.B. SINHA
Case number: C.A. No.-004910-004981 / 2005
Diary number: 22905 / 2003
11 August 2005
Supreme Court
6 pages
HINDUSTAN STEEL WORKS CONST. LTD. Vs HINDUSTAN STEEL WORKS CONST.LTD. EMP.UN

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-003006-003006 / 2003
Diary number: 18959 / 2002
Advocates: SHIPRA GHOSE Vs ABHIJIT SENGUPTA

11 August 2005
Supreme Court
3 pages
RITA DUTTA Vs SUBHENDU DUTTA

Case number: C.A. No.-004909-004909 / 2005
Diary number: 10379 / 2005
Advocates: PETITIONER-IN-PERSON Vs S.K. SINHA

11 August 2005
Supreme Court
10 pages
AMITA Vs UNION OF INDIA

Bench: Y.K. SABHARWAL,D.M. DHARMADHIKARI,TARUN CHATTERJEE
Case number: W.P.(C) No.-000031-000031 / 2000
Diary number: 1672 / 2000
Advocates: NEERU VAID Vs

10 August 2005
Supreme Court
3 pages
GOVERNMENT OF A.P. Vs KOLLUTLA OBI REDDY .

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-003274-003275 / 2003
Diary number: 15397 / 2000
Advocates: MOHANPRASAD MEHARIA Vs S. USHA REDDY

10 August 2005
Supreme Court
5 pages
KERALA STATE ELECTRICITY BOARD Vs HITECH. ELECT.& HYDRO POWER LTD. .

Bench: K.G. BALAKRISHNAN,B.P. SINGH
Case number: R.P.(C) No.-000238-000238 / 2003
Diary number: 1204 / 2003
Advocates: Vs MANIK KARANJAWALA

09 August 2005
Supreme Court
5 pages
PEERAPPA Vs STATE OF KARNATAKA

Case number: Crl.A. No.-001146-001146 / 2003
Diary number: 1812 / 2003
Advocates: A. S. BHASME Vs

09 August 2005
Supreme Court
4 pages
COMMNR. OF CENTRAL EXCISE, BHUBNESHWAR Vs M/S. IFGL REGRACTORIES LTD.

Bench: S. N. VARIAVA,DR. AR. LAKSHMANAN
Case number: C.A. No.-004472-004472 / 2001
Diary number: 7448 / 2001
Advocates: P. PARMESWARAN Vs

09 August 2005
Supreme Court
5 pages
BHAGWATI DEVELOPERS Vs PEERLESS GENL. FIN. & INVESTMENT CO & OR

Bench: S. N. VARIAVA,DR. A. R. LAKSHMANAN
Case number: C.A. No.-012640-012640 / 1996
Diary number: 13175 / 1995
Advocates: BIJOY KUMAR JAIN Vs

09 August 2005
Supreme Court
8 pages
G. MAHALINGAPPA Vs G.M. SAVITHA

Bench: D.M. DHARMADHIKARI,TARUN CHATTERJEE
Case number: C.A. No.-002867-002867 / 2000
Diary number: 3982 / 1999
Advocates: Vs GUNTUR PRABHAKAR