Showing 19261 - 19275 of 41947 judgements
28 September 2005
Supreme Court
13 pages
AIR INDIA LTD. Vs VISHAL CAPOOR .

Bench: RUMA PAL,DR. AR.LAKSHMANAN,C.K. THAKKER
Case number: C.A. No.-005919-005919 / 2005
Diary number: 7996 / 2005
Advocates: Vs MANIK KARANJAWALA

28 September 2005
Supreme Court
4 pages
COMMNR. OF SALES TAX, U.P. Vs M/S. SWADESHI POLYTAX LTD., U.P.

Bench: S.N. VARIAVA,TARUN CHATTERJEE
Case number: C.A. No.-003742-003742 / 2000
Diary number: 17229 / 1999
Advocates: KAMLENDRA MISHRA Vs ABHA R. SHARMA

27 September 2005
Supreme Court
6 pages
M.M. BILANEY Vs FALI RUSTOMJI KUMANA

Bench: ARUN KUMAR,A.K. MATHUR
Case number: C.A. No.-005162-005162 / 2002
Diary number: 11033 / 2001

27 September 2005
Supreme Court
5 pages
STATE OF U.P. Vs BRIJPAL SINGH

Bench: RUMA PAL,DR. AR. LAKSHMANAN,R.V. RAVEENDRAN
Case number: C.A. No.-005910-005910 / 2005
Diary number: 20371 / 2002
Advocates: PRAVEEN SWARUP Vs MOHAN PANDEY

27 September 2005
Supreme Court
4 pages
STATE OF A P Vs KANDA GOPALUDU

Bench: H.K. SEMA,P.P. NAOLEKAR
Case number: Crl.A. No.-001018-001018 / 1998
Diary number: 21480 / 1997
Advocates: D. BHARATHI REDDY Vs SUSHMA MANCHANDA

26 September 2005
Supreme Court
17 pages
STATE THROUGH C.B.I. Vs AMARA MANI TRIPATHI

Bench: ASHOK BHAN,R.V. RAVEENDRAN
Case number: Crl.A. No.-001248-001248 / 2005
Diary number: 14322 / 2004
Advocates: Vs VISHWAJIT SINGH

26 September 2005
Supreme Court
29 pages
IN RE : T.N. GODAVARMAN THIRUMULPAD Vs UNION OF INDIA AND ORS.

Bench: Y.K.SABHARWAL,ARIJIT PASAYAT,S.H.KAPADIA
Case number: W.P.(C) No.-000202-000202 / 1995
Diary number: 2997 / 1995
Advocates: BY COURTS MOTION Vs ANIL KATIYAR

26 September 2005
Supreme Court
9 pages
HARSHAD CHIMAN LAL MODI Vs D.L.F. UNIVERSAL LTD.

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-002726-002726 / 2000
Diary number: 18394 / 1999
Advocates: Vs B. VIJAYALAKSHMI MENON

26 September 2005
Supreme Court
2 pages
DEVINDER SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000090-000090 / 2005
Diary number: 25153 / 2004
Advocates: Vs ARUN K. SINHA

26 September 2005
Supreme Court
4 pages
M/S. SHARP INDUSTRIES LTD. Vs COMMISSIONER OF CENTRAL EXCISE, MUMBAI

Bench: S. N. VARIAVA,TARUN CHATTERJEE
Case number: C.A. No.-005242-005242 / 2000
Diary number: 14844 / 2000
Advocates: Vs P. PARMESWARAN

26 September 2005
Supreme Court
10 pages
COMMNR. OF CENTRAL EXCISE, HYDERABAD Vs M/S. ALDEC CORPORATION .

Bench: B.P. SINGH,S.H. KAPADIA
Case number: C.A. No.-007814-007817 / 2004
Diary number: 20773 / 2004
Advocates: P. PARMESWARAN Vs K. R. SASIPRABHU

26 September 2005
Supreme Court
3 pages
M/S. TCI FINANCE LTD. Vs CALCUTTA MEDICAL CENTRE LTD.

Bench: ARIJIT PASAYAT,G.P. MATHUR
Case number: C.A. No.-005893-005894 / 2005
Diary number: 21151 / 2004
Advocates: B. SUNITA RAO Vs G. RAMAKRISHNA PRASAD

26 September 2005
Supreme Court
3 pages
STATE OF WEST BENGAL Vs ALPANA ROY .

Bench: ARIJIT PASAYAT,G.P. MATHUR
Case number: C.A. No.-005895-005895 / 2005
Diary number: 15116 / 2004
Advocates: SATISH VIG Vs BIJAN KUMAR GHOSH

26 September 2005
Supreme Court
13 pages
P C AGARWALA Vs PAYMENT OF WAGES INSP.,M.P.

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-008300-008300 / 2002
Diary number: 20560 / 1997
Advocates: SATYA MITRA Vs B. S. BANTHIA

26 September 2005
Supreme Court
7 pages
U.P. STATE SPINNING CO. LTD. Vs R.S. PANDEY

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-001346-001346 / 2005
Diary number: 2686 / 2003
Advocates: Vs D. MAHESH BABU