Showing 19126 - 19140 of 41947 judgements
07 November 2005
Supreme Court
6 pages
N.NANALAL KIKLAWALA Vs STATE OF GUJARAT

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-002972-002972 / 2001
Diary number: 15878 / 1999

28 October 2005
Supreme Court
3 pages
BALDEV SINGH Vs U.O.I. .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-003892-003892 / 1999
Diary number: 18427 / 1998
Advocates: Vs ARVIND KUMAR SHARMA

28 October 2005
Supreme Court
7 pages
MYLAPORE CLUB Vs STATE OF TAMIL NADU

Bench: CJI R.C. LAHOTI,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-004531-004531 / 2003
Diary number: 10116 / 2003

28 October 2005
Supreme Court
18 pages
TRILOKI NATH Vs STATE OF U.P.

Bench: S.B. SINHA,R.V. RAVEENDRAN
Case number: Crl.A. No.-001150-001150 / 2004
Diary number: 12336 / 2004
Advocates: Vs SHAKIL AHMED SYED

28 October 2005
Supreme Court
22 pages
BISHNA @ BHISWADEB MAHATO Vs STATE OF WEST BENGAL

Bench: S.B. SINHA,R.V. RAVEENDRAN
Case number: Crl.A. No.-001430-001431 / 2003
Diary number: 4916 / 2003
Advocates: Vs TARA CHANDRA SHARMA

28 October 2005
Supreme Court
4 pages
FORUM,PREVENTION OF ENVN&SOUND POLLUTION Vs UNION OF INDIA

Bench: CJI R.C. LAHOTI,ASHOK BHAN
Case number: C.A. No.-003735-003735 / 2005
Diary number: 17507 / 2003
Advocates: Vs P. PARMESWARAN

28 October 2005
Supreme Court
9 pages
COMMNR. OF CUSTOMS (IMPORTS), MUMBAI Vs M/S. TULLOW INDIA OPERATIONS LTD.

Case number: C.A. No.-005900-005900 / 2004
Diary number: 16983 / 2004
Advocates: Vs RAJESH KUMAR

28 October 2005
Supreme Court
14 pages
ROMESH LAL JAIN Vs NAGINDER SINGH RANA .

Bench: S.B. SINHA,R.V. RAVEENDRAN
Case number: Crl.A. No.-000691-000691 / 2003
Diary number: 14942 / 2002
Advocates: Vs PREM MALHOTRA

28 October 2005
Supreme Court
4 pages
SOHAN SINGH Vs STATE OF UTTARANCHAL

Case number: Crl.A. No.-000805-000805 / 2004
Diary number: 16603 / 2004
Advocates: Vs ASHOK KUMAR SHARMA

28 October 2005
Supreme Court
4 pages
Punjab & Sind Bank & Ors. Vs Mohinder Pal Singh & Ors.

Bench: H.K. SEMA,S.B. SINHA,A.K. MATHUR
Case number: Appeal (civil) 8476 of 2002

27 October 2005
Supreme Court
2 pages
P.K. SHAJI @ THAMMANAM SHAJI Vs STATE OF KERALA

Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA
Case number: Crl.A. No.-001476-001476 / 2005
Diary number: 7353 / 2003
Advocates: Vs RAMESH BABU M. R.

27 October 2005
Supreme Court
3 pages
BABUBHAI ODHAVJI PATEL Vs STATE OF GUJARAT

Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA
Case number: Crl.A. No.-000861-000861 / 1997
Diary number: 8508 / 1997
Advocates: HARESH RAICHURA Vs HEMANTIKA WAHI

27 October 2005
Supreme Court
4 pages
JAIPUR MUNICIPAL CORPORATION Vs C.L. MISHRA

Case number: C.A. No.-006588-006588 / 2005
Diary number: 17138 / 2004
Advocates: Vs R. NEDUMARAN

27 October 2005
Supreme Court
9 pages
SATRUCGARKA VIJAYA RAMA RAJU Vs NIMMAKA JAYA RAJU

Bench: CJI R.C. LAHOTI,C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001102-001102 / 2004
Diary number: 3678 / 2004
Advocates: C. K. SUCHARITA Vs LAWYER S KNIT & CO

27 October 2005
Supreme Court
3 pages
BABUBHAI ODHAVJI PATEL Vs STATE OF GUJARAT

Case number: Crl.A. No.-000861-000861 / 1997
Diary number: 8508 / 1997
Advocates: HARESH RAICHURA Vs HEMANTIKA WAHI