Judgements

Showing 19171 - 19185 of 41947 judgements
21 October 2005
Supreme Court
8 pages
M/S.SUBHASH PROJECT & MKT.LTD. Vs W.B.POWER DEV.CORPN. LTD.&ORS

Bench: CJI R.C. LAHOTI,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-005030-005030 / 1999
Diary number: 12703 / 1998
21 October 2005
Supreme Court
13 pages
UNION OF INDIA Vs RAJA MOHAMMED AMIR MOHAMMAD KHAN

Bench: ASHOK BHAN,ALTAMAS KABIR
Case number: C.A. No.-002501-002501 / 2002
Diary number: 21898 / 2001
Advocates: Vs MEERA MATHUR

21 October 2005
Supreme Court
9 pages
S. BRAHMANAND Vs K.R. MUTHUGOPAL .

Bench: B. N. SRIKRISHNA,C. K. THAKKER
Case number: C.A. No.-006202-006203 / 2004
Diary number: 25476 / 2003
Advocates: Vs K. RAJEEV

21 October 2005
Supreme Court
4 pages
MASS HOLDINGS PVT.LTD. Vs MUNICIPAL CORPN. OF GREATER MUMBAI

Bench: RUMA PAL,DR. AR. LAKSHMANAN
Case number: C.A. No.-006433-006433 / 2005
Diary number: 20569 / 2005
Advocates: Vs E. C. AGRAWALA

21 October 2005
Supreme Court
12 pages
CENTRAL ORGANISATION OF T.NADU ELEC.EMPS Vs TAMIL NADU ELECTRICITY BOARD

Bench: B.N. SRIKRISHNA,C.K. THAKKER
Case number: C.A. No.-006449-006450 / 2005
Diary number: 2548 / 2004
Advocates: S. R. SETIA Vs R. AYYAM PERUMAL

21 October 2005
Supreme Court
8 pages
DNYANDEO GANPAT JADHAV Vs MADHAV VITHAL BHASKAR .

Bench: B.N. SRIKRISHNA,C.K. THAKKER
Case number: C.A. No.-003370-003370 / 2003
Diary number: 794 / 2001
Advocates: Vs RAKESH K. SHARMA

20 October 2005
Supreme Court
6 pages
UNION OF INDIA Vs GHULAM MOHD. BHAT

Bench: ARIJIT PASAYAT,DR. AR. LAKSHMANAN
Case number: C.A. No.-004950-004950 / 1999
Diary number: 11224 / 1998
Advocates: P. PARMESWARAN Vs UGRA SHANKAR PRASAD

20 October 2005
Supreme Court
3 pages
STATE OF M.P. Vs VEERENDRA SINGH

Case number: Crl.A. No.-001352-001352 / 2005
Diary number: 4188 / 2004
20 October 2005
Supreme Court
2 pages
STATE OF M.P. Vs ANIL

Case number: Crl.A. No.-001353-001353 / 2005
Diary number: 9960 / 2004
20 October 2005
Supreme Court
2 pages
STATE OF M.P. Vs SANGRAM .

Case number: Crl.A. No.-001354-001354 / 2005
Diary number: 6094 / 2004
20 October 2005
Supreme Court
2 pages
STATE OF M.P. Vs BALLARE @ RAM GOPAL

Case number: Crl.A. No.-001355-001355 / 2005
Diary number: 8995 / 2004
19 October 2005
Supreme Court
4 pages
UNION OF INDIA Vs BRAJ NANDAN SINGH

Bench: ARIJIT PASAYAT,DR. AR. LAKSHMANAN
Case number: C.A. No.-004406-004406 / 2005
Diary number: 15725 / 2003
Advocates: SHREEKANT N. TERDAL Vs NIRANJANA SINGH

19 October 2005
Supreme Court
4 pages
RAMLAL Vs PHAGUA

Bench: ARIJIT PASAYAT,DR. AR. LAKSHMANAN
Case number: C.A. No.-001421-001421 / 1999
Diary number: 14287 / 1998
Advocates: MANOJ SWARUP AND CO. Vs SHIV SAGAR TIWARI

19 October 2005
Supreme Court
7 pages
CHENNAMMAL Vs MUNIMALAYAN .

Bench: ARIJIT PASAYAT,DR. AR. LAKSHMANAN
Case number: C.A. No.-003861-003861 / 1999
Diary number: 13314 / 1998
Advocates: REVATHY RAGHAVAN Vs K. K. MANI

19 October 2005
Supreme Court
3 pages
SASIKUMAR Vs KUNNATH CHELLAPPAN NAIR

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-000976-000976 / 1998
Diary number: 1107 / 1998
Advocates: Vs SAHARYA & CO.