Judgements

Showing 19156 - 19170 of 41947 judgements
25 October 2005
Supreme Court
1 pages
ARVIND SUD Vs UNION OF INDIA .

Case number: C.A. No.-002977-002977 / 2004
Diary number: 14707 / 2003
Advocates: JASPREET GOGIA Vs B. V. BALARAM DAS

25 October 2005
Supreme Court
3 pages
DY. COMMNR., INCOME TAX, COCHIN Vs M/S. S.T.N. TEXTILE LTD.

Case number: C.A. No.-004101-004101 / 2003
Diary number: 5297 / 2003
Advocates: B. V. BALARAM DAS Vs RR-EX-PARTE

25 October 2005
Supreme Court
6 pages
STATE OF U.P. Vs GANGA RAM

Bench: H.K. SEMA,P.P. NAOLEKAR
Case number: Crl.A. No.-000660-000660 / 1999
Diary number: 4013 / 1999
Advocates: JATINDER KUMAR BHATIA Vs T. N. SINGH

25 October 2005
Supreme Court
11 pages
STATE OF KARNATAKA Vs LAXUMAN

Bench: CJI R.C. LAHOTI,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002024-002024 / 1999
Diary number: 20204 / 1998
25 October 2005
Supreme Court
3 pages
SURENDRANAGAR DISTT. PANCHAYAT Vs JETHABHAI PITAMBERBHAI

Bench: S.N. VARIAVA,P.P. NAOLEKAR
Case number: C.A. No.-009668-009668 / 2003
Diary number: 1375 / 2003
Advocates: HARESH RAICHURA Vs

25 October 2005
Supreme Court
8 pages
SURENDRANAGAR DIST.PANCHAYAT Vs DAHYABHAI AMARSINH

Bench: S.N. VARIAVA,P.P. NAOLEKAR
Case number: C.A. No.-006511-006511 / 2005
Diary number: 23780 / 2003
Advocates: HARESH RAICHURA Vs S. C. PATEL

25 October 2005
Supreme Court
6 pages
K.R. PURUSHOTHAMAN Vs STATE OF KERALA

Bench: H.K. SEMA,P.P. NAOLEKAR
Case number: Crl.A. No.-000495-000495 / 2004
Diary number: 6980 / 2004
Advocates: E. M. S. ANAM Vs K. R. SASIPRABHU

24 October 2005
Supreme Court
9 pages
ST.THERESA'S TENDER LOVING CARE HOME&ORS Vs STATE OF A.P.

Case number: C.A. No.-006492-006492 / 2005
Diary number: 7879 / 2003
Advocates: B. SUNITA RAO Vs D. BHARATHI REDDY

24 October 2005
Supreme Court
5 pages
MOHD.SIDIQ ALI, Vs HIGH COURT OF A.P. THRO REGISTRAR

Bench: CJI R.C. LAHOTI,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-003006-003006 / 2001
Diary number: 5020 / 1999
Advocates: Vs K. RAM KUMAR

24 October 2005
Supreme Court
1 pages
STATE OF M.P. Vs SUNIL

Case number: Crl.A. No.-001450-001450 / 2005
Diary number: 23715 / 2004
Advocates: C. D. SINGH Vs

24 October 2005
Supreme Court
2 pages
STATE OF M.P. Vs BHURA KUNJDA

Case number: Crl.A. No.-001451-001451 / 2005
Diary number: 3448 / 2005
Advocates: C. D. SINGH Vs

24 October 2005
Supreme Court
2 pages
STATE OF M.P. Vs BADRI ALIAS BHURU

Case number: Crl.A. No.-001447-001447 / 2005
Diary number: 14105 / 2004
Advocates: C. D. SINGH Vs DHARMENDRA KUMAR SINHA

24 October 2005
Supreme Court
2 pages
STATE OF M.P. Vs RAM KUMAR

Case number: Crl.A. No.-001448-001448 / 2005
Diary number: 18048 / 2004
Advocates: C. D. SINGH Vs

24 October 2005
Supreme Court
2 pages
STATE OF M.P. Vs RAMDEEN .

Case number: Crl.A. No.-001449-001449 / 2005
Diary number: 18047 / 2004
Advocates: C. D. SINGH Vs

21 October 2005
Supreme Court
7 pages
CONTROLLER OF DEFENCE ACCTS.(PEN.)&ORS Vs S. BALACHANDRAN NAIR

Bench: ARIJIT PASAYAT,DR. AR LAKSHMANAN
Case number: C.A. No.-001646-001646 / 1999
Diary number: 2854 / 1998
Advocates: Vs A. RAGHUNATH