Showing 19141 - 19155 of 41947 judgements
27 October 2005
Supreme Court
4 pages
C.K. JIDHEESH Vs UNION OF INDIA .

Bench: S. N. VARIAVA,P. P. NAOLEKAR
Case number: W.P.(C) No.-000507-000507 / 2002
Diary number: 17911 / 2002
Advocates: SYED SHAHID HUSSAIN RIZVI Vs B. KRISHNA PRASAD

27 October 2005
Supreme Court
7 pages
RAMADHAR SHRIVAS Vs BHAGWANDAS

Bench: R.C. LAHOTI CJ,C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: C.A. No.-006597-006597 / 2005
Diary number: 13103 / 2003
Advocates: NIRAJ SHARMA Vs ASHOK MATHUR

27 October 2005
Supreme Court
5 pages
SUDHIR G. ANGUR Vs M. SANJEEV .

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-002273-002273 / 2002
Diary number: 19598 / 2001
Advocates: VASUDEVAN RAGHAVAN Vs E. C. VIDYA SAGAR

26 October 2005
Supreme Court
61 pages
STATE OF GUJARAT Vs MIRZAPUR MOTI KURESHI KASSAB JAMAT

Bench: LAHOTI, R.C. (CJI),AGRAWAL, B.N. (J),KUMAR, ARUN (J),MATHUR, G.P. (J) & MATHUR, A.K. (J),THAKKER, C.K.(J) & BALASUBRAMANYAN P.K.I.(J)
Case number: C.A. No.-004937-004940 / 1998
Diary number: 11526 / 1998
Advocates: HEMANTIKA WAHI Vs

26 October 2005
Supreme Court
3 pages
STATE OF TAMIL NADU Vs S.A. RAJA

Case number: Crl.A. No.-001470-001470 / 2005
Diary number: 12649 / 2005
Advocates: Vs K. V. MOHAN

26 October 2005
Supreme Court
15 pages
C. ALBERT MORRIS Vs K. CHANDRASEKARAN .

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-001027-001027 / 2005
Diary number: 26871 / 2003
Advocates: V. RAMASUBRAMANIAN Vs R. NEDUMARAN

26 October 2005
Supreme Court
7 pages
JOINT COMMNR., H.R.&C.E.A. DEPARTMENT Vs JAYARAMAN .

Bench: S.N. VARIAVA,P.K. BALASUBRAMANYAN,P.P. NAOLEKAR
Case number: C.A. No.-001913-001913 / 2004
Diary number: 387 / 2004
Advocates: R. AYYAM PERUMAL Vs P. N. RAMALINGAM

26 October 2005
Supreme Court
22 pages
M/S.S.B.P. & CO. Vs M/S. PATEL ENGINEERING LTD.

Bench: CJI R.C. LAHOTI,B.N. AGRAWAL,ARUN KUMAR,G.P. MATHUR A.K. MATHUR P.K. BALASUBRAMANYAN
Case number: C.A. No.-004168-004168 / 2003
Diary number: 5403 / 2003
Advocates: ANUPAM LAL DAS Vs K J JOHN AND CO

26 October 2005
Supreme Court
11 pages
STATE OF GUJARAT Vs MIRZAPUR MOTI KURESHI KASSAB JAMAT

Bench: A.K. MATHUR
Case number: C.A. No.-004937-004940 / 1998
Diary number: 11526 / 1998
Advocates: HEMANTIKA WAHI Vs

26 October 2005
Supreme Court
1 pages
JAYENDRA SARASWATHI SWAMIGAL Vs STATE OF TAMIL NADU

Case number: Crl.A. No.-000044-000044 / 2005
Diary number: 27226 / 2004

26 October 2005
Supreme Court
51 pages
STATE OF GUJARAT Vs MIRZAPUR MOTI KURESHI KASSAB JAMAT

Bench: CJI R.C. LAHOTI,B.N. AGRAWAL,ARUN KUMAR G.P. MATHUR C.K. THAKKER P.K. BALASUBRAMANYAN
Case number: C.A. No.-004937-004940 / 1998
Diary number: 11526 / 1998
Advocates: HEMANTIKA WAHI Vs

26 October 2005
Supreme Court
4 pages
HARYANA URBAN DEVELOPMENT AUTHORITY Vs B.K.SOOD

Bench: RUMA PAL,DR. AR LAKSHMANAN
Case number: C.A. No.-006572-006572 / 2005
Diary number: 2905 / 2004
Advocates: KAILASH CHAND Vs DEBASIS MISRA

26 October 2005
Supreme Court
4 pages
U O I Vs HARINDER PAL SINGH

Bench: ASHOK BHAN,ALTAMAS KABIR
Case number: C.A. No.-003343-003554 / 1999
Diary number: 13959 / 1997
Advocates: ANIL KATIYAR Vs

26 October 2005
Supreme Court
42 pages
M/S.S.B.P. & CO. Vs M/S. PATEL ENGINEERING LTD.

Bench: LAHOTI, R.C. (CJI),AGRAWAL, B.N. (J),KUMAR, ARUN (J),MATHUR, G.P. (J) & MATHUR, A.K. (J),BALASUBRAMANYAN P.K.I.(J) & THAKKER, C.K.(J)
Case number: C.A. No.-004168-004168 / 2003
Diary number: 5403 / 2003
Advocates: ANUPAM LAL DAS Vs K J JOHN AND CO

26 October 2005
Supreme Court
15 pages
Sri Jayendra Saraswathy Swamigal,Tamil Nadu Vs State of Tamil Nadu and others

Bench: CJI R.C. LAHOTI,G.P. MATHUR
Case number: Transfer Petition (crl.) 134 of 2005