Showing 19096 - 19110 of 41947 judgements
17 November 2005
Supreme Court
2 pages
STATE OF PUNJAB Vs CHHABRA RICE MILLS .

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-014817-014817 / 1996
Diary number: 15625 / 1995
Advocates: ARUN K. SINHA Vs

17 November 2005
Supreme Court
0 pages
D.G. DOORDARSHAN Vs MANAS DEY .

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-006857-006857 / 2005
Diary number: 27517 / 2004
Advocates: RAJEEV SHARMA Vs SARLA CHANDRA

16 November 2005
Supreme Court
5 pages
HIMANSHU CHANDRAVADAN Vs STATE OF GUJARAT

Case number: Crl.A. No.-001526-001526 / 2005
Diary number: 4930 / 2004
Advocates: VARINDER KUMAR SHARMA Vs HEMANTIKA WAHI

16 November 2005
Supreme Court
6 pages
RITE APPROACH GORUP LTD. Vs M/S. ROSOBORONEXPORT

Bench: A.K. MATHUR
Case number: ARBIT.CASE(C) No.-000003-000003 / 2005
Diary number: 18123 / 2004

16 November 2005
Supreme Court
8 pages
NARAYAN CHANDRA GHOSH Vs KANAILAL GHOSH .

Bench: B.N.AGRAWAL,A.K.MATHUR
Case number: C.A. No.-007091-007091 / 2001
Diary number: 5233 / 2001
Advocates: Vs ABHIJIT SENGUPTA

16 November 2005
Supreme Court
6 pages
HAZARA BRADRI Vs LOKESH DUTTA MULTANI

Case number: C.A. No.-002117-002117 / 2001
Diary number: 20815 / 2000
Advocates: A. T. M. SAMPATH Vs RAJIV TALWAR

16 November 2005
Supreme Court
2 pages
K.S. NAGAMUTHU Vs STATE OF TAMIL NADU .

Case number: Crl.A. No.-000500-000500 / 2005
Diary number: 18552 / 2004
Advocates: K. K. MANI Vs P. PARMESWARAN

14 November 2005
Supreme Court
5 pages
F.C.I. Vs SONE LAL

Bench: RUMA PAL,DR. AR. LAKSHMANAN,DALVEER BHANDARI
Case number: C.A. No.-006808-006808 / 2005
Diary number: 8371 / 2004
Advocates: INDRA SAWHNEY Vs P. N. PURI

14 November 2005
Supreme Court
2 pages
MADAN LAL Vs BAL KRISHAN

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-000918-000918 / 2000
Diary number: 20742 / 1998
Advocates: GOPAL BALWANT SATHE Vs RAMESH BABU M. R.

11 November 2005
Supreme Court
8 pages
STATE OF A.P.& ANR. ETC. Vs A.P. PENSIONERS ASSOCIATION .

Bench: B.P. SINGH,S.B. SINHA
Case number: C.A. No.-006704-006780 / 2005
Diary number: 3383 / 2004
Advocates: D. BHARATHI REDDY Vs D. MAHESH BABU

11 November 2005
Supreme Court
3 pages
U.P.S.R.T.C. Vs MAHENDRA NATH TIWARI

Bench: RUMA PAL,P.K. BALASUBRAMANYAN
Case number: C.A. No.-006703-006703 / 2005
Diary number: 6017 / 2004
Advocates: PRADEEP MISRA Vs NARESH KUMAR

11 November 2005
Supreme Court
8 pages
JAGDISH KUMAR Vs STATE OF H.P. .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-002708-002708 / 2002
Diary number: 14429 / 2000
Advocates: Vs VARINDER KUMAR SHARMA

10 November 2005
Supreme Court
6 pages
RAJAN RAI Vs STATE OF BIHAR

Bench: B.N.AGRAWAL,A.K.MATHUR
Case number: Crl.A. No.-000199-000199 / 2000
Diary number: 15819 / 1999
Advocates: RAJESH PRASAD SINGH Vs

10 November 2005
Supreme Court
8 pages
UDAY SHANKAR TRIYAR Vs RAM KALEWAR PRASAD SINGH

Bench: RUMA PAL,DR. A. R. LAKSHMANAN,R. V. RAVEENDRAN
Case number: C.A. No.-006701-006701 / 2005
Diary number: 21464 / 2003
Advocates: Vs K. V. MOHAN

10 November 2005
Supreme Court
9 pages
HARBANS Vs OM PRAKASH

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-006580-006580 / 1999
Diary number: 15277 / 1998
Advocates: VINAY GARG Vs BALBIR SINGH GUPTA