Showing 19081 - 19095 of 41947 judgements
22 November 2005
Supreme Court
3 pages
IQBAL Vs HAKUMUDDIN

Case number: C.A. No.-007690-007690 / 1995
Diary number: 11473 / 1995
Advocates: MANIK KARANJAWALA Vs BINU TAMTA

22 November 2005
Supreme Court
8 pages
COMPETENT AUTHORITY Vs BARANGORE JUTE FACTORY .

Bench: K.G. BALAKRISHNAN,ARUN KUMAR
Case number: C.A. No.-007015-007015 / 2005
Diary number: 16425 / 2004

22 November 2005
Supreme Court
7 pages
STATE OF ORISSA Vs MD.ILLIYAS

Bench: ARIJIT PASAYAT,ARUN KUMAR
Case number: C.A. No.-006980-006980 / 2005
Diary number: 13516 / 2004
Advocates: Vs PROMILA

22 November 2005
Supreme Court
7 pages
UNION OF INDIA Vs BAHADUR SINGH

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-004482-004482 / 2003
Diary number: 8905 / 2003
Advocates: SUSHMA SURI Vs LALITA KAUSHIK

21 November 2005
Supreme Court
9 pages
COMMNR. OF CENTRAL EXCISE, INDORE Vs M/S.S. KUMARS LTD. .

Case number: C.A. No.-004172-004185 / 2000
Diary number: 7370 / 2000
Advocates: Vs M. P. DEVANATH

21 November 2005
Supreme Court
8 pages
RAJINDER SINGH CHAUHAN Vs STATE OF HARYANA .

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-000302-000302 / 2004
Diary number: 13247 / 2002
Advocates: Vs KAILASH CHAND

18 November 2005
Supreme Court
6 pages
HARWINDRA KUMAR Vs CHIEF ENGINEER, KARMIK .

Bench: CJI,B.N.AGRAWAL
Case number: C.A. No.-007840-007840 / 2002
Diary number: 6369 / 2002
Advocates: Vs AJAY K. AGRAWAL

18 November 2005
Supreme Court
6 pages
SHAIKH SALIM HAJI ABDUL KHAYUMSAB Vs KUMAR .

Case number: C.A. No.-006907-006907 / 2005
Diary number: 15061 / 2004
Advocates: RUBY SINGH AHUJA Vs JATINDER KUMAR BHATIA

18 November 2005
Supreme Court
5 pages
M/S KABAINI MINERALS PVT. LTD. Vs STATE OF ORISSA .

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-008078-008078 / 2004
Diary number: 5823 / 2004
Advocates: Vs KIRTI RENU MISHRA

18 November 2005
Supreme Court
6 pages
E. PARASHURAMAN (D) BY LRS. Vs V. DORAISWAMY (D) BY LR.

Bench: B.P. SINGH,ARUN KUMAR
Case number: C.A. No.-003502-003502 / 2004
Diary number: 21123 / 2003
Advocates: Vs A. S. BHASME

18 November 2005
Supreme Court
1 pages
SHIV KUMAR SHARMA Vs D.G.M., CENTRAL BANK OF INDIA .

Case number: C.A. No.-006951-006951 / 2005
Diary number: 569 / 2005
Advocates: Vs SHRISH KUMAR MISRA

17 November 2005
Supreme Court
4 pages
PUNJAB STATE ELECTRICITY BOARD Vs DARBARA SINGH

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-002554-002554 / 2005
Diary number: 20833 / 2004
Advocates: ASHWANI BHARDWAJ Vs R. C. KOHLI

17 November 2005
Supreme Court
4 pages
KISHORE CHANDRA SAMAL Vs DIV.MANAGER,ORISSA STATE C.DEV.CORPN.LTD

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-005458-005458 / 2004
Diary number: 15067 / 2003
Advocates: RAMESH CHANDRA PANDEY Vs

17 November 2005
Supreme Court
5 pages
SEDCO FOREX INTERNATIONAL DRILL.INC.&ORS Vs COMMNR. OF INCOME TAX, DEHRUDUN

Bench: RUMA PAL,TARUN CHATTERJEE
Case number: C.A. No.-000351-000355 / 2005
Diary number: 339 / 2004
Advocates: RUSTOM B. HATHIKHANAWALA Vs B. V. BALARAM DAS

17 November 2005
Supreme Court
8 pages
STATE OF H.P. Vs ASHA RAM

Bench: H.K. SEMA,P.P.NAOLEKAR
Case number: Crl.A. No.-001266-001266 / 1998
Diary number: 15204 / 1998
Advocates: Vs VINAY GARG