Showing 19111 - 19125 of 41947 judgements
10 November 2005
Supreme Court
18 pages
S.K. Shukla & Ors Vs State of U.P. & Ors.

Bench: B.N. AGRAWAL,A.K. MATHUR
Case number: Writ Petition (crl.) 132-134 of 2003

09 November 2005
Supreme Court
7 pages
PARAMJIT BHASIN Vs UNION OF INDIA .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: W.P.(C) No.-000136-000136 / 2003
Diary number: 3977 / 2003
Advocates: RANI CHHABRA Vs ANIL KATIYAR

09 November 2005
Supreme Court
7 pages
GURPREET SINGH Vs STATE OF PUNJAB

Bench: B.N.AGRAWAL,A.K.MATHUR
Case number: Crl.A. No.-000711-000711 / 1995
Diary number: 12462 / 1994
Advocates: SHIBASHISH MISRA Vs ARUN K. SINHA

09 November 2005
Supreme Court
7 pages
RUKMANI AMMAL Vs JAGDEESA GOUNDER

Bench: ARIJIT PASAYAT AND C.K. THAKKER
Case number: C.A. No.-006544-006544 / 1999
Diary number: 12395 / 1999
Advocates: R. N. KESWANI Vs A. T. M. SAMPATH

08 November 2005
Supreme Court
8 pages
PATTAMMAL Vs UNION OF INDIA

Bench: ASHOK BHAN,ALTAMAS KABIR
Case number: C.A. No.-001500-001500 / 2004
Diary number: 11318 / 2001
Advocates: Vs V. G. PRAGASAM

08 November 2005
Supreme Court
6 pages
AJAI AGARWAL Vs HAR GOVIND PRASAD SINGHAL .

Bench: ASHOK BHAN,ALTAMAS KABIR
Case number: C.A. No.-003294-003295 / 2005
Diary number: 4529 / 2004
Advocates: S. JANANI Vs M. K. GARG

08 November 2005
Supreme Court
4 pages
NARAYAN PRASAD Vs STATE OF M.P.

Case number: Crl.A. No.-000175-000175 / 2000
Diary number: 16440 / 1999
Advocates: 0 Vs C. D. SINGH

08 November 2005
Supreme Court
8 pages
M/S. AMAR ALCOHOLI LTD. Vs SICOM LTD.

Bench: ASHOK BHAN,ALTAMAS KABIR
Case number: C.A. No.-005502-005502 / 2004
Diary number: 1016 / 2004
Advocates: CHANDER SHEKHAR ASHRI Vs JAY SAVLA

08 November 2005
Supreme Court
7 pages
STANDARD CHARTERED GRINDLAYS BANK LTD. Vs UNION OF INDIA .

Case number: C.A. No.-007170-007170 / 2000
Diary number: 11791 / 2000
Advocates: MANIK KARANJAWALA Vs S. N. BHAT

08 November 2005
Supreme Court
4 pages
RAMASHRAY YADAV Vs STATE OF BIHAR

Bench: H.K. SEMA,G.P. MATHUR
Case number: Crl.A. No.-000763-000763 / 2004
Diary number: 10067 / 2004
Advocates: DEBA PRASAD MUKHERJEE Vs

08 November 2005
Supreme Court
4 pages
DILAWAR SINGH Vs PARVINDER SINGH @ IQBAL SINGH

Bench: H.K. SEMA,G.P. MATHUR
Case number: Crl.A. No.-000982-000983 / 2003
Diary number: 8754 / 2003
Advocates: Vs C. L. SAHU

08 November 2005
Supreme Court
6 pages
PONNI SUGARS (ERODE) LTD. Vs DY.COMMERCIAL TAX OFFICER,T. NADU

Case number: C.A. No.-004757-004758 / 2000
Diary number: 2678 / 2000

08 November 2005
Supreme Court
4 pages
ORISSA AGRO INDS.CORP.LTD. Vs BHARATI INDUSTRIES

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-000039-000039 / 1999
Diary number: 6624 / 1998
Advocates: SHIBASHISH MISRA Vs RESPONDENT-IN-PERSON

07 November 2005
Supreme Court
6 pages
BHAVNESH MOHANLAL AMIN Vs NIRMA CHEMICALS WORKS

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-006622-006622 / 2005
Diary number: 11366 / 2005
Advocates: Vs K J JOHN AND CO

07 November 2005
Supreme Court
9 pages
R.M. YELLATTI Vs ASST. EXECUTIVE ENGINEER

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-005124-005124 / 2004
Diary number: 334 / 2003
Advocates: Vs NAVEEN R. NATH