Showing 19066 - 19080 of 41947 judgements
29 November 2005
Supreme Court
2 pages
MSA NEDERLAND B.V. Vs M/S. LARSEN & TOUBRO LTD.

Case number: ARBIT.CASE(C) No.-000022-000022 / 2005
Diary number: 16239 / 2005
Advocates: Vs J S WAD AND CO

29 November 2005
Supreme Court
0 pages
STATE OF TAMIL NADU Vs P.A. INAMDAR .

Bench: Y.K. SABHARWAL CJI,B.N. AGRAWAL,ARUN KUMAR,G.P. MATHUR,TARUN
Case number: R.P.(C) No.-001615-001615 / 2005
Diary number: 19688 / 2005

28 November 2005
Supreme Court
6 pages
PROCTOR & GAMBLE HYGIENE&HEALTH CARE LTD Vs COMMNR. OF CENTRAL EXCISE, BHOPAL

Bench: ASHOK BHAN,S.H. KAPADIA
Case number: C.A. No.-003844-003844 / 2000
Diary number: 11349 / 2000
Advocates: Vs P. PARMESWARAN

25 November 2005
Supreme Court
4 pages
LIFE INSURNACE CORPORATION OF INDIA Vs R. DHANDAPANI

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-006200-006200 / 2004
Diary number: 1042 / 2004
Advocates: Vs S. R. SETIA

24 November 2005
Supreme Court
8 pages
VISHNU @ UNDRYA Vs STATE OF MAHARASHTRA

Bench: H.K. SEMA,TARUN CHATTERJEE
Case number: Crl.A. No.-001112-001113 / 1999
Diary number: 8834 / 1999
Advocates: PRASHANT KUMAR Vs RAVINDRA KESHAVRAO ADSURE

24 November 2005
Supreme Court
5 pages
JALARAM Vs STATE OF RAJASTHAN

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: Crl.A. No.-000773-000773 / 2005
Diary number: 13058 / 2004
Advocates: PRATIBHA JAIN Vs

24 November 2005
Supreme Court
10 pages
M/S. SANJEEV WOOLEN MILLS Vs COMMNR. OF INCOME TAX, MUMBAI

Bench: DR. AR. LAKSHMANAN,P.P. NAOLEKAR
Case number: C.A. No.-006735-006736 / 2003
Diary number: 4433 / 2003
Advocates: BHARGAVA V. DESAI Vs RR-EX-PARTE

23 November 2005
Supreme Court
3 pages
M/S. KARTA RAM RAMESHWAR DASS Vs RAM BILAS .

Bench: B.N.AGRAWAL,A.K.MATHUR
Case number: C.A. No.-006986-006987 / 2005
Diary number: 3858 / 2003
Advocates: UGRA SHANKAR PRASAD Vs P. N. PURI

23 November 2005
Supreme Court
2 pages
TAIYAB KHAN Vs STATE OF BIHAR (NOW JHARKHAND)

Case number: Crl.A. No.-000849-000849 / 2004
Diary number: 1685 / 2004
Advocates: ANIS AHMED KHAN Vs ANIL KUMAR JHA

23 November 2005
Supreme Court
8 pages
COMPETENT AUTHORITY Vs BARANGORE JUTE FACTORY .

Bench: K.G. BALAKRISHNAN,ARUN KUMAR
Case number: C.A. No.-007015-007015 / 2005
Diary number: 16425 / 2004

23 November 2005
Supreme Court
6 pages
CHAIRMAN, O.N.G.C.LTD. Vs SHYAMAL CHANDRA BHOWMIK

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-001909-001909 / 2005
Diary number: 25124 / 2004
Advocates: ARPUTHAM ARUNA AND CO Vs ANITHA SHENOY

23 November 2005
Supreme Court
5 pages
PRATAP SINGH Vs STATE OF M.P.

Bench: S.B. SINHA AND P.P. NAOLEKAR
Case number: Crl.A. No.-000682-000682 / 1999
Diary number: 37 / 1999

23 November 2005
Supreme Court
7 pages
HAJI KHAN Vs STATE OF UTTAR PRADESH

Case number: Appeal (crl.) 197 of 198

22 November 2005
Supreme Court
7 pages
UNION OF INDIA Vs BAHADUR SINGH

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-004482-004482 / 2003
Diary number: 8905 / 2003
Advocates: SUSHMA SURI Vs LALITA KAUSHIK

22 November 2005
Supreme Court
4 pages
IQBAL Vs HIS HOLINESS DR. SYEDUE MOHAMED

Case number: C.A. No.-007038-007039 / 1996
Diary number: 76078 / 1996
Advocates: MANIK KARANJAWALA Vs BINU TAMTA