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29 November 2005
Supreme Court 2 pages MSA NEDERLAND B.V. Vs M/S. LARSEN & TOUBRO LTD.
Case number: ARBIT.CASE(C) No.-000022-000022 / 2005 |
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29 November 2005
Supreme Court 0 pages STATE OF TAMIL NADU Vs P.A. INAMDAR .
Bench: Y.K. SABHARWAL CJI,B.N. AGRAWAL,ARUN KUMAR,G.P. MATHUR,TARUN |
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28 November 2005
Supreme Court 6 pages PROCTOR & GAMBLE HYGIENE&HEALTH CARE LTD Vs COMMNR. OF CENTRAL EXCISE, BHOPAL
Bench: ASHOK BHAN,S.H. KAPADIA |
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25 November 2005
Supreme Court 4 pages LIFE INSURNACE CORPORATION OF INDIA Vs R. DHANDAPANI
Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN |
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24 November 2005
Supreme Court 8 pages VISHNU @ UNDRYA Vs STATE OF MAHARASHTRA
Bench: H.K. SEMA,TARUN CHATTERJEE |
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24 November 2005
Supreme Court 5 pages JALARAM Vs STATE OF RAJASTHAN
Bench: S.B. SINHA,P.P. NAOLEKAR |
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24 November 2005
Supreme Court 10 pages M/S. SANJEEV WOOLEN MILLS Vs COMMNR. OF INCOME TAX, MUMBAI
Bench: DR. AR. LAKSHMANAN,P.P. NAOLEKAR |
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23 November 2005
Supreme Court 3 pages M/S. KARTA RAM RAMESHWAR DASS Vs RAM BILAS .
Bench: B.N.AGRAWAL,A.K.MATHUR |
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23 November 2005
Supreme Court 2 pages TAIYAB KHAN Vs STATE OF BIHAR (NOW JHARKHAND)
Case number: Crl.A. No.-000849-000849 / 2004 |
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23 November 2005
Supreme Court 8 pages COMPETENT AUTHORITY Vs BARANGORE JUTE FACTORY .
Bench: K.G. BALAKRISHNAN,ARUN KUMAR |
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23 November 2005
Supreme Court 6 pages CHAIRMAN, O.N.G.C.LTD. Vs SHYAMAL CHANDRA BHOWMIK
Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN |
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23 November 2005
Supreme Court 5 pages PRATAP SINGH Vs STATE OF M.P.
Bench: S.B. SINHA AND P.P. NAOLEKAR |
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23 November 2005
Supreme Court 7 pages HAJI KHAN Vs STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 197 of 198 |
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22 November 2005
Supreme Court 7 pages UNION OF INDIA Vs BAHADUR SINGH
Bench: ARIJIT PASAYAT,C.K. THAKKER |
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22 November 2005
Supreme Court 4 pages IQBAL Vs HIS HOLINESS DR. SYEDUE MOHAMED
Case number: C.A. No.-007038-007039 / 1996 |