Showing 19051 - 19065 of 41947 judgements
08 December 2005
Supreme Court
9 pages
SIVAKUMAR Vs STATE BY INSPECTOR OF POLICE

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: Crl.A. No.-000242-000242 / 2005
Diary number: 18830 / 2004
Advocates: A. T. M. SAMPATH Vs

08 December 2005
Supreme Court
8 pages
SUBHASH SHAMRAO PACHUNDE Vs STATE OF MAHARASHTHA

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: Crl.A. No.-000541-000541 / 1999
Diary number: 4458 / 1999
Advocates: CHANDER SHEKHAR ASHRI Vs RAVINDRA KESHAVRAO ADSURE

08 December 2005
Supreme Court
12 pages
M/S.TASHI DELEK GAMING SOLUTIONS LTD&ANR Vs STATE OF KARNATAKA .

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-007308-007309 / 2005
Diary number: 6697 / 2005
Advocates: NIKHIL NAYYAR Vs

08 December 2005
Supreme Court
6 pages
HARJIT SINGH Vs STATE OF PUNJAB

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: Crl.A. No.-000756-000756 / 1999
Diary number: 7437 / 1999
Advocates: Vs ARUN K. SINHA

08 December 2005
Supreme Court
4 pages
ADMINSTR.KAMALA NEHRU MEMORIAL HOSPITAL Vs VINOD KUMAR

Case number: C.A. No.-007908-007908 / 2004
Diary number: 25732 / 2003
Advocates: ARUN K. SINHA Vs R. D. UPADHYAY

08 December 2005
Supreme Court
4 pages
INCOME TAX OFFICER, BANGALORE Vs M/S. INDUFLEX PRODUCTS (P) LTD.

Bench: S.B. SINHA,R.V. RAVEENDRAN
Case number: C.A. No.-007307-007307 / 2005
Diary number: 7600 / 2004
Advocates: B. V. BALARAM DAS Vs

08 December 2005
Supreme Court
2 pages
CENTRAL MINE PLANNING&DESIGN INST.LTD. Vs RAMU PASI

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-000979-000979 / 2000
Diary number: 20835 / 1998
Advocates: ANIP SACHTHEY Vs K. SARADA DEVI

07 December 2005
Supreme Court
7 pages
D.S.P., CHENNAI Vs K. INBASAGARAN

Case number: Crl.A. No.-000480-000480 / 2002
Diary number: 21133 / 2001

07 December 2005
Supreme Court
9 pages
COMMNR. OF CENTRAL EXCISE, MEERUT Vs MAHARSHI AYURVEDA CORP. LTD.

Bench: ASHOK BHAN,C.K. THAKKER
Case number: C.A. No.-004369-004370 / 2000
Diary number: 5690 / 2000
Advocates: P. PARMESWARAN Vs HEMANTIKA WAHI

07 December 2005
Supreme Court
2 pages
STATE OF M.P. Vs ONKAR PRASAD PATEL

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-006678-006678 / 2004
Diary number: 22213 / 2002
Advocates: C. D. SINGH Vs PRATIBHA JAIN

07 December 2005
Supreme Court
7 pages
STATE OF ORISSA Vs SAROJ KUMAR SAHOO

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: Crl.A. No.-000920-000920 / 2003
Diary number: 18073 / 2002
Advocates: RADHA SHYAM JENA Vs

07 December 2005
Supreme Court
4 pages
S.D. SINGH Vs JHARKHAND HIGH COURT THR. R.G. .

Bench: MRS. RUMA PAL,DR. AR. LAKSHMANAN
Case number: W.P.(C) No.-000393-000393 / 2003
Diary number: 15711 / 2003
Advocates: Vs ASHOK MATHUR

06 December 2005
Supreme Court
5 pages
UMRAO SINGH Vs PUNJABI UNIVERSITY, PATIALA .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-007244-007244 / 2005
Diary number: 16212 / 2005
Advocates: K. K. MOHAN Vs A. P. MOHANTY

06 December 2005
Supreme Court
8 pages
Nirmaljit Kaur Vs State of Punjab & Ors.

Bench: RUMA PAL,DR. AR. LAKSHMANAN
Case number: Writ Petition (crl.) 110 of 2003

01 December 2005
Supreme Court
5 pages
KAILASBHAI SHUKARAM TIWARI Vs JOSTNA LAXMIDAS PUJARA

Bench: B.P. SINGH,P.K. BALASUBRAMANYAN
Case number: C.A. No.-007161-007161 / 2003
Diary number: 16984 / 2002
Advocates: ANU MOHLA Vs RAVINDRA KESHAVRAO ADSURE