Judgements

15 December 2005
Supreme Court
13 pages

M/S. TRANSMISSION CORPORATION OF A.P.LTD Vs M/S. LANCO KONDAPALLI POWER PVT. LTD.

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-007522-007522 / 2005
Diary number: 25079 / 2004
Advocates: A. SUBBA RAO Vs G. RAMAKRISHNA PRASAD

15 December 2005
Supreme Court
11 pages

M/S.DHODHA HOUSE Vs S K MAINGI

Bench: B.P. SINGH,S.B. SINHA
Case number: C.A. No.-006248-006248 / 1997
Diary number: 12575 / 1997
Advocates: AMITA GUPTA Vs RANBIR SINGH YADAV

15 December 2005
Supreme Court
12 pages

VISHNU DUTT Vs STATE OF RAJASTHAN .

Bench: ASHOK BHAN,C.K. THAKKER
Case number: C.A. No.-001159-001170 / 2004
Diary number: 15211 / 2002
Advocates: S. JANANI Vs RANI CHHABRA

15 December 2005
Supreme Court
3 pages

TARA CHAND JAIN Vs SIR GANGA RAM HOSPITAL

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-006930-006930 / 1999
Diary number: 17001 / 1999
Advocates: DEBASIS MISRA Vs BHARGAVA V. DESAI

14 December 2005
Supreme Court
4 pages

HARSHAD CHIMAN LAL MODI Vs D.L.F. UNIVERSAL LTD.

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-002726-002726 / 2000
Diary number: 18394 / 1999
Advocates: Vs B. VIJAYALAKSHMI MENON

14 December 2005
Supreme Court
3 pages

SARASWATI DEVI GUPTA Vs SUDHA RANI

Bench: B.P.SINGH,ALTAMAS KABIR
Case number: C.A. No.-006708-006708 / 2001
Diary number: 13663 / 1999
Advocates: M. P. SHORAWALA Vs

13 December 2005
Supreme Court
2 pages

SHIV DAYAL GUPTA Vs STATE OF RAJASTHAN

Bench: H.K. SEMA,DR. AR. LAKSHMANAN
Case number: C.A. No.-005397-005397 / 2002
Diary number: 13345 / 2002
Advocates: RACHANA SRIVASTAVA Vs SUNIL KUMAR JAIN

12 December 2005
Supreme Court
4 pages

M/S ASHOKA SMOKELESS COAL IND.P.LTD.&ORS Vs UNION OF INDIA .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-005302-005302 / 2006
Diary number: 21353 / 2005
Advocates: Vs ANIP SACHTHEY

12 December 2005
Supreme Court
4 pages

M/S. U.P.S.R.T.C. Vs IMTIAZ HUSSAIN

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-000024-000024 / 2005
Diary number: 2696 / 2004
Advocates: Vs ANIS AHMED KHAN

09 December 2005
Supreme Court
7 pages

NATIONAL INSURANCE CO. LTD. Vs MASTAN

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-007381-007381 / 2005
Diary number: 26281 / 2004
Advocates: M. K. DUA Vs

09 December 2005
Supreme Court
4 pages

STATE OF ORISSA Vs GOPINATH DASH

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-002272-002272 / 1998
Diary number: 5016 / 1997

08 December 2005
Supreme Court
13 pages

U.P.STATE BRASSWARE CORPN. LTD. Vs UDAI NARAIN PANDEY

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-007304-007304 / 2005
Diary number: 13880 / 2004
Advocates: RACHANA SRIVASTAVA Vs BHARAT SANGAL

08 December 2005
Supreme Court
4 pages

PRASAD TECHNOLOGY PARK PVT. LTD. Vs SUB REGISTRAR .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-007305-007305 / 2005
Diary number: 13185 / 2004
Advocates: VIJAY KUMAR Vs

08 December 2005
Supreme Court
3 pages

HINDUSTAN COPPER LTD. Vs BANSHI LAL .

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-001807-001807 / 2001
Diary number: 18371 / 2000
Advocates: DEBA PRASAD MUKHERJEE Vs SUNIL KUMAR JAIN

08 December 2005
Supreme Court
9 pages

MEERA KANWARIA Vs SUNITA .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-007306-007306 / 2005
Diary number: 580 / 2005
Advocates: D. N. GOBURDHAN Vs JASPREET GOGIA