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03 January 2006
Supreme Court 4 pages MUNICIPAL CORPORATION, JAIPUR Vs SHANKARLAL
Bench: ARIJIT PASAYAT,TARUN CHATTERJEE |
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03 January 2006
Supreme Court 6 pages STATE OF RAJASTHAN Vs MOHAMMED AYUB NAZ
Case number: C.A. No.-000939-000939 / 2003 |
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03 January 2006
Supreme Court 6 pages RAKESH KUMAR MISHRA Vs STATE OF BIHAR .
Case number: Crl.A. No.-000012-000012 / 2006 |
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02 January 2006
Supreme Court 9 pages MOHD. YOUSUF Vs AFAQ JAHAN
Bench: ARIJIT PASAYAT,S.H. KAPADIA |
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16 December 2005
Supreme Court 6 pages KANKAVALI SHIKSHAN SANSTHA Vs M.R. GAVALI .
Bench: RUMA PAL,DR. AR. LAKSHMANAN |
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16 December 2005
Supreme Court 20 pages HARKIRAT SINGH Vs AMARINDER SINGH
Bench: Y.K. SABHARWAL,C.K. THAKKER,P.K. BALASUBRAMANYAN |
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16 December 2005
Supreme Court 5 pages N.K. RAJGARHIA Vs M/S.MAHAVIR PLANTATION LTD. .
Bench: S.B. SINHA,P.K. BALASUBRAMANYAN |
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16 December 2005
Supreme Court 8 pages HOMBE GOWDA EDN TRUST Vs STATE OF KARNATAKA .
Bench: S.B. SINHA,P.P. NAOLEKAR |
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16 December 2005
Supreme Court 18 pages STATE OF U.P. Vs NEERAJ AWASTHI .
Bench: S.B. SINHA,P.P. NAOLEKAR |
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16 December 2005
Supreme Court 4 pages M/S. SHREE HARI CHEMICALS EXPORT LTD. Vs UNION OF INDIA
Bench: S.B. SINHA,P.K. BALASUBRAMANYAN |
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16 December 2005
Supreme Court 5 pages STATE OF PUNJAB Vs SATNAM KAUR .
Bench: S.B. SINHA,P.P. NAOLEKAR |
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16 December 2005
Supreme Court 3 pages A. MAIMOONA Vs STATE OF T.N. .
Bench: S.B. SINHA,P.K. BALASUBRAMANYAN |
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16 December 2005
Supreme Court 4 pages SIDDHARTHA TUBES LTD. Vs COMNR.OF CUTSTOMS & CENTRAL EXCISE,.M.P.
Bench: ASHOK BHAN,S.H. KAPADIA |
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16 December 2005
Supreme Court 3 pages SONEPAT COOP.SUGAR MILLS LTD. Vs RAKESH KUMAR
Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN |
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16 December 2005
Supreme Court 3 pages M/S. SIDDARTHA TUBES LTD. Vs COMMISSIONER OF CENTRAL EXCISE
Bench: ASHOK BHAN,S.H. KAPADIA |