Judgements

15 February 2006
Supreme Court
7 pages

STATE OF KARNATAKA Vs AZAD COACH BUILDERS PVT. LTD.

Bench: ASHOK BHAN,S.H. KAPADIA
Case number: C.A. No.-005616-005617 / 2000
Diary number: 12865 / 2000

14 February 2006
Supreme Court
4 pages

STATE OF A.P. Vs S.RAYAPPA .

Bench: H.K. SEMA,DR.A.R. LAKSHMANAN
Case number: Crl.A. No.-001401-001402 / 1999
Diary number: 14719 / 1999
Advocates: D. BHARATHI REDDY Vs S.. UDAYA KUMAR SAGAR

14 February 2006
Supreme Court
6 pages

ANJAN KUMAR Vs UNION OF INDIA .

Bench: H.K. SEMA,DR.A.R. LAKSHMANAN
Case number: C.A. No.-006445-006445 / 2000
Diary number: 5670 / 2000
Advocates: RANA RANJIT SINGH Vs B. S. BANTHIA

14 February 2006
Supreme Court
6 pages

M/S. NORTH WEST SWITCHGEAR LTD. Vs COMMNR. OF CENTRAL EXCISE, NEW DELHI

Bench: ASHOK BHAN,ARUN KUMAR
Case number: C.A. No.-000553-000554 / 2001
Diary number: 19060 / 2000
Advocates: UMESH KUMAR KHAITAN Vs P. PARMESWARAN

14 February 2006
Supreme Court
5 pages

SEEMA Vs ASHWANI KUMAR

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: T.P.(C) No.-000291-000291 / 2005
Diary number: 4177 / 2005
Advocates: BALRAJ DEWAN Vs YASH PAL DHINGRA

14 February 2006
Supreme Court
20 pages

M.C.MEHTA Vs UNION OF INDIA

Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

13 February 2006
Supreme Court
6 pages

VEMAREDDY KUMARASWAMY REDDY Vs STATE OF A.P.

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-003066-003066 / 2000
Diary number: 4120 / 2000
Advocates: Vs MOHANPRASAD MEHARIA

13 February 2006
Supreme Court
6 pages

KISHORE KUMAR KHAITAN Vs PRAVEEN KUMAR SINGH

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001101-001101 / 2006
Diary number: 7140 / 2005
Advocates: NIKHIL NAYYAR Vs S. CHANDRA SHEKHAR

10 February 2006
Supreme Court
9 pages

DUNCAN INDUSTRIES LTD. Vs UNION OF INDIA

Bench: H. K. SEMA,B.N. SRIKRISHNA
Case number: C.A. No.-001073-001073 / 2006
Diary number: 2648 / 2004
Advocates: Vs P. PARMESWARAN

10 February 2006
Supreme Court
4 pages

M.D., ORIX AUTO FINANCE (INDIA) LTD. Vs JAGMANDER SINGH

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001070-001070 / 2006
Diary number: 20200 / 2004
Advocates: SUDHIR KUMAR GUPTA Vs

08 February 2006
Supreme Court
2 pages

SUB DIV.OFFICERS TELEGRAPH,BIJNOR Vs P.O.,C.G.I.TCUM-LABOUR COURT

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-003347-003347 / 2000
Diary number: 15294 / 1998
Advocates: ARVIND KUMAR SHARMA Vs

08 February 2006
Supreme Court
6 pages

M/S. UDAYANI SHIP BREAKERS LTD. Vs COMMNR.OF CUSTOMS &CENTRAL EXCISE,RAJKOT

Bench: ASHOK BHAN,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002338-002338 / 2001
Diary number: 2997 / 2001
Advocates: RAJESH KUMAR Vs P. PARMESWARAN

07 February 2006
Supreme Court
3 pages

KASTHA NIWARAK G.S.S. MARYADIT Vs PRESIDENT, INDORE DEVELOPMENT AUTHORITY

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001005-001005 / 2006
Diary number: 22463 / 2001
Advocates: S. SRINIVASAN Vs SANJAY KAPUR

07 February 2006
Supreme Court
3 pages

KASTHA NIWARAK G.S.S. MARYADIT Vs PRESIDENT, INDORE DEVELOPMENT AUTHORITY

Case number: C.A. No.-001005-001005 / 2006
Diary number: 22463 / 2001
Advocates: S. SRINIVASAN Vs SANJAY KAPUR

06 February 2006
Supreme Court
7 pages

H.P.PYAREJAN Vs DASAPPA (DEAD) BY LRS.&ORS

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-001501-001501 / 2000
Diary number: 1243 / 1998
Advocates: SANGEETA KUMAR Vs P. NARASIMHAN