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01 February 2006
Supreme Court 3 pages A.P.S.R.T.C. Vs B.S.DAVID PAUL
Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN |
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31 January 2006
Supreme Court 6 pages GOVERNMENT OF A.P. Vs MOHD. NASRULLAH KHAN
Bench: H.K. SEMA,DR.A.R. LAKSHMANAN |
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31 January 2006
Supreme Court 9 pages SYNDICATE BANK Vs VENKATESH GURURAO KURATI
Bench: H.K. SEMA,DR.A.R. LAKSHMANAN |
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31 January 2006
Supreme Court 9 pages COMMR. & SECTT. TO GOVT. Vs N.GOVINDAN ACHAYRY .
Bench: ARIJIT PASAYAT,C.K. THAKKER |
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31 January 2006
Supreme Court 6 pages TANAJI RAMCHANDRA NIMHAN Vs SWATI VINAYAK NIMHAN .
Bench: S.B. SINHA,P.K. BALASUBRAMANYAN |
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31 January 2006
Supreme Court 10 pages BAILAMMA @ DODDABAILAMMA 'DEAD' Vs POORNAPRAJNA HOUSE BLDG.COOP SOC.&ORS
Bench: B.P. SINGH,ARUN KUMAR |
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31 January 2006
Supreme Court 13 pages SHIN SATELLITE PUBLIC CO.LTD. Vs JAIN STUDIOS LTD.
Bench: C.K. THAKKER |
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31 January 2006
Supreme Court 7 pages L.K. VERMA Vs H.M.T. LTD.
Bench: S.B. SINHA,P.K. BALASUBRAMANYAN |
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31 January 2006
Supreme Court 3 pages SHANTI G. PATEL Vs STATE OF MAHARASHTRA .
Case number: SLP(C) No.-000063-000063 / 2006 |
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31 January 2006
Supreme Court 7 pages STATE OF KARNATAKA Vs C. LALITHA
Case number: C.A. No.-000919-000919 / 2002 |
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30 January 2006
Supreme Court 3 pages REGIONAL PROVIDENT FUND COMM.MANGALORE Vs M/S. CENTRAL AERCANUT & COCA M&P COOP.
Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN |
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30 January 2006
Supreme Court 16 pages MAYAR (H.K.) LTD. Vs OWNERS & PARTIES, VESSEL M.P.F.EXP.&ORS.
Bench: RUMA PAL,P.P. NAOLEKAR |
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30 January 2006
Supreme Court 6 pages PURAN Vs GRAM PANCHAYAT, FARIDABAD
Case number: C.A. No.-005517-005517 / 2003 |
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27 January 2006
Supreme Court 5 pages WORKMEN OF BHURKUNDA COLLIERY, M/S. CCL Vs MGMT.,BHURKUNDA COLLIERY OF M/S. CCL
Bench: ARUN KUMAR,DALVEER BHANDARI |
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27 January 2006
Supreme Court 20 pages SANDVIK ASIA LTD. Vs COMMNR.OF INCOME TAX-I, PUNE .
Bench: H.K. SEMA,DR. AR. LAKSHMANAN |