Showing 18961 - 18975 of 41947 judgements
01 February 2006
Supreme Court
3 pages
A.P.S.R.T.C. Vs B.S.DAVID PAUL

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-002956-002956 / 2000
Diary number: 15381 / 1999
Advocates: ABHIJIT SENGUPTA Vs D. MAHESH BABU

31 January 2006
Supreme Court
6 pages
GOVERNMENT OF A.P. Vs MOHD. NASRULLAH KHAN

Bench: H.K. SEMA,DR.A.R. LAKSHMANAN
Case number: C.A. No.-001318-001318 / 2005
Diary number: 9842 / 2004
Advocates: D. BHARATHI REDDY Vs ANJANI AIYAGARI

31 January 2006
Supreme Court
9 pages
SYNDICATE BANK Vs VENKATESH GURURAO KURATI

Bench: H.K. SEMA,DR.A.R. LAKSHMANAN
Case number: C.A. No.-001766-001766 / 2005
Diary number: 11922 / 2004
Advocates: S. SRINIVASAN Vs HETU ARORA SETHI

31 January 2006
Supreme Court
9 pages
COMMR. & SECTT. TO GOVT. Vs N.GOVINDAN ACHAYRY .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-000410-000429 / 2002
Diary number: 76060 / 1996
Advocates: R. AYYAM PERUMAL Vs ABHAY CHANDRAKANT MAHIMKAR

31 January 2006
Supreme Court
6 pages
TANAJI RAMCHANDRA NIMHAN Vs SWATI VINAYAK NIMHAN .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-000887-000887 / 2006
Diary number: 19682 / 2004
Advocates: Vs VISHWAJIT SINGH

31 January 2006
Supreme Court
10 pages
BAILAMMA @ DODDABAILAMMA 'DEAD' Vs POORNAPRAJNA HOUSE BLDG.COOP SOC.&ORS

Bench: B.P. SINGH,ARUN KUMAR
Case number: C.A. No.-002013-002015 / 1999
Diary number: 10252 / 1998
Advocates: NAVEEN R. NATH Vs

31 January 2006
Supreme Court
13 pages
SHIN SATELLITE PUBLIC CO.LTD. Vs JAIN STUDIOS LTD.

Bench: C.K. THAKKER
Case number: ARBIT.CASE(C) No.-000001-000001 / 2005
Diary number: 25406 / 2004
Advocates: Vs UGRA SHANKAR PRASAD

31 January 2006
Supreme Court
7 pages
L.K. VERMA Vs H.M.T. LTD.

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-000881-000881 / 2006
Diary number: 21624 / 2004
Advocates: Vs VINAY GARG

31 January 2006
Supreme Court
3 pages
SHANTI G. PATEL Vs STATE OF MAHARASHTRA .

Case number: SLP(C) No.-000063-000063 / 2006
Diary number: 230 / 2006
Advocates: Vs PRASHANT BHUSHAN

31 January 2006
Supreme Court
7 pages
STATE OF KARNATAKA Vs C. LALITHA

Case number: C.A. No.-000919-000919 / 2002
Diary number: 411 / 2002
Advocates: Vs E. C. VIDYA SAGAR

30 January 2006
Supreme Court
3 pages
REGIONAL PROVIDENT FUND COMM.MANGALORE Vs M/S. CENTRAL AERCANUT & COCA M&P COOP.

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-000978-000978 / 2000
Diary number: 21083 / 1999
Advocates: Vs DEVENDRA SINGH

30 January 2006
Supreme Court
16 pages
MAYAR (H.K.) LTD. Vs OWNERS & PARTIES, VESSEL M.P.F.EXP.&ORS.

Bench: RUMA PAL,P.P. NAOLEKAR
Case number: C.A. No.-000867-000867 / 2006
Diary number: 18799 / 2004

30 January 2006
Supreme Court
6 pages
PURAN Vs GRAM PANCHAYAT, FARIDABAD

Case number: C.A. No.-005517-005517 / 2003
Diary number: 25018 / 2002

27 January 2006
Supreme Court
5 pages
WORKMEN OF BHURKUNDA COLLIERY, M/S. CCL Vs MGMT.,BHURKUNDA COLLIERY OF M/S. CCL

Bench: ARUN KUMAR,DALVEER BHANDARI
Case number: C.A. No.-001600-001600 / 2005
Diary number: 7501 / 2004

27 January 2006
Supreme Court
20 pages
SANDVIK ASIA LTD. Vs COMMNR.OF INCOME TAX-I, PUNE .

Bench: H.K. SEMA,DR. AR. LAKSHMANAN
Case number: C.A. No.-001337-001340 / 2005
Diary number: 13294 / 2004
Advocates: RUSTOM B. HATHIKHANAWALA Vs B. V. BALARAM DAS