Judgements

03 February 2006
Supreme Court
15 pages

VIDYAWATI GUPTA Vs BHAKTI HARI NAYAK .

Bench: B.P. SINGH,ALTAMAS KABIR
Case number: C.A. No.-003005-003005 / 2005
Diary number: 14666 / 2004
Advocates: Vs BIJAN KUMAR GHOSH

03 February 2006
Supreme Court
17 pages

SHIVA NATH PRASAD Vs STATE OF WEST BENGAL .

Bench: B.P. SINGH,S.H. KAPADIA
Case number: Crl.A. No.-000182-000182 / 2006
Diary number: 17323 / 2005
Advocates: E. C. AGRAWALA Vs MANIK KARANJAWALA

03 February 2006
Supreme Court
7 pages

M/S. BSES LTD.(NOW RELIANCE ENERGY LTD.) Vs M/S. FENNER INDIA LTD.

Bench: H. K. SEMA,B. N. SRIKRISHNA
Case number: C.A. No.-000955-000955 / 2006
Diary number: 19956 / 2004

03 February 2006
Supreme Court
9 pages

SOUTH BENGAL STATE TRANSPORT CORPN. Vs SWAPAN KUMAR MITRA .

Case number: C.A. No.-001015-001015 / 2005
Diary number: 1802 / 2004
Advocates: Vs CHANCHAL KUMAR GANGULI

03 February 2006
Supreme Court
21 pages

Sube Singh Vs State of Haryana & Ors.

Bench: CJI,B. N. SRIKRISHNA,R. V. RAVEENDRAN
Case number: Writ Petition (crl.) 237 of 1998

02 February 2006
Supreme Court
9 pages

U.P.S.C. Vs GIRISH JAYANTI LAL VAGHELA .

Bench: K.G. BALAKRISHNAN,G.P. MATHUR
Case number: C.A. No.-000933-000933 / 2006
Diary number: 11826 / 2003
Advocates: SHREEKANT N. TERDAL Vs PRASHANT CHAUDHARY

02 February 2006
Supreme Court
5 pages

PHILOMINA JOSE Vs FEDERAL BANK LTD

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-001488-001489 / 2000
Diary number: 13714 / 1997
Advocates: T. G. NARAYANAN NAIR Vs E. M. S. ANAM

02 February 2006
Supreme Court
10 pages

MILK PRODUCERS ASSOCIATION,ORISSA Vs STATE OF ORISSA .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-000940-000940 / 2006
Diary number: 14454 / 2004

02 February 2006
Supreme Court
4 pages

R.K.PARVATHARAJ GUPTA Vs K.C. JAYADEVA REDDY

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-000937-000937 / 2006
Diary number: 13633 / 2005
Advocates: Vs P. R. RAMASESH

02 February 2006
Supreme Court
8 pages

B.H.E.L. Vs B.K. VIJAY .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-000941-000941 / 2006
Diary number: 18604 / 2005
Advocates: RUBY SINGH AHUJA Vs BHARAT SANGAL

02 February 2006
Supreme Court
3 pages

THE CHAIRMAN RAILWAY BOARD Vs T.VITTAL RAO .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-000939-000939 / 2006
Diary number: 20671 / 2005
Advocates: Vs D. MAHESH BABU

02 February 2006
Supreme Court
12 pages

S.N. CHANDRASHEKAR Vs STATE OF KARNATAKA .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-000938-000938 / 2006
Diary number: 17340 / 2004
Advocates: Vs VIJAY KUMAR

02 February 2006
Supreme Court
7 pages

COMMNR. OF CENTRAL EXCISE, RAIPUR Vs M/S. HIRA CEMENT

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-004424-004424 / 2004
Diary number: 11778 / 2004
Advocates: P. PARMESWARAN Vs ASHOK KUMAR SINGH

02 February 2006
Supreme Court
6 pages

M/S. DOVE INVESTMENTS PVT.LTD. Vs M/S. GUJARAT INDUSTRIAL INV.CORPN.

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-000942-000942 / 2006
Diary number: 4834 / 2005
Advocates: Vs K. K. MANI

02 February 2006
Supreme Court
3 pages

RAM SARAN Vs I.G. OF POLICE, C.R.P.F. .

Case number: C.A. No.-003044-003044 / 2003
Diary number: 21772 / 2002
Advocates: VISHWAJIT SINGH Vs SUSHMA SURI